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Page No.# 1/3 vs Smti. Manada Sundari Malakar
2021 Latest Caselaw 703 Gua

Citation : 2021 Latest Caselaw 703 Gua
Judgement Date : 26 February, 2021

Gauhati High Court
Page No.# 1/3 vs Smti. Manada Sundari Malakar on 26 February, 2021
                                                            Page No.# 1/3

GAHC010003262016




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/580/2020

                    SHRI SANJAY BHATTACHARJEE AND 3 ORS.
                   S/O. LATE KULADA PRASAD BHATTACHARJEE
                           R/O. VILL. CHANDRANATHPUR
                              PH. AND P.S. BORKHOLA
                              P.O. CHANDRANATHPUR
                                SUDAR SUB-DIVISION
                                    DIST. CACHAR
                                       ASSAM
                                      PIN-788817

                           2: DIBAKAR BHATTACHARJEE
                   S/O. LATE KULADA PRASAD BHATTACHARJEE
                           R/O. VILL. CHANDRANATHPUR
                               PH. AND P.S. BORKHOLA
                               P.O. CHANDRANATHPUR
                                SUDAR SUB-DIVISION
                                     DIST. CACHAR
                                        ASSAM
                                       PIN-788817

                           3: CHINMOY BHATTACHARJEE
                   S/O. LATE KULADA PRASAD BHATTACHARJEE
                           R/O. VILL. CHANDRANATHPUR
                               PH. AND P.S. BORKHOLA
                               P.O. CHANDRANATHPUR
                                SUDAR SUB-DIVISION
                                     DIST. CACHAR
                                        ASSAM
                                       PIN-788817

                                  4: BIPUL LODH
                            S/O. LATE SUDHIR LODH
                         R/O. VILL. CHANDRANATHPUR
                            PH. AND P.S. BORKHOLA
                            P.O. CHANDRANATHPUR
                                                              Page No.# 2/3

                   SUDAR SUB-DIVISION
                      DIST. CACHAR
                         ASSAM
                        PIN-788817
                         VERSUS

            SMTI. MANADA SUNDARI MALAKAR
           W/O. LATE AKSHAY KUMAR MALAKAR
               R/O. VILL. CHANDRANATHPUR
                       P.S. BORKHOLA
                        DIST. CACHAR

                                ------------
                 Advocate for : MR. S P CHOUDHURY
 Advocate for : appearing for SMTI. MANADA SUNDARI MALAKAR


                  Linked Case : RSA/43/2020

SHRI SANJAY BHATTACHARJEE AND 3 ORS.
S/O- LATE KULADA PRASAD BHATTACHARJEE, R/O- VILL.-
CHANDRANATHPUR, PH. AND P.S. BORKHOLA, P.O. CHANDRANATHPUR,
SADAR SUB-DIVISION, DIST.- CACHAR, ASSAM, PIN- 788817.

2: SHRI DIBAKAR BHATTACHARJEE
 S/O- LATE KULADA PRASAD BHATTACHARJEE
 R/O- VILL.- CHANDRANATHPUR
 PH. AND P.S. BORKHOLA
 P.O. CHANDRANATHPUR
 SADAR SUB-DIVISION
 DIST.- CACHAR
ASSAM
 PIN- 788817.

3: SHRI CHINMOY BHATTACHARJEE
 S/O- LATE KULADA PRASAD BHATTACHARJEE
 R/O- VILL.- CHANDRANATHPUR
 PH. AND P.S. BORKHOLA
 P.O. CHANDRANATHPUR
 SADAR SUB-DIVISION
 DIST.- CACHAR
ASSAM
 PIN- 788817.

4: SHRI BIPUL LODH
 S/O- LATE SUDHIR LODH
 R/O- VILL.- CHANDRANATHPUR
 PH. AND P.S. BORKHOLA
                                                                                   Page No.# 3/3

             P.O. CHANDRANATHPUR
             SADAR SUB-DIVISION
             DIST.- CACHAR
             ASSAM
             PIN- 788817

            VERSUS

            SMTI. MANADA SUNDARI MALAKAR
            W/O- LATE AKSHAYA KUMAR MALAKAR, R/O- VILL.-
            CHANDRANATHPUR, PH. AND P.S. BORKHOLA, P.O. CHANDRANATHPUR,
            SADAR SUB-DIVISION, DIST.- CACHAR, ASSAM, PIN- 788817.

Advocate for the Petitioner   : MR.R SHARMA

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

Date : 26.02.2021

Heard the learned counsel, Mr. S. P. Choudhury appearing for the appellants/applicants.

In view of the admission of the connected second appeal, the judgment and decree dated 03.03.2016, passed by the learned Additional District Judge, Cachar at Silchar in Title Appeal No. 07/1999, affirming the judgment and Decree dated 30.01.1999 passed by the learned Civil Judge, Senior Division No. 1, Cachar at Silchar in Title Suit No. 78/1992 shall remain stayed, until further orders.

The interlocutory application stands disposed of, accordingly.

JUDGE

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