Jiaul Ahmed Force No. 041704509 vs The Union Of India And 2 Ors
2021 Latest Caselaw 1743 Gua

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GAHC010135132020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/4491/2020


         JIAUL AHMED FORCE NO. 041704509
         CONSTABLE GENERAL DUTY
          S/O- JAMIR AHMED
          R/O- VILL AND P.O. KANIHA
          P.S. RANGIA
          DIST.- KAMRUP
          ASSAM
          PIN- 78138


          VERSUS

         THE UNION OF INDIA AND 2 ORS
         REP. BY THE SECY.
         MINISTRY OF HOME AFFAIRS
         NEW DELHI- 110001

         2:THE DY. INSPECTOR GENERAL OF POLICE
         GROUP CENTRE
          CENTRAL RESERVE POLICE FORCE
          GUWAHATI
          P.O. AMERIGOG
          KAMRUP 781023
          3:THE COMMANDANT
         GROUP CENTRE
          CENTRAL RESERVE POLICE FORCE
          GUWAHATI
          P.O. AMERIGOG
          KAMRUP 781023
          ------------
         Advocate for : MR. R MAZUMDAR
         Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS
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                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                     ORDER

Date : 30.07.2021

Mr. R. Mozumdar, learned counsel for the petitioner is present.

Prayer is made on behalf of Mr. S.P. Choudhary, learned CGC that he is indisposed.

Accordingly, the matter stands adjourned today.

This matter is segregated from WP(C) 3945/2020 as that matter is already been heard and reserved for judgment.

List on 18.08.2021.

JUDGE

Comparing Assistant