Gauhati High Court
Sri Subhas Boro vs Sri Arup Basumatary And 18 Ors on 23 February, 2021
Page No.# 1/8
GAHC010041532020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/64/2020
SRI SUBHAS BORO
S/O- LATE MAMARU BORO, R/O- VILL.- PUB-BORAGAON, P.O. AND P.S.
GORCHUK, GUWAHATI, DIST.- KAMRUP(M), ASSAM, PIN- 781035.
VERSUS
SRI ARUP BASUMATARY AND 18 ORS.
S/O- PRAMESWAR BASUMATARY, R/O- VILL.- MAIDAMGAON
(PILINGKATAS), P.S. BASISTHA, GUWAHATI, KAMRUP(M), ASSAM, PIN-
781029.
2:SRI BARUN BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
3:SRI RAJU BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
4:SRI BILLION BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
Page No.# 2/8
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
5:SRI RAMINGTON BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
6:SRI CHADEK ALI
S/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
7:SRI MAJID ALI
S/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
8:SMT. SAKINA BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
9:SMT. NASHIBAN BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
Page No.# 3/8
ASSAM
PIN- 781014.
10:SMT. RAHIMAN NESSA
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
11:SMT. MAJINA BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
12:SMT. ASHIRAM BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
13:MUSTT. ASHUFA BEGUM
W/O- LATE MONSHA SEIKH
R/O- GARIGAON
P.O. GARIGAON
GUWAHATI
PIN- 781012.
14:SMTI. BINA RANI HALDAR
W/O- SRI BRINDABAN HALDAR
R/O- AMBARI
FATASIL
GUWAHATI.
15:SRI GURU NAM SINGH
S/O- LATE WAKHATAR SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
Page No.# 4/8
GUWAHATI
PIN- 781006.
16:SRI BHUPENDRA SINGH
S/O- SRI GURU BOX SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
17:SRI KARNAL SINGH
S/O- SRI GURU BOX SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
18:SRI RAMPAUL SINGH
S/O- LATE HARBHAJAN SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
19:SRI KUL BHUSAN GAUTAM
S/O- LATE BIDYASAGAR GAUTAM
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006
Advocate for the Petitioner : MR. A C SARMA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/944/2020
SRI SUBHAS BORO
S/O- LATE MAMARU BORO
Page No.# 5/8
R/O- VILL.- PUB-BORAGAON
P.O. AND P.S. GORCHUK
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781035.
VERSUS
SRI ARUP BASUMATARY AND 18 ORS.
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
2:SRI BARUN BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
3:SRI RAJU BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
4:SRI BILLION BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
KAMRUP(M)
ASSAM
PIN- 781029.
5:SRI RAMINGTON BASUMATARY
S/O- PRAMESWAR BASUMATARY
R/O- VILL.- MAIDAMGAON (PILINGKATAS)
P.S. BASISTHA
GUWAHATI
Page No.# 6/8
KAMRUP(M)
ASSAM
PIN- 781029.
6:SRI CHADEK ALI
S/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
7:SRI MAJID ALI
S/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
8:SMT. SAKINA BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
9:SMT. NASHIBAN BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
10:SMT. RAHIMAN NESSA
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
11:SMT. MAJINA BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
Page No.# 7/8
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
12:SMT. ASHIRAM BEGUM
D/O- LATE MONSHA SEIKH
R/O- VILL. AND P.O. GARIGAON
P.S. JALUKBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781014.
13:MUSTT. ASHUFA BEGUM
W/O- LATE MONSHA SEIKH
R/O- GARIGAON
P.O. GARIGAON
GUWAHATI
PIN- 781012.
14:SMTI. BINA RANI HALDAR
W/O- SRI BRINDABAN HALDAR
R/O- AMBARI
FATASIL
GUWAHATI.
15:SRI GURU NAM SINGH
S/O- LATE WAKHATAR SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
16:SRI BHUPENDRA SINGH
S/O- SRI GURU BOX SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
17:SRI KARNAL SINGH
S/O- SRI GURU BOX SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
18:SRI RAMPAUL SINGH
S/O- LATE HARBHAJAN SINGH
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
Page No.# 8/8
GUWAHATI
PIN- 781006.
19:SRI KUL BHUSAN GAUTAM
S/O- LATE BIDYASAGAR GAUTAM
R/O- RUKMINI NAGAR
C/O- ASSAM BULK CARRIER
P.S. DISPUR
GUWAHATI
PIN- 781006.
------------
Advocate for : MR. A C SARMA
Advocate for : appearing for SRI ARUP BASUMATARY AND 18 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : --23.02.2021
Heard Mr. A.C. Sharma, learned counsel appearing for the appellant.
In view of the admission of the second appeal the judgment and decree passed by the
learned Civil Judge No. 3 Kamrup (M), Guwahati in Title Appeal No. 15/2015 on 26.11.2019
shall remain stayed.
I.A Stands disposed of.
JUDGE
Comparing Assistant
