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Page No.# 1/2 vs The State Of Assam And 2 Ors
2021 Latest Caselaw 2683 Gua

Citation : 2021 Latest Caselaw 2683 Gua
Judgement Date : 2 November, 2021

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 2 Ors on 2 November, 2021
                                                             Page No.# 1/2

GAHC010082962020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1324/2021




         M/S. BARUA AND COMPANY PVT. LTD. AND ANR.
         A PVT. LTD. COMPANY REGD. UNDER THE COMPANIES ACT
         HAVING ITS REGD. OFFICE AT DR. B. BAROOAH ROAD
         GUWAHATI-781007
         REP. BY ITS DIRECTOR.

         2: DIPANKAR BARUA
         S/O. SRI S.C. BARUA
          R/O. ANIL NAGAR
          GUWAHATI-781024
          DIRECTOR OF M/S BARUA AND COMPANY PVT. LTD.
         VERSUS

         THE STATE OF ASSAM AND 2 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
         DEPTT. OF SPORTS AND YOUTH AFFAIRS
         DISPUR
         GUWAHATI-06.

         2:THE BOARD OF SPORTS OF ASSAM

         R.G. BARUAH SPORTS COMPLEX
         NEHRU STADIUM
         GUWAHATI-781007
         REP. BY ITS SECRETARY.
         3:THE SECRETARY

         BOARD OF SPORTS OF ASSAM
         R.G. BARUAH SPORTS COMPLEX
         NEHRU STADIUM
         GUWAHATI-781007.
         ------------
                                                                    Page No.# 2/2

           Advocate for : MR. N DEKA
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.




                                    BEFORE
           THE HON'BLE MR JUSTICE PRASANTA KUMAR DEKA
                             ORDER

02.11.2021 In view of the Judgment & Order passed today in WP(C)/2461/2020, this Interlocutory Application stands disposed of.

JUDGE

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