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Page No.# 1/2 vs Smti Jyotshna Rani Das And 2 Ors
2021 Latest Caselaw 673 Gua

Citation : 2021 Latest Caselaw 673 Gua
Judgement Date : 24 February, 2021

Gauhati High Court
Page No.# 1/2 vs Smti Jyotshna Rani Das And 2 Ors on 24 February, 2021
                                                         Page No.# 1/2

GAHC010052432020




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/1085/2020

         SHRI BALENDRA BASUMATARY AND ANR
         S/O LATE MATIA RAM BASUMATARY
         R/O VILL. KAMARKUCHI
         P.S. KHETRI
         PRESENTLY RESIDING AT JAPORIGOG
         SILPOTA ROAD
         P.O. AND P.S. DISPUR
         HOUSE NO. 3
         GUWAHATI 781005
         DIST. KAMRUP
         ASSAM.

         2: MANJU BASUMATARY
         W/O SRI BALENDRA BASUMATARY
          R/O VILL. KAMARKUCHI
          P.S. KHETRI
          PRESENTLY RESIDING AT JAPORIGOG
          SILPOTA ROAD
          P.O. AND P.S. DISPUR
          HOUSE NO. 3
          GUWAHATI 781005
          DIST. KAMRUP
         ASSAM.
         VERSUS

         SMTI JYOTSHNA RANI DAS AND 2 ORS
         W/O SRI PAWAN KUMAR DAS
         R/O VILL. KAMARKUCHI
                                                                              Page No.# 2/2

             P.S. KEHTRI
             MOUZA PANBARI
             DIST. KAMRUP
             ASSAM.

            2:UTTAR DEURI
            S/O LATE DHAR DEURI
             R/O VILL. KAMARKUCHI
             P.S. KHETRI
             MOUZA PANBARI
             DIST. KAMRUP
            ASSAM.
             3:THE STATE OF ASSAM.
            REPRESENTED BY THE DEPUTY COMMISSIONER
             KAMRUP (M)
             GUWAHATI.
             ------------
            Advocate for : MR. B D DEKA
            Advocate for : appearing for SMTI JYOTSHNA RANI DAS AND 2 ORS



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : --24.02.2021

Heard the learned counsel Mr. B.D. Deka appearing for the applicants. Also heard Mr. C.K.S. Barua appearing for the respondent State of Assam.

In view of the admission of the second appeal, the judgment and decree dated 27.11.2019 in T.S. 11 of 2014 is stayed until further order.

Issue Notice to the respondents.

List the matter along with RSA 72 of 2020.

JUDGE Comparing Assistant

 
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