Page No.# 1/4 vs The Assam Power Distribution ...
2021 Latest Caselaw 653 Gua

                                                                  Page No.# 1/4

GAHC010306852019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/213/2020

         SRI NAVA KR. PEGU AND 9 ORS.
         S/O- SRI PHULESWAR PEGU, VILL.- BOIKUNTHAPUR, P.O. LAIMEKURI,
         DIST.- DHEMAJI, ASSAM, PIN- 787060.

         2: MAHENDRA CHETIA PHUKON
          S/O- BASANTA CHETIA PHUKON
          R/O- VILL.- LOHIJAN
          P.O. RATANPUR
          JONAI
          DIST.- DHEMAJI
         ASSAM
          PIN- 787060.

         3: LAKESH TAYE
          S/O- HEMO KT TAYE
          R/O- VILL.- ROTKEY
          JONAI
          DIST.- DHEMAJI
         ASSAM
          PIN- 787060.

         4: MONTUS PEGU
          S/O- DINA NATH PEGU
          R/O- VILL.- BAHIR SILE
          P.O. RATANPUR
          DIST.- DHEMAJI
         ASSAM
          PIN- 785675.

         5: BIJENDRA DOLEY
          S/O- HEMPUL DOLEY
          R/O- VILL.- DEBING MISING
          P.O. JONKARENG JONAI
          DIST.- DHEMAJI
                                                     Page No.# 2/4

ASSAM- 787060.

6: RAJIB BORI
 S/O- KARKA BORI
 R/O- VILL.- BOIKUNTHAPUR
 LAIMEHURI
 JONAI
 DIST.- DHEMAJI
ASSAM- 787060.

7: TANKESWAR PEGU
 S/O- BHIMAL PEGU
 R/O- VILL.- BORDONDI
TELAM
 SIMEN CHAPORI
 DIST.- DHEMAJI
ASSAM
 PIN- 787061.

8: RAJEN BORO
 S/O- SAKHIN BORO
 R/O- VILL.- GOBINDAPUR
 P.O. RATANPUR
 DIST.- DHEMAJI
ASSAM- 787060.

9: BHABENDRA NATH PEGU
 S/O- JOHENDRA NATH PEGU
 R/O- VILL.- MOHMARA
 JONAI
 DIST.- DHEMAJI
ASSAM- 787060.

10: KESHAB SONOWAL
 S/O- GODA SONOWAL
VILL.- MEDELA
 P.O. RATANPUR
 JONAI
 DIST.- DHEMAJI
ASSAM- 787060

VERSUS

THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 4 ORS
REP. BY ITS CHAIRMAN, APDCL, BIJULEE BHAWAN, GHY-01.

2:THE MANAGING DIRECTOR
APDCL
                                                                                     Page No.# 3/4

             BIJULEE BHAWAN.

            3:THE CHIEF GENERAL MANAGER
             HRA

             APDCL
             BIJULEE BHABAN.

            4:THE CHIEF EXECUTIVE OFFICER
             DHEMAJI/LAKHIMPUR ELECTRICAL CIRCLE
            APDCL
             DHEMAJI
            ASSAM.

            5:THE SUB-DIVISIONAL ENGINEER
             JONAI ELECTRICAL SUB-DIVISION
            APDCL
             DHEMAJI
             DIST.- DHEMAJI
            ASSAM

Advocate for the Petitioner   : MR. B K DAS

Advocate for the Respondent : SC, APDCL

BEFORE HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

24.02.2021 (Sudhanshu Dhulia, C.J.) Heard Mr. BK Das, learned counsel for the applicants/appellants. Also heard Mr. BD Das, learned senior counsel for the respondents.

The connected writ appeal has been filed by the appellants against the common judgment and order dated 27.08.2019 passed by the learned Single Judge in WP(C) 2928/2019 and other analogous writ petitions. The appeal is belated by 70 days and is accompanied by delay condonation petition.

In the interest of justice, the delay in filing the connected appeal is condoned.

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Registry to register and number the appeal.

Let the appeal be listed on 04.03.2021.

This interlocutory application is allowed.

                    JUDGE                          CHIEF JUSTICE



Comparing Assistant