New India Assurance Company Ltd vs Musstt. Nurjahan Begum Laskar And ...
2021 Latest Caselaw 103 Gua

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GAHC010193072020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No : I.A.(Civil)/12/2021


         NEW INDIA ASSURANCE COMPANY LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING
         87
         MAHATMA GANDHI ROAD
         FORT
         MUMBAI- 400001 AND REGIONAL OFFICE AT G.S. ROAD
         GUWAHATI-5
         REP. BY THE CHIEF REGIONAL MANAGER.


          VERSUS

         MUSSTT. NURJAHAN BEGUM LASKAR AND 6 ORS.
         W/O- LATE FAKAR UDDIN LASKAR
         R/O- VILL.- BIDRUIPAR
         P.O. HATIKHAL BAZAR
         P.O. KACHUDARAM
         DIST.- CACHAR
         ASSAM.

         2:MD. FERDOUS AMIN LASKAR
         R/O- VILL.- BIDRUIPAR
          P.O. HATIKHAL BAZAR
          P.O. KACHUDARAM
          DIST.- CACHAR
         ASSAM.
          3:MISS MAZUMA BEGUM LASKAR
         R/O- VILL.- BIDRUIPAR
          P.O. HATIKHAL BAZAR
          P.O. KACHUDARAM
          DIST.- CACHAR
         ASSAM.
                                                                                  Page No.# 2/3

            4:MD. AZAD HUSSAIN LASKAR
            R/O- VILL.- BIDRUIPAR
            P.O. HATIKHAL BAZAR
            P.O. KACHUDARAM
            DIST.- CACHAR
            ASSAM.
            5:MD. SAJJAD HUSSAIN LASKAR
            R/O- VILL.- BIDRUIPAR
            P.O. HATIKHAL BAZAR
            P.O. KACHUDARAM
            DIST.- CACHAR
            ASSAM.
            6:MD. ABDULLA CHOUDHURY
            S/O- TAYAB ALI
            R/O- VILL.- KHAYRABAD FOREST VILLAGE
            P.O. AND P.S. JIRIGHAT
            DIST.- CACHAR
            ASSAM.
            7:MD. BABAREL CHOUDHURY
            S/O- JAMAL UDDIN
            R/O- VILL. NEW KHAYRABAD
            P.O. AND P.S. JIRIGHAT
            DIST.- CACHAR
            ASSAM.
            ------------
            Advocate for : MR SISHIR DUTTA
            Advocate for : appearing for MUSSTT. NURJAHAN BEGUM LASKAR AND 6 ORS.



                                  BEFORE
                  HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 12.01.2021

Heard Mr. S. Dutta, learned senior counsel assisted by Mr. S. Dutta, learned counsel for the applicant.

Issue notice returnable on 22.02.2021.

The applicant shall take steps for service of notice on the opposite parties by usual process as well as by registered post with A/D within a week from today.

As the connected appeal has been admitted for hearing, the execution and enforcement of judgment and award dated 17.02.2020 passed by the learned Member, MACT, Page No.# 3/3

Cachar, Silchar in MAC Case No.50/2016 is stayed, subject to deposit of 50% of the award before the Registry of this Court within a period of 6 (six) weeks from today.

It is made clear that if such deposit is not made within the time allowed, this order shall not be a bar for the enforcement of the award.

List on 22.02.2021.

JUDGE

Comparing Assistant