Page No.# 1/5 vs Smti Sikha Das Gupta (Roy) And 24 ...
2021 Latest Caselaw 687 Gua

                                                               Page No.# 1/5

GAHC010028032018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./60/2018

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM, EDUCATION (ELEMENTARY) DEPTT., DISPUR, GUWAHATI 781005

         2: THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI-1

         VERSUS

         SMTI SIKHA DAS GUPTA (ROY) AND 24 ORS
         W/O SUMALAY DAS GUPTA, R/O VILL. LAKSHMI CHARAN ROAD, P.O.
         KARIMGANJ, DIST. KARIMGANJ, ASSAM.

         2:SMT. MADHUMITA GOSWAMI
         ASSTT. TEACHER
          577 NO. JOYKALI L.P. SCHOOL
          DIST. KARIMGANJ
         ASSAM.

         3:SRI SHRESENDU SHEE
         ASSTT. TEACHER
          KANKANABASTI LP. SCHOOOL
          DIST. KARIMGANJ
         ASSAM.

         4:SRI RAJ SEKHAR DEB
         ASSTT. TEACHER 198 LAMAPUR SINGARIA LP. SCHOOL
          DIST. KARIMGANJ
         ASSAM.

         5:SMTI ARPITA DAS
                                                    Page No.# 2/5

ASSTT. TEACHER
901 KRISHNAPUR LP. SCHOOL
DIST. KARIMGANJ
ASSAM.

6:SRI ASHIM BHATTACHARJEE
ASSTT. TEACHER
 1097 NUNIABASTI LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

7:SRI KAMALESH KAR
ASSTT. TEACHER 912 NO. BAGHMONI TRIBAL LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

8:SRI SANJOY KUMAR DAS
ASSTT. TEACHER
 913 NO. HARI NARAYAN LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

9:SRI RUPAK DEB
ASSTT. TEACHER
 774 NO. SUBARNASINGH LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

10:SRI SUBRATA SEKHAR DAS
ASSTT. TEACHER
 955 NO. SRIRAMPUR TRIBAL LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

11:SMTI SUPARNA PAUL
ASSTT. TEACHER
 1265 NO. JOYNAPURI LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

12:SMT. SUMITRA DEB ROY
ASSTT. TEACHER 35 NO. SINGARIA L.P. SCHOOL
 DIST. KARIMGANJ
ASSAM.

13:SMT. ANJANA GUPTA (SINHA)
ASSTT. TEACHER
 1230 NO. LALCHERRA JANATA LP. SCHOOL
                                                       Page No.# 3/5

DIST. KARIMGANJ
ASSAM.

14:SRI RAHUL DEB
ASSTT. TEACHER
 481 NO. SATHKORAGOOL LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

15:SRI KAMALA KANTI BAISHAB
ASSTT. TEACHER 912 NO. BAGHONI TRIBAL LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

16:SRI SANJIB CHOWDHURY
ASSTT. TEACHER 889 NO. KULCHARRA LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

17:JAHURA KHANAM
ASSTT. TEACHER 219 NO. UTTAR SRIGAURI BALAK BALIKA LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

18:SRI SWAROOP DUTTA

ASSTT. TEACHER 913 NO. HARI NARAYAN LP SCHOOL
DIST. KARIMGANJ
ASSAM.

19:SMTI NILANJANA DEB
ASSTT. TEACHER
 774 NO. SUBARNA SINGH LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

20:SMT. MADHUCHANDA BANK
ASSTT. TEACHER
 1080 NO. ULUKANDI LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

21:SRI BISWAJIT DAS
ASSTT. TEACHER 47 NO. BASHKALTILLA LP SCHOOL
 DIST. KARIMGANJ
ASSAM.

22:SMTI LEENA DAS
                                                                                              Page No.# 4/5

              ASSTT.TEACHER 424 NO. ADHARKUNA BASUDEB LP SCHOOL
              DIST. KARIMGANJ
              ASSAM.

              23:SMTI FALGUNI DAS
              ASSTT. TEACHER 1144 NO. PURBA KHAGIL LP SCHOOL
               DIST. KARIMGANJ
              ASSAM.

              24:SMTI SUBRA DHAR
              ASSTT. TEACHER
               397 NO. BARIGRAM L.P. SCHOOL
               DIST. KARIMGANJ
              ASSAM.

              25:SMTI SHIBANI NATH
              ASSTT. TEACHER 1008 NO. SUKLAMOYEE LP SCHOOL
               DIST. KARIMGANJ
              ASSAM. C/O DEEO
               KARIMGANJ
               DIST. KARIMGANJ
              ASSAM.PIN

Advocate for the Petitioner      : MR. D SAIKIA

Advocate for the Respondent : MR. I H SAIKIA (R1, R3-R19, R21-R23, R25)




                                   BEFORE
              HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                                 ORDER

Date : 25/02/2021

Heard Mr. N.J. Khataniar, learned counsel for the review petitioner takes a stand that although the writ petition was instituted for payment of salary from the year 1997 but there was a question on the legality of the appointment of the petitioner. For an appropriate decision on such legality the petitioner was required to appear before the screening committee constituted by the State authorities for the purpose of determining the legality and validity of the appointment of the school teachers.

In the writ petition, a direction was issued for payment of salary from the year 1997. This review petition is instituted on the ground that even after due diligence, the aforesaid fact could not be brought to the notice of the Court and therefore, it is a fit case for a review of the judgment under review.

Mr. I.H. Saikia, learned counsel for the respondent writ petitioner prays for an adjournment to Page No.# 5/5

verify the fact as to whether the petitioner was before the screening committee during the pendency of the writ petition.

List after two weeks.

JUDGE

Comparing Assistant