Gauhati High Court
National Insurance Company Ltd vs Pranati Kalita And 4 Ors on 26 July, 2021
Page No.# 1/5
GAHC010059192021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./101/2021
NATIONAL INSURANCE COMPANY LTD.
A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
ACT, 1956. HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET,
KALKATA AND ONE OF ITS REGIONAL OFFICE AT G.S. ROAD,
BHANGAGARH, GUWAHATI, REP. BY ITS REGIONAL MANAGER,
GUWAHATI (ASSAM)
VERSUS
PRANATI KALITA AND 4 ORS.
W/O LATE RAJEN KALITA, R/O VILLAGE GARAIMARI AHOM GAON, PO
SALONIBARI,PS TEZPUR, DIST. SONITPUR, ASSAM, PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI, UZANBAZAR, NOWJAN
ROAD, GUWAHATI, KAMRUP (M), ASSAM, PIN-781001
2:BOBY KALITA
D/O LATE RAJEN KALITA
R/O VILLAGE GARAIMARI AHOM GAON
PO SALONIBARI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI
UZANBAZAR
NOWJAN ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001
3:MOMI KALITA
Page No.# 2/5
D/O LATE RAJEN KALITA
R/O VILLAGE GARAIMARI AHOM GAON
PO SALONIBARI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI
UZANBAZAR
NOWJAN ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001
4:ARNAB RAMCHIARY
S/O BHUMIDHAR RAMCHIARY
R/O VILL B.P TINIALI
NEAR POLICE STATION
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784153
5:MANASH NATH
S/O LATE BHADRESWAR NATH
R/O VILLAGE- MEKNAR CHUBURI
PO BIHAGURI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-78415
Advocate for the Petitioner : MRS. S ROY
Advocate for the Respondent :
Linked Case : I.A.(Civil)/810/2021
NATIONAL INSURANCE COMPANY LTD.
A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
ACT
1956
Page No.# 3/5
HAVING ITS REGISTERED OFFICE AT 3
MIDDLETON STREET
KALKATA AND ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI REP. BY ITS REGIONAL MANAGER
GUWAHATI (ASSAM)
VERSUS
PRANATI KALITA AND 4 ORS.
W/O LATE RAJEN KALITA
R/O VILLAGE GARAIMARI AHOM GAON
PO SALONIBARI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI
UZANBAZAR
NOWJAN ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001
2:BOBY KALITA
D/O LATE RAJEN KALITA
R/O VILLAGE GARAIMARI AHOM GAON
PO SALONIBARI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI
UZANBAZAR
NOWJAN ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001
3:MOMI KALITA
D/O LATE RAJEN KALITA
R/O VILLAGE GARAIMARI AHOM GAON
PO SALONIBARI
PS TEZPUR
DIST. SONITPUR
ASSAM
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PIN-784105
CORRESPONDING ADDRESS- C/O ARUN MEDHI
UZANBAZAR
NOWJAN ROAD
GUWAHATI
KAMRUP (M)
ASSAM
PIN-781001
4:ARNAB RAMCHIARY
S/O BHUMIDHAR RAMCHIARY
R/O VILL B.P TINIALI
NEAR POLICE STATION
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784153
5:MANASH NATH
S/O LATE BHADRESWAR NATH
R/O VILLAGE- MEKNAR CHUBURI
PO BIHAGURI
PS TEZPUR
DIST. SONITPUR
ASSAM
PIN-784153
------------
Advocate for : MRS. S ROY
Advocate for : appearing for PRANATI KALITA AND 4 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 26.07.2021
Heard Ms. S. Roy, learned counsel for the appellant/petitioner.
Having considered the submissions made by the learned counsel for the
appellant/petitioner, it is hereby provided that the operation of the impugned
judgment and award dated 21.12.2020 in MAC Case No. 113/2019 passed by
the learned Member, MACT No. 1, Kamrup (M), Guwahati shall remain stayed till
disposal of the connected appeal.
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I.A. stands disposed of.
JUDGE
JUDGE
Comparing Assistant
