Page No.# 1/3 vs The State Of Assam And 4 Ors
2021 Latest Caselaw 1703 Gua

                                                               Page No.# 1/3

GAHC010059012018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1805/2018

         GUNAJIT KALITA AND 2 0RS
         S/O SRI PRABHAT CHANDRA KALITA
         VILL AND P.O. HARIBHANGA, P.S. TIHU
         DIST.NALBARI,
         PIN - 781378.

         2: SRI MANASH PRATIM BEZBARUAH
          C/O H.K . BEZBARUAH
         P.O. AND P.S. RANGIA
         PIN - 781354.

         3: SRI BANAJIT KUMAR BARMAN
          C/O LT.MANIK CHANDRA BARMAN
         DIST. NALBARI
         P.S. NALBARI
          PIN - 781341

         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         HEALTH AND FAMILY WELFARE DEPARTMENT,
         DISPUR, GUWAHATI - 781006.

         2:THE PRINCIPAL CUM CHIEF SUPERINTENDENT

          GAUHATI MEDICAL COLLEGE

          BHANGAGARH
          INDRAPUR
          GUWAHATI - 781032.
                                                                            Page No.# 2/3


            3:THE DIRECTOR OF MEDICAL EDUCATION
             KHANAPARA
             GUWAHATI - 781022.

            4:THE SELECTION BOARD- CUM- SCREENING COMMITTEE

             GAUHATI MEDICAL COLLEGE

             BHANGAGARH
             INDRAPUR
             GUWAHATI- 781032

            REP. BY ITS CHAIRMAN.

            5:THE CHAIRMAN

             SELECTION BOARD -CUM- SCREENING COMMITTEE
             GAUHATI MEDICAL COLLEGE
             BHANGAGARH
             INDRAPUR
             GUWAHATI - 781032.

            6:SRI SUJOY KARMAKAR
             S/O SRI GAUTAM KR. KARMAKAR
             R/O- JACKSON ROAD
            WARD NO.6
             P.S.- DHUBRI
             DIST- DHUBRI
            ASSAM. 9401804714 (M)

Advocate for the Petitioner   : MR A CHOUDHURY

Advocate for the Respondent : GA, ASSAM


                                      BEFORE
                     HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

Date : 26.07.2021.

Shri AK Baruah, learned counsel for the petitioners is present whereas the Health Department, Assam is represented by the learned Standing Counsel, Shri D Upamanyu and the respondent no. 6 is represented by Ms. MA Ojah, learned counsel.

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At the outset, the learned Standing Counsel submits that the issue in hand is already answered in another writ petition, being WP(C)/1660/2018 vide a judgment dated 09.03.2021.

Shri Baruah, learned counsel prays for and is granted a week's time to obtain instructions with regard to the said submission.

List this case after a week.

JUDGE

Comparing Assistant