Citation : 2021 Latest Caselaw 1643 Gua
Judgement Date : 12 July, 2021
Page No.# 1/5
GAHC010069082021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/64/2021
IBRAHIM ALI AND 4 ORS.
S/O LATE NAWAZ ALI, R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE
OF CINEMA HALL), MOUZA- RUPSHI, PS KALGACHIA, DIST. BARPETA,
ASSAM
2: SAHEB ALI
S/O IBRAHIM ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
3: HARMUZ ALI
S/O IBRAHIM ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
4: SHAHJAHAN ALI
S/O LATE IBRAHIM ALI ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
5: MOZNUR RAHMAN
S/O PASHAN ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
Page No.# 2/5
DIST. BARPETA
ASSA
VERSUS
HEIRS OF LT. HASEN ALI S/O LT. JIARAT ALI, SHOHIDUL ISLAM AND ORS.
S/O LATE HASEN ALI, R/O VILLAGE KALGACHIA RUPSHI, PS KALGACHIA,
DIST. BARPETA, ASSAM
2:ANOWAR HUSSAIN
S/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
3:HASINA KHATUN
D/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
4:MONJUWARA KHATUN
S/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
5:ELIZA KHATUN
D/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
6:HAZERA KHATUN
W/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSA
Page No.# 3/5
Advocate for the Petitioner : MR. J AHMED
Advocate for the Respondent :
Linked Case : I.A.(Civil)/982/2021
IBRAHIM ALI AND 4 ORS.
S/O LATE NEWAZ ALI
R/O VILLAGE KALGACHIA
(NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA-RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
2: SAHEB ALI
S/O IBRAHIM ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
3: HARMUZ ALI
S/O IBRAHIM ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
4: SHAHJAHAN ALI
S/O LATE IBRAHIM ALI ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
5: MOZNUR RAHMAN
S/O PASHAN ALI
R/O VILLAGE KALGACHIA (NORTH-EASTERN SIDE OF CINEMA HALL)
Page No.# 4/5
MOUZA- RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
VERSUS
HEIRS OF LT. HASEN ALI S/O LT. JIARAT ALI
SOHIDUL ISLAM AND ORS.
S/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
2:ANOWAR HUSSAIN
S/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
3:HASINA KHATUN
D/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
4:MONJUWARA KHATUN
S/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
5:ELIZA KHATUN
D/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
DIST. BARPETA
ASSAM
6:HAZERA KHATUN
W/O LT. HASEN ALI
R/O VILLAGE KALGACHIA
RUPSHI
PS KALGACHIA
Page No.# 5/5
DIST. BARPETA
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : appearing for HEIRS OF LT. HASEN ALI S/O LT. JIARAT ALI
SOHIDUL ISLAM AND ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : --12.07.2021
Heard Mr. J. Ahmed, learned counsel for the appellant. In view of the admission of RSA 64/2021, the judgment and decree dated 28.01.2021 and 03.02.2021 respectively passed by the learned Civil Judge, Barpeta in Title Appeal No. 26/2018 partly allowing and modifying the Judgment and decree dated 29.06.2018 passed by the learned Munsiff No. 1 Barpeta in T.S. No. 145/2011, shall remain stayed till disposal of the appeal
I.A stands disposed of.
JUDGE
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