Gauhati High Court
Oriental Insurance Co. Ltd vs Smt Moina Senarpi And 7 Ors on 26 February, 2021
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GAHC010260452018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/424/2021
ORIENTAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A 25/27 ASAF ALI ROAD
NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI-7
REPRESENTED BY THE REGIONAL MANAGER
VERSUS
SMT MOINA SENARPI AND 7 ORS
W/O LATE BABU TISSO
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
2:GRUPSON TISSO
S/O THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
3:ROBARTSON TISSO
S/O OF THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
4:MISS JIMIR TISSOPI
D/O THE DECEASED
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R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
5:SMTI MEKRI ENGTIPI
MOTHE OF THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
6:MISS BASAPI TISSOPI
D/O THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
7:DEBEN CH. DAS
S/O LATE BALI RAM DAS
VILL. KAMARKUCHI
P.O. TEPESIA
P.S. KHETRI
DIST. KAMRUP
ASSAM
PIN (OWNER OF THE OFFENDING MARUTI ALTO)
8:BIPUL KATHAR
S/O SATYA RAM KATHAR
VILL. KAMARKUCHI
TEPESIA
P.S.SONAPUR
DIST. KAMRUP
ASSAM
PIN (DRIVER OF THE OFFENDING MARUTI ALTO)
------------
Advocate for : MR. S DUTTA
Advocate for : appearing for SMT MOINA SENARPI AND 7 ORS
Linked Case : MACApp./39/2021
ORIENTAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE A 25/27 ASAF ALI
ROAD, NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI-7,
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REPRESENTED BY THE REGIONAL MANAGER
VERSUS
SMT MOINA SENARPI AND 7 ORS
W/O LATE BABU TISSO, R/O VILL. LATASING TISSO GAON, P.O.
TENDRALANGSO, P.S. BAITHALANGSO, DIST. KARBI ANGLONG, ASSAM,
PIN
2:GRUPSON TISSO
S/O THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
3:ROBARTSON TISSO
S/O OF THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
4:MISS JIMIR TISSOPI
D/O THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
5:SMTI MEKRI ENGTIPI
MOTHE OF THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
6:MISS BASAPI TISSOPI
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D/O THE DECEASED
R/O VILL. LATASING TISSO GAON
P.O. TENDRALANGSO
P.S. BAITHALANGSO
DIST. KARBI ANGLONG
ASSAM
PIN
7:DEBEN CH. DAS
S/O LATE BALI RAM DAS
VILL. KAMARKUCHI
P.O. TEPESIA
P.S. KHETRI
DIST. KAMRUP
ASSAM
PIN (OWNER OF THE OFFENDING MARUTI ALTO)
8:BIPUL KATHAR
S/O SATYA RAM KATHAR
VILL. KAMARKUCHI
TEPESIA
P.S.SONAPUR
DIST. KAMRUP
ASSAM
PIN (DRIVER OF THE OFFENDING MARUTI ALTO
Advocate for the Petitioner : MR S DUTTA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 26.02.2021
Heard the learned counsel, Ms. M. Choudhury appearing for the
appellant/applicant.
After going through the materials available on record, it is hereby
directed that subject to deposit of 50% of the awarded amount, the operation
of the judgment dated 17.07.2018 passed by the learned Member, Motor
Accident Claims Tribunal No. 2, Kamrup, Assam, in MAC Case No. 2090 of 2015,
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shall remain stayed, till the returnable date.
The interlocutory application stands disposed of, accordingly.
JUDGE
Comparing Assistant
