Citation : 2021 Latest Caselaw 82 Gua
Judgement Date : 8 January, 2021
Page No.# 1/4
GAHC010126992018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./654/2018
NEW INDIA ASSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87, MG ROAD
FORT, MUMBAI AND ITS REGIONAL OFFICE AT G S ROAD, BHANGAGARH,
GUWAHATI
VERSUS
SRI BIKASH AGARWALA AND 5 ORS
S/O SRI BABU LAL AGARWALA
R/O PATORKUCHI ROAD, NEAR DURGA MANDIR, WARD NO 56
PS BASISTHA, 781005
DIST KAMRUP ASSAM
2:SMTI. SUNITA KUMARI
D/O SRI GANESH YADAV
R/O GHS ROAD
KOHIMA NAGALAND 797001
OWNER OF VEHICLE NO NL-01/G-7264 (TRUCK)
3:SRI PRASANTA NORAH
S/O SRI KAMAL NORAH
R/O VILLAGE HATIMORIA
PO MISSINGAGAON PS JEGENRAIMUKH
DIST JORHAT ASSAM 785105
DRIVER OF VEHICLE NO NL-01/G-7264 (TRUCK)
4:SRI BOLA RAM SHARMA
S/O LATE T R SHARMA
R/O GOLAPI MARKET
LALMATI OPPOSITE NIDHI BHAWAN P S BASISTHA
781029 DISTRICT KAMRUP M ASSAM OWNER OF VEHICLE NO AS-01/AV-
5861(ALTO)
Page No.# 2/4
5:SRI SANIB KUMAR SHARMA
S/O SRI BOLA RAM SHARMA R/O GOPALI MARKET
LALMATI OPPOSITE NIDHI BHAWAN PS BASISTHA
781029 DISTRICT KAMRUP M DRIVER OF VEHICLE NO AS-01/AV-5861
(ALTO)
6:THE CHIEF REGIONAL MANAGER
NATIONAL INSURANCE CO. LTD GUWAHATI REGIONAL OFFICE GS ROAD
BHANGAGARH GUWAHATI 781005 INSURER OF VEHICLE NO. AS-01/AV-
5861 (ALTO
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2586/2018
NEW INDIA ASSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87
MG ROAD FORT
MUMBAI AND ITS REGIONAL OFFICE AT G S ROAD
BHANGAGARH
GUWAHATI
VERSUS
SRI BIKASH AGARWALA AND 5 ORS
S/O SRI BABU LAL AGARWALA R/O PATORKUCHI ROAD
NEAR DURGA MANDIR
WARD NO 56 PS BASISTHA
781005 DIST KAMRUP ASSAM
2:SMTI. SUNITA KUMARI
D/O SRI GANESH YADAV
R/O GHS ROAD
KOHIMA NAGALAND 797001
OWNER OF VEHICLE NO NL-01/G-7264 (TRUCK)
3:SRI PRASANTA NORAH
S/O SRI KAMAL NORAH
R/O VILLAGE HATIMORIA
PO MISSINGAGAON PS JEGENRAIMUKH
Page No.# 3/4
DIST JORHAT ASSAM 785105
DRIVER OF VEHICLE NO NL-01/G-7264 (TRUCK)
4:SRI BOLA RAM SHARMA
S/O LATE T R SHARMA
R/O GOLAPI MARKET
LALMATI OPPOSITE NIDHI BHAWAN P S BASISTHA
781029 DISTRICT KAMRUP M ASSAM OWNER OF VEHICLE NO AS-01/AV-
5861(ALTO)
5:SRI SANIB KUMAR SHARMA
S/O SRI BOLA RAM SHARMA R/O GOPALI MARKET
LALMATI OPPOSITE NIDHI BHAWAN PS BASISTHA
781029 DISTRICT KAMRUP M DRIVER OF VEHICLE NO AS-01/AV-5861
(ALTO)
6:THE CHIEF REGIONAL MANAGER
NATIONAL INSURANCE CO. LTD GUWAHATI REGIONAL OFFICE GS ROAD
BHANGAGARH GUWAHATI 781005 INSURER OF VEHICLE NO. AS-01/AV-
5861 (ALTO)
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SRI BIKASH AGARWALA AND 5 ORS
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
08.01.2021 Heard Mr. R. Goswami, learned counsel for the applicant. This is an application for dispensing with the filing of the certified copy of judgment and award impugned in the connected appeal on the ground that the common award has been passed in 4 MACT cases and separate appeals have been filed in all the 4 matters and a certified copy thereof has been annexed with the memo of appeal in respect of MAC case no.657/2013.
Leave as prayed for is granted.
The application stands disposed of accordingly.
JUDGE Page No.# 4/4
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