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Anan Nayak @ Papu Nayak vs The State Of Assam
2021 Latest Caselaw 193 Gua

Citation : 2021 Latest Caselaw 193 Gua
Judgement Date : 21 January, 2021

Gauhati High Court
Anan Nayak @ Papu Nayak vs The State Of Assam on 21 January, 2021
                                                                       Page No.# 1/2

GAHC010065712018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/36/2018

            ANAN NAYAK @ PAPU NAYAK
            S/O. SRI MANGRA NAYAK, R/O. MAIJAN PATHERTALI GAON, P.S.
            DIBRUGARH, DIST. DIBRUGARH.

            VERSUS

            THE STATE OF ASSAM
            REP. BY P.P., ASSAM

Advocate for the Petitioner   : MR. ZAKIR HUSSAIN, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM

             Linked Case : CRL.A(J)/37/2018

            MANGRA NAYAK
            S/O. LT. JOGE NAYAK
            R/O. MAIJAN PATHERTALI GAON
            P.S. DIBRUGARH
            DIST. DIBRUGARH.


             VERSUS

            THE STATE OF ASSAM
            REP. BY P.P.
            ASSAM


            ------------
            Advocate for : MR. ARUNANGSHU DHAR
            AMICUS CURIAE
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM
                                                                             Page No.# 2/2




                                      BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                       HON'BLE MR. JUSTICE SOUMITRA SAIKIA
                                         :: O R D E R ::

21.01.2021 [N. Kotiswar Singh, J]

Heard Mr. Arunangshu Dhar, learned Amicus Curiae. Also heard Ms. B. Bhuyan, learned Additional Public Prosecutor for the State of Assam.

Hearing concluded.

Judgment reserved.

                                         JUDGE                                  JUDGE




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