Ashyut Kalita vs The State Of Assam And 3 Ors
2021 Latest Caselaw 642 Gua

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GAHC010117452019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3522/2019

         ASHYUT KALITA
         S/O- LT JOY RAM KALITA, R/O- PASDUAR, ABHAYAPURI WARD NO.3, P.S.
         ABHAYAPURI, DIST- BONGAIGAON, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HOME DEPTT.,
         DISPUR, GHY-6

         2:THE DIRECTOR
          GENERAL OF POLICE (DGP)
         ASSAM
          ULUBARI
          GHY
          KAMRUP (M)
         ASSAM
          PIN- 781007

         3:THE DY. INSPECTOR GENERAL OF POLICE (AP)
         ASSAM
          ULUBARI
          GHY
          KAMRUP (M)
         ASSAM
          PIN- 781007

         4:THE COMMANDANT
          8TH ASSAM POLICE BATTALION
         ABHAYAPURI
          BONGAIGAON
         ASSAM
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             PIN

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                   HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                           ORDER

Date : 23.02.2021

Heard Mr. U. K. Nair, learned senior counsel appearing for the petitioner. Also heard Mr. D. Doley, learned counsel appearing for the State respondents.

Hearing concluded, judgment reserved.

JUDGE

Comparing Assistant