Shriram General Insurance Co. Ltd vs Smti. Lila Das Pathak And 3 Ors
2021 Latest Caselaw 2643 Gua

                                                                  Page No.# 1/3

GAHC010166442021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1649/2021

         SHRIRAM GENERAL INSURANCE CO. LTD
         1000-E/RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR, RAJASTHAN- 302022
         AND HAVING A BRANCH OFFICE AT B.R. ARCADE, 3RD FLOOR, 21
         JANAPATH, ULUBARI, GUWAHATI- 781007.



         VERSUS

         SMTI. LILA DAS PATHAK AND 3 ORS.
         W/O- SRI DIMBESWAR PATHAK, R/O- VILL.- BHALAGURI, P.S.
         PATACHARKUCHI, DIST.- BARPETA, ASSAM, PIN- 781326.

         2:SRI DIMBESWAR PATHAK
          S/O- LATE KRISHNA KANTA PATHAK
          R/O- VILL.- BHALAGURI
          P.S. PATACHARKUCHI
          DIST.- BARPETA
         ASSAM
          PIN- 781326.

         3:SRI RAJESH CH. DAS
          S/O- SRI KANTI RAM DAS
          R/O- VILL.- BARGAON
          P.S. KAMALPUR
          DIST.- KAMRUP
          PIN- 781380.

         4:SRI UTPAL KR. PATGIRI
          S/O- SRI MATHURA MOHAN PATGIRI
          R/O- VILL.- THEKA
          P.S. PATACHARKUCHI
          DIST.- BARPETA
         ASSAM
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             PIN- 781326

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent : MR. M HUSSAIN




             Linked Case : MACApp./241/2021

            SHRIRAM GENERAL INSURANCE CO. LTD
            1000-E/RIICO INDUSTRIAL AREA
             SITAPURA
             JAIPUR
             RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
             3RD FLOOR
             21 JANAPATH
             ULUBARI
             GUWAHATI- 781007.


             VERSUS

            SMTI. LILA DAS PATHAK AND 3 ORS
            W/O- SRI DIMBESWAR PATHAK
            R/O- VILL.- BHALAGURI
            P.S. PATACHARKUCHI
            DIST.- BARPETA
            ASSAM
            PIN- 781326.

            2:SRI DIMBESWAR PATHAK
            S/O- LATE KRISHNA KANTA PATHAK
             R/O- VILL.- BHALAGURI
             P.S. PATACHARKUCHI
             DIST.- BARPETA
            ASSAM
             PIN- 781326.
             3:SRI RAJESH CH. DAS
            S/O- SRI KANTI RAM DAS
             R/O- VILL.- BARGAON
             P.S. KAMALPUR
             DIST.- KAMRUP
             PIN- 781380.
             4:SRI UTPAL KR. PATGIRI
                                                                             Page No.# 3/3

           S/O- SRI MATHURA MOHAN PATGIRI
           R/O- VILL.- THEKA
           P.S. PATACHARKUCHI
           DIST.- BARPETA
           ASSAM
           PIN- 781326.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR. M HUSSAIN appearing for SMTI. LILA DAS PATHAK AND 3
           ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 01-11-2021

Heard Mr. R. Goswami, learned counsel for the applicant/appellant and Mr. M. Hussain, learned counsel for the opposite party.

By this application, the applicant has prayed for stay of the operation of the impugned judgment and award dated 11.06.2019 passed by the learned MACT, Barpeta in MAC Case No. 198/2017.

Since the connected appeal being MAC App. No. 241/2021 has already been admitted for hearing, the prayer of the applicant is allowed. Accordingly, it is hereby directed that judgment and award dated 11.06.2019 passed by the learned MACT, Barpeta in MAC Case No. 198/2017 shall remain stayed till disposal of the connected appeal.

I.A. stands disposed of.

JUDGE

Comparing Assistant