Abdul Gani Ali @ A Gani Ali @ Abdul ... vs Union Of India And 5 Ors
2021 Latest Caselaw 690 Gua

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GAHC010314722019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./7/2021

         ABDUL GANI ALI @ A GANI ALI @ ABDUL GANI
         S/O- LATE NURU MUNSI @ NUR MOHAMMAD MIYA @ NOOR @ NUR
         HUSSAIN @ NUR MOHAMMAD MUNSI, R/O- VILL.- AGDIA PATHAR, P.O.
         GAHIYA, P.S. SARTHEBARI, DIST.- BARPETA, ASSAM, PIN- 781311.



         VERSUS

         UNION OF INDIA AND 5 ORS
         REP. BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
         AFFAIRS, NEW DELHI, INDIA, PIN- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY
          DEPARTMENT OF HOME TO THE GOVT. OF ASSAM
          DISPUR
          GUWAHATI- 781006.

         3:THE DEPUTY COMMISSIONER
          BARPETA
          DIST.- BARPETA
          PIN- 781301.

         4:THE ELECTION COMMISSION OF INDIA
          NEW DELHI- 110001.

         5:THE STATE COORDINATOR

          NATIONAL REGISTRATION OF CITIZENS
          BHANGAGARH
          ASSAM
          GUWAHATI- 781005.
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               6:THE SUPERINTENDENT OF POLICE (B)

                BARPETA
                PIN- 781311

Advocate for the Petitioner     : MR. U SAIKIA

Advocate for the Respondent : ASSTT.S.G.I.




                                         BEFORE
                         HONOURABLE MR. JUSTICE AJIT BORTHAKUR
                        HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                              ORDER

Date : 25.02.2021 (Ajit Borthakur, J)

Heard Mr. U. Saikia, learned counsel for the petitioner. None appears for the respondents on call.

By this petition under Section 114 of the CPC the petitioner has prayed for review of the Judgment and Order, dated 24.10.2019, passed in W.P.(C) No. 3981/2019.

Issue notice.

List on 31.03.2021.

                              JUDGE                                      JUDGE



Comparing Assistant