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Brajen Malakar vs The State Of Assam And 14 Ors
2021 Latest Caselaw 539 Gua

Citation : 2021 Latest Caselaw 539 Gua
Judgement Date : 17 February, 2021

Gauhati High Court
Brajen Malakar vs The State Of Assam And 14 Ors on 17 February, 2021
                                                              Page No.# 1/79

GAHC010108972020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1325/2020

         BRAJEN MALAKAR
         CHAIRMAN CUM MD, LOWER ASSAM CAD AUTHORITY, GHY- 3



         VERSUS

         THE STATE OF ASSAM AND 14 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
         IRRIGATION DEPARTMENT, DISPUR, GUWAHATI-6, ASSAM

         2:THE DEPUTY SECRETARY (E)
          GOVT OF ASSAM
          IRRIGATION DEPTT
          DISPUR
          GUWAHATI

         3:THE CHIEF ENGINEER
          (MINOR)
          IRRIGATION DEPTT
          CHANDMARI
          GHY- 3

         4:LOHIT CHANDRA PATHAK
          SECRETARY TO THE GOVT OF ASSAM
          IRRIGATION DEPTT
          DISPUR
          GUWAHATI-6

         5:M M BORO
          CHIEF ENGINEER
          IRRIGATION DEPTT
          OFFICE OF THE CHIEF ENGINEER
          CHANDMARI
                                      Page No.# 2/79

GUWAHATI-3

6:BIMALA KANTA DOLEY
ADDL C E
 ZONE-II
 JORHAT
ASSAM

7:NAKUL CHANDRA BISWAS
 CSD (1)
 BTAD
 KOKRAJHAR

8:SRI DILIP BORA
 RESIDENT OF SOMNATH HAZARIKA PATH
TOWN TELIA GAON
 PO ITACHALI DISTRICT NAGAON
ASSAM

9:ACHYUT KUMAR DAS
ADDL. CE
 ZONE I (1)
 BARPETA

10:DIMBA NATH MILI
ADDL CE (I/C)
 ZONE-III
TEZPUR

11:JOYBINAN LANGMAILAI
 DIRECTOR DESIGN
 O/O THE ADDL CE (1)
 DIPHU

12:GHANA SONOWAL
 SUPERINTENDING ENGINEER
 GOALPARA INVESTIGATION CIRCLE

13:DHIRAJ SAIKIA
 S/O- SRI BHABA TARANI SAIKIA
 R/O- H NO.1
 CHITRABON PATH
 KALYANI NAGAR
 KAHILIPARA-19
 DIST- KAMRUP(M)
ASSAM

14:AJIT KUMAR SARKAR
                                                                Page No.# 3/79

             S/O- LATE NOBIN CHANDRA SARKAR
             R/O- H NO. 404
             SATGAON ROAD
             BAGHORBARI
             GHY- 171
             DIST- KAMRUP(M)
             ASSAM

            15:JOGEN BAISHYA
             S/O- LATE ADIT BAISHYA
             R/O- SOBANCHAH
             P.O- KHETRIHARDIA
             P.S- HAJO
             GUWAHATI- 02
             DIST- KAMRUP(R)
            ASSA

Advocate for the Petitioner   : MR. D K DAS

Advocate for the Respondent : SC, IRRIGATION




             Linked Case : I.A.(Civil)/763/2020

            BOLIN DEURI AND 3 ORS
            THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
            ASSAM
            POLICE HEAD QUARTER
            ULUBARI
            GHY-01
            DIST.- KAMRUP (M)

            2: INOM SAIKIA
            THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
            ASSAM
             POLICE HEAD QUARTER
             ULUBARI
             GHY-01
             DIST.- KAMRUP (M)

            3: LAMHAO DOUNGEL
            THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
            ASSAM
            POLICE HEAD QUARTER
                                                    Page No.# 4/79

ULUBARI
GHY-01
DIST.- KAMRUP (M)

4: JAGADISH DAS
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
POLICE HEAD QUARTER
ULUBARI
GHY-01
DIST.- KAMRUP (M)
VERSUS

SMT. SARMISTHA BARUA and 13 ORS
D/O. LT. BIKASH KUMAR BARUAH
R/O. HOUSE NO. 12
SANKAR BHAWAN
HATIGAON
GUWAHATI
DIST. KAMRUP M
ASSAM
PIN-781038.

2:SANTANU KUMAR DUTTA
S/O- LT. SURENDRA NATH DUTTA
 R/O- H.NO. 6
 NEAR HOUSEFED COMPLEX
 BASISTHA ROAD
 DISPUR
 GHY
 DIST.- KAMRUP (M)
ASSAM
 PIN- 781006
 3:SYED ABDUL SAMAD HUSSAIN
S/O- SYED SIRAJUL HUSSAIN
 R/O- VILL- KAKOJANDEWAN
 DIST.- JORHAT
ASSAM
 PIN- 785107
 4:ZAKIR HUSSAIN
S/O- INTAZ ALI SHEIKH
 R/O- VILL- KALNOI
 FAKIRGANJ
 DIST.- DHUBRI
ASSAM
 PIN- 783330
 5:FAKHRUL ISLAM
S/O- ALHAZ FAIZUL ISLAM
                                                 Page No.# 5/79

R/O- F/4 BLOCK A
PRESTIGE TOWER
F.A. AHMED PATH
SIX MILE
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781037
6:NIRMAL BAISHYA
R/O- JATIA
KAHILIPARA
GHY
DIST.- KAMRUP (M)
ASSAM
PIN- 781019
7:MRINAL DEKA
R/O- VILL- BORGHAT
TEZPUR
DIST.- SONITPUR
ASSAM
PIN- 784025
8:ABDUL QUADIR ARIEF
S/O- LT. ANOWAR HUSSAIN
R/O- VILL- RANIGANJ
P.O. RABIJANJ
DIST.- DHUBRI
ASSAM
PIN- 783301
9:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-781006
DIST. KAMRUP (M)
ASSAM.
10:THE PRINCIPAL SECRETARY
HOME AND POLITICAL DEPTT.
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
11:THE PRINCIPAL SECRETARY
GOVT. OF ASSAM
PERSONNEL DEPTT.
DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
                                                             Page No.# 6/79

 12:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEAD QUARTERS
 ULUBARI
 GUWAHATI-781001
 DIST KAMRUP METRO
ASSAM.
 13:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION
ASSAM
ASSAM POLICE HEAD QUARTERS
 ULUBARI
 GUWAHATI-781001
 DIST KAMRUP METRO
ASSAM
 14:SURJEET SINGH PANESAR
THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
 POLICE HEAD QUARTER
 ULUBARI
 GHY-01
 DIST.- KAMRUP (M)
 ------------

Advocate for : MR R SENSUA Advocate for : MR. P N GOSWAMI appearing for SMT. SARMISTHA BARUA and 13 ORS

Linked Case : I.A.(Civil)/3312/2017

MOTILAL TALUKDAR and 2 ORS.

VERSUS

THE STATE OF ASSAM AND 11 ORS

------------

Advocate for : MR.S K GOSWAMI Advocate for : SC IRRIGATION appearing for THE STATE OF ASSAM AND 11 ORS

Linked Case : I.A.(Civil)/1605/2020 Page No.# 7/79

TABURAM PEGU AND 2 ORS. S/O LT. KHAGESWAR PEGU ADDITIONAL SUPERINTENDENT OF POLICE

I/C 6 ABNN KATHAL SILCHAR DIST. CACHAR PIN-788005 ASSAM

2: AMITABH BASUMATARAY APS S/O LT. AMRITLAL BASUMATARY R/O GOSSAIGAON

DIST. KOKRAJHAR PIN-783360 BTAD ASSAM

3: PANKAJ KUMAR KAKATI APS S/O SATYA NATH KAKATI R/O TOWN RAHA

DIST. NAGAON ASSAM-782103 VERSUS

THE STATE OF ASSAM AND 8 ORS. REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-781006 (ASSAM)

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM DISPUR GUWAHATI-781006 ASSAM 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 4:THE SECRETARY TO THE GOVT. OF ASSAM Page No.# 8/79

HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 5:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 7:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI-781006 ASSAM 8:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR GUWAHATI-781006 9:THE JUDICIAL REMEMBRANCER AND SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. JUDICIAL BRANCH DISPUR GUWAHATI-781006

------------

Advocate for : MR D K DAS Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.

Linked Case : WP(C)/5419/2019

PRADIP KUMAR BARUAH AND 2 ORS. S/O- LATE JOY RAM GOGOI GANAPATI ENCLAVE FLAT NO. J-2 KAHILIPARA GUWAHATI DIST- KAMRUP (M) ASSAM Page No.# 9/79

2: DEBAJYOTI CHOUDHURY S/O- LATE N C CHOUDHURY PRESENT R/O- H NO.8 KUMARPARA RUPNAGAR BHARALUMUKH GHY- 9 DIST- KAMRUP(M) ASSAM

3: SANJAY KUMAR MAHANTA S/O- LATE NRIPENDRA NATH MAHANTA R/O- PARADISEAPARTMENT FLAT NO. B-2 PARADISE APARTMENT AK SINHA PATH R G BARUAH ROAD GHY- 3 DIST- KAMRUP ASSAM VERSUS

THE STATE OF ASSAM AND 14 ORS REP. BY THE SECRETARY TO THE GOVT OF ASSAM IRRIGATION DEPTT DISPUR GUWAHATI- 06

2:PRINCIPAL SECRETARY TO THE GOVT OF ASSAM IRRIGATION DEPTT DISPUR GUWAHATI- 06 3:JOGEN BAISHYA SUPDT ENGINEER NORTH KAMRUP CIRCLE IRRIGATION NALBARI 4:AJIT KR SARKAR DEPUTY CHIEF ADMINISTRATOR UPPER ASSAM CAD AUTHORITY KATIMARI NAGAON 5:DHIRAJ SAIKIA DIRECTOR DESIGN MINOR IRRIGATION OFFICE OF THE CHIEF ENGINEER IRRIGATION Page No.# 10/79

CHANDMARI GUWAHATI- 03 6:BHAIRAB KEOT DEPUTY CHIEF ENGINEER MINOR OFFICE OF THE CHIEF ENGINEER IRRIGATION CHANDMARI GHY- 3 7:GHANA SONOWAL SUPDT ENGINEER DIBRUGARH CIRCLE IRRIGATION DIBRUGARH ASSAM 8:DIMBA NATH MILI DIRECTOR DESIGN OFFICE OF THE ADDL CHIEF ENGINEER ZONE-II IRRIGATION TEZPUR ASSAM 9:JOYBINON LONGMALAI SUPDT ENGINEER DIPHU CIRCLE KARBI ANGLONG ASSAM 10:PABITRA KR MEDAK SUPDT ENGINEER IRRIGATION NORTH LAKHIMPUR CIRCLE LAKHIMPUR ASSAM 11:SUMIT DAS SUPDT ENGINEER SILCHAR CIRCLE IRRIGATION SILCHAR ASSAM 12:BABUL CH SONOWAL SUPDT ENGINEER GOALPARA CIRCLE IRRIGATION GOALPARA ASSAM 13:HEMANTA KR MILI DEPUTY ADMINISTRATOR LOWER ASSAM CABA Page No.# 11/79

CHANDMARI GHY- 3 14:MONORANJAN BRAHMA SUPDT ENGINEER MANGALDOI CIRCLE IRRIGATION MANGALDOI ASSAM 15:MRIGEN BORO SUPDT ENGINEER GUWAHATI CIRCLE IRRIGATION ULUBARI GUWAHATI

------------

Advocate for : MR. S K GOSWAMI Advocate for : SC IRRIGATION appearing for THE STATE OF ASSAM AND 14 ORS

Linked Case : I.A.(Civil)/1581/2020

SURJEET SINGH PANESAR S/O. LATE CHANNAN SINGH PANESAR ADDITIONAL SUPERINTENDENT OF POLICE(HQ) GOLAGHAT DIST. GOLAGHAT ASSAM

VERSUS

SMT. SARMISTHA BARUA AND 16 ORS. D/O. LT. BIKASH KUMAR BARUAH

SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP M ASSAM PIN-781038.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006.

Page No.# 12/79

3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006 DIST. KAMRUP M ASSAM.

4:THE DIRECTOR GENERAL OF POLICE ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM 6:SRI SURJEET SINGH PANESAR

7:SRI BOLIN DEURI

8:SRI INOM SAIKIA

9:SRI LAMHAO DOUNGEL

10:SRI JAGADISH DAS

service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

11:SANTANU KUMAR DUTTA S/O. LATE SURENDRA NATH DUTTA R/O. H/NO.6 Page No.# 13/79

NEAR HOUSEFED COMPLEX BASISTHA ROAD DISPUR GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781006 12:SYED ABDUL SAMAD HUSSAIN S/O. SYED SIRAJUL HUSSAIN R/O. VILL. KAKOJANDEWAN DIST. JORHAT ASSAM PIN-785107 13:ZAKIR HUSSAIN S/O. INTAZ ALI SHEIKH R/O. VILL. KALNOI FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330 14:FAKHRUL ISLAM S/O. ALHAZ FAIZUL ISLAM R/O. F/4 BLOCK A PRESTIGE TOWER F.A. AHMED PATH SIX MILE GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781037 15:NIRMAL BAISHYA R/O. JATIA KAHILIPARA GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781019 16:MRINAL DEKA R/O. VILL. BORGHAT TEZPUR DIST. SONITPUR ASSAM PIN-784025 17:ABDUL QUADIR ARIEF S/O. LATE ANOWAR HUSSAIN R/O. VILL. RANIGANJ P.O. RABIJANJ DIST. DHUBRI Page No.# 14/79

ASSAM PIN-783301

------------

Advocate for : MR N DUTTA Advocate for : MR. P N GOSWAMI appearing for SMT. SARMISTHA BARUA AND 16 ORS.

Linked Case : WP(C)/6477/2011

PADMADHAR DAS S/O LATE BIDYADHAR DAS R/O 26 JANA PATH NABIN NAGAR OPP. A.I.D.C. P.O. ZOO ROAD GHY-24 ASSAM

VERSUS

THE STATE OF ASSAM AND ORS REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM FINANCE TAXATION DEPARTMENT DISPUR GHY-6

2:THE COMMISSIONER OF TAXES ASSAM KAR BHAVAN DISPUR GHY-6 3:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT FOR WELFARE OF PLAINS TRIBES and BACKWARD CLASSES DISPUR GHY-6 4:MD. SHAKEEL SADULLAH ASSISTANT COMMISSIONER OF TAXES GUWAHATI UNIT-C KAR BHAVAN DISPUR GHY-6 5:SHRI GAUTAM DAS GUPTA ASSISTANT COMMISSIONER OF TAXES Page No.# 15/79

BARPETA ROAD UNIT BARPETA ROAD DIST- BARPETA 6:SHRI SAR -ET HANSE ASSISTANT COMMISSIONER OF TAXES TEZPUR ZONE TEZPUR DIST- SUNITPUR 7:SHRI BIJOY CH. GOSWAMI ASSISTATNT COMMISSIONER OF TAXES GOLAGAHAT UNIT GOLAGAHAT DIST- GOLAGHAT 8:SHRI NIRANJAN KALITA

ASSISTANT COMMISSIONER OF TAXES NAGAON UNIT NAGAON DIST- NAGAON

9:SMT. ARUNIMA CHOUDHURY ASSISTANT COMMISSIONER OF TAXES NAGAON ZONE ATTACHED TO COMMISSIONER OF TAXES KAR BHAVAN DISPUR GHY-6 10:SMT. PRANATI BARUAH BHUYAN

ASSISTANT COMMISSIONER OF TAXES GUWAHATI UNIT-D KAR BHAVAN DISPUR GHY-6 11:SHRI PRABHAS KANTI SINHA

ASSISTANT COMMISSIONER OF TAXES SILCHAR UNIT SILCHAR DIST- CACHAR 12:SHRI KAMALESWAR LAHARY STP

ASSISTANT COMMISSIONER OF TAXES GUWAHATI ZONE-A KAR BHAVAN DISPUR GHY-6 13:SHRI SIBA PRASAD SHARMA Page No.# 16/79

ASSISTANT COMMISSIONER OF TAXES TINSUKIA ZONE TINSUKIA DIST- TINSUKIA

------------

Advocate for : MR.B GOSWAMI Advocate for : MR.K N CHOUDHURY appearing for THE STATE OF ASSAM AND ORS

Linked Case : WP(C)/5169/2016

GOBIN CH. DASTIDAR and 2 ORS. S/O- LT. TILAK MOHAN DASTIDAR R/O- QUARTER NO. VIII M 15/1 DISPUR SUPERMARKET QUARTER COMPLEX DISPUR GHY- 6.

2: SMT. GEETA KUNDU CHAKRABORTY D/O. BEPIN CHAKRABORTY R/O. NIRMALAYA

MADHAVDEVPUR ROAD ULUBARI P.O. REHABARI GUWAHATI PIN. 781008.

3: SRI HIRANYA KUMAR GAYAN S/O. LT. HARANATH GAYAN R/O. GANAPATI ENCLAVE NEAR DPI KAHILIPARA GUWAHATI-781019. VERSUS

THE STATE OF ASSAM AND 10 ORS REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY- 6.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM WELFARE OF PLAINS and BACKWARD CLASSES DEPARTMENT DISPUR GUWAHATI-781006. 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM Page No.# 17/79

SECRETARIAT ADMINISTRATION DEPARTMENT DISPUR GUWAHATI-6.

4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNELB DEPARTMENT DISPUR GUWAHATI-6.

5:MUKUT CHANDRA MALAKAR SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY ASSAM HUMAN RIGHTS COMMISSION BHANGAGARH GUWAHATI PIN. 781005.

6:MORAMI PAYENG SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY URBAN DEVELOPMENT DEPARTMENT DISPUR GUWAHTI-6.

7:BIPASA KHERKATARY SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY FINANCE DEPARTMENT DISPUR GUWAHATI-6.

8:BIBHA PEGU MEDOK SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY COOPERATION DEPARTMENT DISPUR GUWAHATI-6.

9:DIPEN CHANDRA SAIKIA SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY. GENERAL ADMINISTRATION DEPARTMENT GUWAHATI-6.

10:GUNA RAM INGTY SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY. ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-6.

11:NABIN CHANDRA INGTY SUPERINTENDENT PRESENTLY POSTED AS UNDER SECRETARY. AGRICULTURE DEPARTMENT DISPUR GUWAHATI-6.

Page No.# 18/79

------------

Advocate for : MR.M K CHOUDHURY Advocate for : MR.G Y KHANR-7

9and11 appearing for THE STATE OF ASSAM AND 10 ORS

Linked Case : WP(C)/5026/2016

EQUALITY FORUM REP. BY ITS PRESIDENT SHRI BHUPENDRA NATH DEKA S/O LT. KABINDRA NATH DEKA A RESIDENT OF GAYATRI APARTMENT BLOCK-II KALAPAHAR PAHARTALI

P.S. FATASIL AMBARI GUWAHATI - 781018 DIST. KAMRUP METRO A SSAM AND ITS SECRETARY SHRI ARUN CHANDRA SAHARIA S/O LT. HAIDIA SAHARIA B.M. COMPLEX RATNAGIRI PATH BAMUNIMAIDAM GUWAHATI- 781021.

VERSUS

THE STATE OF ASSAM AND 12 ORS REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-06.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASAM

WPT and BC DEPARTMENT DISPUR GUWAHATI - 781006. 3:THE COMMISIONER AND SECRETARY TO THE GOVT. OF ASSAM

DEPARTENT OF WPT and BC DISPUR GUWAHATI-6.

4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM Page No.# 19/79

PERSONNEL B DEPARTMENT DISPUR GUWAHATI-6.

5:SRI DINABANDHU DEKA S/O LATE GOPAL CHANDRA DEKA RESIDENT OF BHETAPARA GUWAHATI-781028 ASSAM.

6:SRI DEEP PEGU SON OF DR NUMAL CHANDRA PEGU RESIDENT OF MILAN NAGAR DIBRUGARH ASSAM 786003.

7:NAMESWAR PEGU SON OF LATE BANGSHIDHAR PEGU R/O BORBARI BORTILA H. NO-132 VIP ROAD GUWAHATI-26 KAMRUPM ASSAM.

8:SRI HRIDOY KR. BORO SON OF LATE RATNA KR BORO HOUSE NO-25 BISHNU RABHA NAGAR NOONMATI GUWAHATI-20.

9:SMI. NIROLA PHANCHOPI ACS WIFE OF SRI AMAR SINGH TISSO 316 ADHAR APARTMENT FLAT NO-101 MOTHER TERESA ROAD GUWAHATI-781020 ASSAM.

10:SMTI ETSHAR KATHAR ACS DAUGHTER OF SRI H.I. KATHAR RESIDENT OF GANESHGURI GUWAHATI-781006 DISTRICT- KAMRUPASSAM. 11:SRI RUPJYOTI DEORI

S/O LATE GHANAKANTA DEORI R/O- UPPER DEORI GAON P.O. NAHATIA P.S. PULIBAR DIST. JORHAT ASSAM Page No.# 20/79

PIN-785018.

12:SRI SUKLESWAR DAS

S/O LATE MAHIN CH. DAS R/O- SAWKUCHI

P.O. SAWKUCHI P.S. BASISTHA DIST.-KAMRUP M ASSAM PIN-781040.

13:SMT. VOSIK KATHARPI

D/O SRI LONGBI RAM ENTI KATHAR

P.O and P.S. DIPHU DIST. KARBI ANGLONG ASSAM PIN-782460.

------------

Advocate for : MS.A CHOUDHURY Advocate for : MR D DUARA R - 5

9 and 10 appearing for THE STATE OF ASSAM AND 12 ORS

Linked Case : WP(C)/5575/2014

SANJAI KUMAR MAHANTA S/O LT. NRIPENDRA NATH MAHANTA R/O B-2 PARADISE APARTMENT A.K. SINHA PATH 5TH WEST BY LANE R.G. BARUAH ROAD GHY-3 DIST- KAMRUP METRO ASSAM

VERSUS

THE STATE OF ASSAM AND 10 ORS REP. BY SECY. TO THE GOVT. OF ASSAM IRRIGATION DEPTT DISPUR GHY-6 Page No.# 21/79

KAMRUP METRO ASSAM

2:GHANA SONOWAL EXECUTIVE ENGINEER TINSUKIA DIVISION IRRIGATION TINSUKIA-786125 ASSAM 3:DIMBA NATH MILI EXECUTIVE ENGINEER T.C. NAGAON CIRCLE IRRIGATION NAGAON-782001 ASSAM 4:PABITRA KUMAR MEDAK EXECUTIVE ENGINEER T.C. DIBRUGARH CIRCLE IRRIGATION DIBRUGARH-01 ASSAM 5:SUMIT DAS EXECUTIVE ENGINEER DIPHU DIVISSION IRRIGATION DIPHU DIST- KARBI ANGLONG PIN-782460 ASSAM 6:JOYBINON LONGMAILAI EXECUTIVE ENGINEER T.C. CACHAR CIRCLE IRRIGATION SILCHAR-788001 ASSAM 7:BABUL CH. SONOWAL EXECUTIVE ENGINEER CHAMPAMATI DIVISION IRRIGATION DHALIGAON DIST- DIBRUGARH 8:HEMANTA KUMAR MILI EXECUTIVE ENGINEER IRRIGATION LOWER ASSAM CADA CHANDMARI GHY-3 Page No.# 22/79

ASSAM 9:MANORANJAN BRAHMA EXECUTIVE ENGINEER DHANSIRI CANAL- 2 DIVISION IRRIGATION UDALGURI DIST- UDALGURI PIN-784505 ASSAM 10:RUPAL BORA EXECUTIVE ENGINEER RANGIA DIVISION IRRIGATION RANGIA DIST- KAMRUP PIN-781354 ASSAM 11:MRIGEN BORO EXECUTIVE ENGINEER SUKLA DIVISION IRRIGATION GORESWAR DIST- BAKSA PIN-781366 ASSAM

------------

Advocate for : MR. M MORE Advocate for : SC IRRIGATION appearing for THE STATE OF ASSAM AND 10 ORS

Linked Case : I.A.(Civil)/1512/2020

SARMISTHA BARUA D/O. LT. BIKASH KUMAR BARUA R/O. H/NO.12 SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781038

VERSUS

TABURAM PEGU AND11 ORS.

Page No.# 23/79

S/O LT. KHAGESWAR PEGU ADDITIONAL SUPERINTENDENT OF POLICE

I/C 6 ABNN KATHAL SILCHAR DIST. CACHAR PIN-788005 ASSAM

2:AMITABH BASUMATARAY APS S/O LT. AMRITLAL BASUMATARY R/O GOSSAIGAON

DIST. KOKRAJHAR PIN-783360 BTAD ASSAM 3:PANKAJ KUMAR KAKATI APS S/O SATYA NATH KAKATI R/O TOWN RAHA

DIST. NAGAON ASSAM-782103 4:THE STATE OF ASSAM REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-06 DIST. KAMRUP(M) ASSAM 5:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM DISPUR GUWAHATI-781006 ASSAM 6:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 7:THE SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM Page No.# 24/79

8:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 9:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 10:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI-781006 ASSAM 11:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR GUWAHATI-781006 12:THE JUDICIAL REMEMBRANCER AND SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. JUDICIAL BRANCH DISPUR GUWAHATI-781006

------------

Advocate for : MR. U K NAIR Advocate for : GA ASSAM appearing for TABURAM PEGU AND11 ORS.

Linked Case : WP(C)/2999/2020

PRANAB KUMAR TURUNG S/O- LATE LECHAM TURUNG ADDDL CHIEF ENGINEER CACAHR AND HILLS WATER RESOURCES DEPTT SILCHAR

GADHAKOROI GAON P.O AND P.S- SARUPATHAR DIST- GOLAGHAT PIN- 785601 ASSAM Page No.# 25/79

VERSUS

THE STATE OF ASSAM AND 7 ORS REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM DISPUR GUWAHATI- 781006 ASSAM

2:THE ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GHY- 781006 ASSAM 3:THE ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM DEPTT FOR THE WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI- 781006 ASSAM 4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PERSONNEL (B) DEPTT DISPUR GUWAHATI- 781006 5:THE LEGAL REMEMBRANCER AND SECRETARY TO THE GOVT OF ASSAM JUDICIAL DEPTT JUDICIAL BRANCH DISPUR GHY- 781006 6:THE SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GUWAHATI- 781006 7:IVY GOHAIN DAS GUPTA ADDL CHIEF ENGINEER

CHANDMARI WATER RESOURCES COLONY P.O- CHANDMARI GUWAHATI- 781003 8:ABANI MOHAN HAZARIKA ADDL CHIEF ENGINEER AWRMI OFFICE OF THE ADDL CHIEF ENGINEER Page No.# 26/79

WATER RESOURCES DEPTT BASISTHA GUWAHATI- 781029 ASSAM

------------

Advocate for : MR. D K DAS Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 7 ORS

Linked Case : WP(C)/770/2018

HITESH DEV SARMA AND 5 ORS S/O. LATE MADHAB CH. SARMA

7TH BYE LANE ZOO NARENGI ROAD GUWAHATI-781021

2: DEVAJYOTI HAZARIKA ACS S/O. LATE LALIT KUMAR HAZARIKA

DEBDARU PATH BEHIND MLA HOSTEL DISPUR GUWAHATI-781006

3: SEEMA REKHA BHUYAN ACS W/O. LATE RAJIB KUMAR BHUYAN

ARJUN PATH NIZARAPAR CHANDMARI GUWAHATI-781003.

4: MRIDUL KR. MAHANTA S/O. LATE BEDAKANTA MAHANTA R/O. 44 MILANPUR ROAD MILANPUR CHANDMARI GUWAHATI-781021

5: SYED ISFAQUR RAHMAN S/O. LATE BEDAKANTA MAHANTA Page No.# 27/79

RESIDENT OF 44 MILANPUR ROAD MILANPUR CHANDMARI GUWAHATI-781021

6: GAUTAM TALUKDAR S/O. LATE HARAMOHAN TALUKDAR

NEAR NO. 2 MILANPUR MASJID MILANPUR CHANDMARI GUWAHATI-21 VERSUS

THE STATE OF ASSAM AND 13 ORS REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM ASSAM SECRETARIAT DISPUR GUWAHATI-6.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PERSONAL (A) DEPARTMENT DISPUR GUWAHATI-781006 3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM WELFARE OF PLAINS TRIBES AND BACKWARD CLASSES DEPARTMENT DISPUR GUWAHATI-06 4:THE SECRETARY TO THE GOVERNMENT OF ASSAM JUDICIAL DEPARTMENT DISPUR GUWAHATI-06 5:THE SELECTION BOARD/ DEPARTMENTAL PROMOTION COMMITTEE CONSTITUTED FOR CONSIDERING PROMOTION TO THE ACS SELECTION GRADE REPRESENTED BY ITS MEMBER SECRETARY THE SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (A) DEPARTMENT DISPUR GUWAHATI-781006. 6:THE UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING NORTH BLOCK Page No.# 28/79

NEW DELHI-110001 7:THE UNION PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY DHOLPUR HOUSE SHAHJAHAN ROAD NEW DELHI-110069 9:HONMILEE TERONPI ACS (SR-89) PRESENTLY SERVING AS SECRETARY TO THE GOVT. OF ASSAM SKILL EMPLOYMENT AND ENTREPRENEURSHIP DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI-781006 10:ROBINSON MUCHAHARI ACS (SR-89) PRESENTLY SERVING AS THE SECRETARY BODOLAND TERRITORIAL COUNCIL BTAD KOKRAJHAR IN THE RANK OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM. 11:BHOGESWAR SHYAM ACS(SR-89) PRESENTLY WORKING AS ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI-781006 12:JURIE DEKA THAKUR ACS (DR-92) PRESENTLY SERVING AS ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI-781006 13:UMANANDA DOLEY ACS (DR-92) PRESENTLY SERVING AS DIRECTOR WELFARE OF PLAINS TRIBES AND BACKWARD CLASSES AND MANAGING DIRECTOR APTDC IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM ASSAM SECRETARIAT DISPUR GUWAHATI-781006 14:PRABHATI THOUSEN Page No.# 29/79

ACS (DR-92) PRESENTLY SERVING AS DIRECTOR BORDER PROTECTION AND DEVELOPMENT IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM ASSAM SECRETARIAT DISPUR GUWAHATI-781006 15:BINITA PEGU ACS (DR-92) PRESENTLY SERVING AS DIRECTOR FINANCIAL INSPECTIONS AND ADDITIONAL SECRETARY WPT AND BC DEPARTMENT IN THE CADRE OF ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM ASSAM SECRETARIAT DISPUR GUWAHATI-781006

------------

Advocate for : MR. M K CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 13 ORS

Linked Case : I.A.(Civil)/477/2016

DR. MRINAL BARMAN and 3 ORS

VERSUS

THE STATE OF ASSAM AND 14 ORS

------------

Advocate for : MR.U K NAIR Advocate for : MR.R DUBEYR-9

16 and17 appearing for THE STATE OF ASSAM AND 14 ORS

Linked Case : I.A.(Civil)/1507/2020

ALL ASSAM TRIBAL SANGHA AND ANR. WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE Page No.# 30/79

PALTAN BAZAR GHY-8 KAMRUP(M) ASSAM

VERSUS

BHAGWAN PATOR AND 7 ORS. S/O LT. AMAL CH. PATOR R/O VILL. and P.O. NELLIE DIST- MORIGAON

2:THE STATE OF ASSAM REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM SECRETARY DISPUR GHY-6 DIST. KAMRUP(M) ASSAM 3:THE SECY. TO THE GOVT. OF ASSAM WATER RESOURCES DEPTT. SECRETARIAT BLOCK-B THIRD FLOOR DISPUR GHY-6 4:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT. DISPUR GHY-6 5:THE SECY. TO THE GOVT. OF ASSAM JUDICIAL DEPTT. DISPUR GHY-6 6:THE PRINCIPAL SECY. PERSONNEL B DEPTT. GOVT. OF ASSAM DISPUR GHY-6 7:SRI ANIL KUMAR JALAN

S/O PUSHKAR DUTTA JALAN R/O FLAT NO- 4C PROTECT VIEW HENGRABARI ROAD P.O- DISPUR GUWAHATI-781006 Page No.# 31/79

KAMRUP M ASSAM.

8:SRI SHANTANU DHAR

S/O LT SANTI RANJAN DHAR

HARBALA ROAD ULUBARI GUWAHATI-781007 KAMRUP M ASSAM.

------------

Advocate for : MR N DUTTA Advocate for : appearing for BHAGWAN PATOR AND 7 ORS.

Linked Case : WP(C)/5715/2016

ANIL KUMAR JALAN and 3 ORS S/O PUSHKAR DUTTA JALAN R/O FLAT NO. 4C PROTECHVIEW HENGRABARI ROAD P.O. DISPUR GUWAHATI ASSAM- 781006.

2: SMTI. VARSHATY DAS W/O SRI GAUTAM BAISHYA R/O GEETANAGAR P.S. GEETANAGAR DIST.KAMRUP ASSAM.

3: SRI SHANTANU DHAR

HARBALA ROAD ULUBARI GUWAHATI - 781007 KAMRUP M ASSAM.

4: SRI SUBRATA CHAKRABORTY S/O LT. S.K. CHAKRABORTY R/O SWAHID DILIP HUJURI ROAD SARUMATARIA GUWAHATI DIST. KAMRUP M ASSAM.

VERSUS

THE STATE OF ASSAM AND 7 ORS Page No.# 32/79

REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE TAXATION DEPARTMENT DISPUR GUWAHATI- 781006. 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT OF WPT and BC DISPUR GUWAHATI - 781006. 4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL B DEPARTMENT DISPUR GUWAHATI- 781006. 5:SMTI. SNEHLATA NOKREK STP ASST. COMMISSIONER OF TAXES DHUBRI ZONE DIST. DHUBRI ASSAM PIN - 783301.

6:SRI SAR -ET- HANSE ASSTT. COMMISSIONER OF TAXES GOLAGHAT ZONE DIST. GOLAGHAT- 788626 7:SRI KAMALESWAR LAHARY ASSTT. COMMISSIONER OF TAXES NAGAON ZONE DIST. NAGAON ASSAM- 782440.

8:SRI PADMADHAR DAS ASSTT. COMMISSIONER OF TAXES DIBRUGARH ZONE DIST. DIBRUGARH ASSAM- 786184.

------------

Advocate for : MR.N BARUAH Advocate for : MRH BETALAR- 5and7 appearing for THE STATE OF ASSAM AND 7 ORS

Linked Case : I.A.(Civil)/57/2021 Page No.# 33/79

TABURAM PEGU AND 2 ORS. S/O. LATE KHAGESWAR PEGU ADDITIONAL SUPERINTENDENT OF POLICE

I/C 6 ABNN KATHAL SILCHAR DIST. CACHAR PIN-788005 ASSAM

2: AMITABH BASUMATARAY APS S/O LT. AMRITLAL BASUMATARY R/O GOSSAIGAON

DIST. KOKRAJHAR PIN-783360 BTAD ASSAM

3: PANKAJ KUMAR KAKATI APS S/O SATYA NATH KAKATI R/O TOWN RAHA

DIST. NAGAON ASSAM-782103 VERSUS

THE STATE OF ASSAM AND 8 ORS. REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-6 ASSAM

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM DISPUR GUWAHATI-781006 ASSAM 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 4:THE SECRETARY Page No.# 34/79

TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 5:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 7:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI-781006 ASSAM 8:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR GUWAHATI-781006 9:THE JUDICIAL REMEMBRANCER AND SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. JUDICIAL BRANCH DISPUR GUWAHATI-781006

------------

Advocate for : MR D K DAS Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.

Linked Case : I.A.(Civil)/1655/2020

BOLIN DEURI AND 3 ORS. THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE(ADMINISTRATION) ASSAM POLICE HEAD QUARTER ULUBARI GHY-1 DIST. KAMRUP(M) Page No.# 35/79

2: SRI INOM SAIKIA THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE(ADMINISTRATION) ASSAM POLICE HEAD QUARTER ULUBARI GHY-1 DIST. KAMRUP(M)

3: SRI LAMHAO DOUNGEL THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE(ADMINISTRATION) ASSAM POLICE HEAD QUARTER ULUBARI GHY-1 DIST. KAMRUP(M)

4: SRI JAGADISH DAS THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE(ADMINISTRATION) ASSAM POLICE HEAD QUARTER ULUBARI GHY-1 DIST. KAMRUP(M) VERSUS

SARMISTHA BARUA AND 13 ORS. D/O. LT. BIKASH KUMAR BARUAH

SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP M ASSAM PIN-781038.

2:SANTANU KUMAR DUTTA S/O. LATE SURENDRA NATH DUTTA R/O. H/NO.6 NEAR HOUSEFED COMPLEX BASISTHA ROAD DISPUR GUWAHATI DIST. KAMRUP(M) ASSAM Page No.# 36/79

PIN-781006 3:SYED ABDUL SAMAD HUSSAIN S/O. SYED SIRAJUL HUSSAIN R/O. VILL. KAKOJANDEWAN DIST. JORHAT ASSAM PIN-785107 4:ZAKIR HUSSAIN S/O. INTAZ ALI SHEIKH R/O. VILL. KALNOI FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330 5:FAKHRUL ISLAM S/O. ALHAZ FAIZUL ISLAM R/O. F/4 BLOCK A PRESTIGE TOWER F.A. AHMED PATH SIX MILE GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781037 6:NIRMAL BAISHYA R/O. JATIA KAHILIPARA GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781019 7:MRINAL DEKA R/O. VILL. BORGHAT TEZPUR DIST. SONITPUR ASSAM PIN-784025 8:ABDUL QUADIR ARIEF S/O.LATE ANOWAR HUSSAIN R/O. VILL. RANIGANJ P.O. RABIJANJ DIST. DHUBRI ASSAM PIN-783301 9:THE STATE OF ASSAM REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-6 Page No.# 37/79

DIST. KAMRUP(M) ASSAM 10:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006. 11:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006 DIST. KAMRUP M ASSAM.

12:THE DIRECTOR GENERAL OF POLICE ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

13:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM 14:SRI SURJEET SINGH PANESAR

------------

Advocate for : MR. S BORTHAKUR Advocate for : GA ASSAM appearing for SARMISTHA BARUA AND 13 ORS.

Linked Case : I.A.(Civil)/1634/2016

DHIRAJ SAIKIA and 2 ORS

VERSUS

THE STATE OF ASSAM AND 7 ORS Page No.# 38/79

------------

Advocate for : MR.A BHATTACHARYA Advocate for : appearing for THE STATE OF ASSAM AND 7 ORS

Linked Case : WP(C)/6385/2015

MOTILAL TALUKDAR and 2 ORS. S/O. LT. ANURAM TALUKDAR BAMUNBARI BHAWANIPUR DIST. BARPETA ASSAM. PRESENTLY RESIDING AT AGRICULTURAL COLONY ULUBARI GHY.-07. DIST. KAMRUP M ASSAM.

2: SRI PRADIP KR. BARUAH

S/O. LT. JOY RAM GOGOI R/O. GANPATI ENCLAVE JATIA KAHILIPARA GHY.-19.

3: SANJAI KR. MAHANTA

S/O. LT. N.N. MAHANTA KOLONGPAR AMALAPATTY NAGAON ASSAM. PRESENTLY RESIDING AT B-2 PARADISE APARTMENT A.K. SINHA PATH GHY.-03 DIST. KAMRUP M ASSAM.

VERSUS

THE STATE OF ASSAM AND 11 ORS REP. BY THE SECY. IRRIGATION DEPTT. DISPUR GHY.-06 DIST. KAMRUP M Page No.# 39/79

ASSAM.

2:THE SECY.

GOVT. OF ASSAM WPT DEPTT.

DISPUR GHY.-06.

3:SRI GHANA SONOWAL

THE THEN EXECUTIVE ENGINEER TINSUKIA DIVN. IRRIGATION TINSUKIA-786125 ASSAM.

4:SRI DIMBA NATH MILI

THE THEN EXECUTIVE ENGINEER JORHAT DIVN. IRRIGATION JORHAT.

5:PABITRA KR. MEDAK

THE THEN EXECUTIVE ENGINEER T.C. DIBRUGARH CIRCLE IRRIGATION DIBRUGARH-786001 ASSAM.

6:SRI SUMIT DAS

THE THEN EXECUTIVE ENGINEER DIPHU DIVN. IRRIGATION DIPHU DIST. KARBI ANGLONG PIN-782460 ASSAM.

7:JOYBINON LONGMAILAI

THE THEN EXECUTIVE ENGINEER CACHAR INVESTIGATION DIVN. IRRIGATION SILCHAR-788001 ASSAM.

8:BABUL CH. SONOWAL

THE THEN EXECUTIVE ENGINEER CHAMPAMATI DIVN. IRRIGATION DHALIGAON DIST. BONGAIGAON. 9:HEMANTA KR. MILI Page No.# 40/79

THE THEN EXECUTIVE ENGINEER IRRIGATION LOWER ASSAM CADA CHANDMARI GHY.-781003 ASSAM.

10:SRI MANORANJAN BRAHMA

THE THEN EXECUTIVE ENGINEER DHANSIRI CANAL-2 DIVN. IRRIGATION UDALGURI DIST. UDALGURI PIN-784505 ASSAM.

11:SRI RUPAL BORA

THE THEN EXECUTIVE ENGINEER RANGIA DIVN.IRRIGATION RANGIA DIST. KAMRUP PIN-781354 ASSAM.

12:SRI MRIGEN BORO

THE THEN EXECUTIVE ENGINEER SUKLA DIVN.IRRIGATION GORESWAR DIST. BAKSA PIN-781366 ASSAM.

------------

Advocate for : MR.S K GOSWAMI Advocate for : MRH BETALAR- 6-9 and 12R- 8 9and12 appearing for THE STATE OF ASSAM AND 11 ORS

Linked Case : I.A.(Civil)/2753/2017

HEM CHANDRA BARUAH

VERSUS

DHIRAJ SAIKIA and 10 ORS Page No.# 41/79

------------

Advocate for : MR.N DUTTA Advocate for : GA ASSAM appearing for DHIRAJ SAIKIA and 10 ORS

Linked Case : WP(C)/3482/2020

TABURAM PEGU AND 2 ORS. S/O LT. KHAGESWAR PEGU ADDITIONAL SUPERINTENDENT OF POLICE

I/C 6 ABNN KATHAL SILCHAR DIST. CACHAR PIN-788005 ASSAM

2: AMITABH BASUMATARAY APS S/O LT. AMRITLAL BASUMATARY R/O GOSSAIGAON

DIST. KOKRAJHAR PIN-783360 BTAD ASSAM

3: PANKAJ KUMAR KAKATI APS S/O SATYA NATH KAKATI R/O TOWN RAHA

DIST. NAGAON ASSAM-782103 VERSUS

THE STATE OF ASSAM AND 8 ORS. REP .BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-781006

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM Page No.# 42/79

DISPUR GUWAHATI-781006 ASSAM 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 4:THE SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 5:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 7:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI-781006 ASSAM 8:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR GUWAHATI-781006 9:THE JUDICIAL REMEMBRANCER AND SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. JUDICIAL BRANCH DISPUR GUWAHATI-781006

------------

Advocate for : MR D K DAS Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.

Linked Case : WP(C)/4148/2012 Page No.# 43/79

DR. MRINAL BARMAN and 3 ORS S/O- LT. PRITHARAM BARMAN R/O- KOINADHARA UDAY NAGAR KHANAPARA GHY- 22 DIST.- KAMRUP M.

2: BHABA SARMAH S/O- LT. RAJANI KANTA SARMA VILL.- MADHUPUR P.O.- CHARIALI DIST.- SONITPUR ASSAM.

3: DR. H.K. DUTTA S/O- LT. NANDESWAR DUTTA HINDUGAON

NORTH LAKHIMPUR ASSAM.

4: BHUPENDRA KR. DUTTA S/O- LT. KALI RAM DUTTA VILL.- KHARIPARA-GOPAL BAZAR P.O.- GOPAL BAZAR DIST.- NALBARI PIN- 781353.

VERSUS

THE STATE OF ASSAM AND 14 ORS REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM AGRICULTURE DEPTT. DISPUR GHY- 6.

2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM AGRICULTURE DEPTT. DISPUR GHY- 6.

3:THE DIRECTOR OF AGRICULTURE ASSAM KHANAPARA GHY- 22.

4:THE PRINCIPAL SECY. PERSONNEL A DEPTT. GOVT. OF ASSAM DISPUR Page No.# 44/79

GHY- 6.

5:SACHINDRA PATHAK DDA FTS KHETRI KAMRUP 6:ANANDA CH. KARMAKAR DAO KOKRAJHAR 7:KISHORI MOHAN MANI SA DAO KARBI ANGLONG DIPHU 8:TENESWAR DEURI DDA FTS CHARIDUAR SONITPUR 9:RUPAK KR. BORA DAO

DIBRUGARH 10:MUNUA PRASAD RAWNEER DAO BARPETA 11:KAILASH CH. DAS DAO SIVSAGAR 12:RABINDRA NATH DOLEY DDA FTS

CHAKULIBORIA N. LAKHIMPUR 13:JAYMAL BARMAN DAO MORIGAON 14:PRABIN KR. HAZARIKA DDA FTS GELAPUKHURI TINSUKIA 15:DAYAL CH. KRO DAO

SONITPUR

------------

Advocate for : MR.A SARMA Advocate for : MR.R DUBEYR-9

Page No.# 45/79

16 and17 appearing for THE STATE OF ASSAM AND 14 ORS

Linked Case : I.A.(Civil)/1564/2020

SARMISTHA BARUA D/O. LT. BIKASH KUMAR BARUA R/O. H/NO.12 SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP(M) ASSAM PIN-781038

VERSUS

THE STATE OF ASSAM AND 11 ORS. S/O LT. KHAGESWAR PEGU ADDITIONAL SUPERINTENDENT OF POLICE

I/C 6 ABNN KATHAL SILCHAR DIST. CACHAR PIN-788005 ASSAM

2:AMITABH BASUMATARAY APS S/O LT. AMRITLAL BASUMATARY R/O GOSSAIGAON

DIST. KOKRAJHAR PIN-783360 BTAD ASSAM 3:PANKAJ KUMAR KAKATI APS S/O SATYA NATH KAKATI R/O TOWN RAHA

DIST. NAGAON ASSAM-782103 4:THE STATE OF ASSAM Page No.# 46/79

REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-06 DIST. KAMRUP(M) ASSAM 5:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. GOVT. OF ASSAM DISPUR GUWAHATI-781006 ASSAM 6:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 7:THE SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-781006 ASSAM 8:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 9:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 ASSAM 10:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. FOR WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GUWAHATI-781006 ASSAM 11:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PERSONNEL (B) DEPTT. DISPUR GUWAHATI-781006 12:THE JUDICIAL REMEMBRANCER AND SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. JUDICIAL BRANCH DISPUR GUWAHATI-781006 Page No.# 47/79

------------

Advocate for : MR. U K NAIR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 11 ORS.

Linked Case : WP(C)/5870/2016

DHIRAJ SAIKIA and 2 ORS S/O. SRI BHABA TARANI SAIKIA R/O. H.NO.-1 CHITRABON PATH KALYANI NAGAR KAHILIPARA-19 DIST. KAMRUP M ASSAM.

2: SRI AJIT KR. SARKAR

S/O. LT. NOBIN CHANDRA SARKAR R/O. H.NO.-404 SATGAON ROAD BAGHORBARI GHY.-171 DIST. KAMRUP M ASSAM.

3: SRI JOGEN BAISHYA

S/O. LT. ADIT BAISHYA R/O. SOBANCHAH P.O. KHETRIHARDIA P.S. HAZO GHY.-781102 DIST. KAMRUP R ASSAM.

VERSUS

THE STATE OF ASSAM AND 10 ORS REP. BY CHIEF SECRETARY TO THE GOVT. OF ASSAM SECRETARIAT DISPUR GHY.-06.

2:THE SECRETARY TO THE GOVT. OF ASSAM IRRIGATION DEPTT. SECRETARIAT Page No.# 48/79

DISPUR GHY.-06.

3:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM WELFARE OF PLAIN BRIBES and BACKWARD CLASSES DEPTT. DISPUR GHY.-06.

4:THE SECRETARY TO THE GOVT. OF ASSAM JUDICIAL DEPTT. DISPUR GHY.-06.

5:THE PRINCIPAL SECRETARY

PERSONNEL B DEPTT. GOVT. OF ASSAM DISPUR GHY.-06.

6:SRI GOLESWAR PHUKAN SUPERINTENDING ENGINEER CIVIL

DIBRUGARH CIRCLE IRRIGATION DEPTT. HEAD QUARTER DIST. DIBRUGARH PIN-

7:SRI TRAILOKYA KR. BHUYAN

DY. CHIEF ENGINEER IRRIGATION DEPTT. OFFICE OF THE CHIEF ENGINEER CHANDMARI GHY.-781003 DIST. KAMRUPM ASSAM.

8:SRI HEMA KANTA HAZARIKA

SUPERINTENDING ENGINEER CIVIL IRRIGATION DEPTT. NAGAON CIRCLE DIST. NAGAON ASSAM.

9:HEM CHANDRA BARUAH

SON OF LATE LAKSHI RAM BARUAH

BYE LANE NO. 8/1 LACHIT NAGAR GUWAHATI- 781007. 10:SRI DILIP BORA Page No.# 49/79

DEPUTY CHIEF ADMINISTRATOR UPPER ASSAM CAD AUTHORITY NAGAON PIN-782001.

11:SRI PRADIP KUMAR BORUAH DIRECTOR DESIGN O/O. THE ADDITIONAL C.E.I. ZONE-V SILCHAR-788006.

------------

Advocate for : MR.A BHATTACHARYA Advocate for : MR. P MAHANTA appearing for THE STATE OF ASSAM AND 10 ORS

Linked Case : WP(C)/2960/2020

HARI PRASAD MILI S/O LT. MONESWAR MILI PERMANENT R/O STATION ROAD DHEMAJI KARICHUK

P.O. AND P.S. DHEMAJI DIST. DHEMAJI ASSAM PIN-787057 AND OFFICE ADDRESS AT OFFICE OF THE SUPERINTENDING ENGINEER NAGAON W/R CIRCLE NAGAON ASSAM 782001

VERSUS

THE STATE OF ASSAM AND 15 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM Page No.# 50/79

GUWAHATI-6 3:THE SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6 4:THE DEPUTY SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6 5:RUDRESWAR SARMA THE DIRECTOR DESIGN O/O DIRECTOR DESIGN W.R. DEPTT. CHANDMARI GUWAHATI-781003 6:ARUPJYOTI BORTHAKUR SUPERINTENDING ENGINEER O/O THE SUPERINTENDING ENGINEER LAKHIMPUR W.R. CIRCLE LAKHIMPUR ASSAM-787001 7:PULIN CHANDRA DAS DIRECTOR PLANNING O/O THE DIRECTOR PLANNING W.R. DEPTT. CHANDMARI GUWAHATI-781003 8:PALASHJYOTI GOSWAMI DEPUTY SECRETARY (I) JANATA BHAWAN BLOCK B 3RD FLOOR DISPUR GUWAHATI-781006 9:SHANKAR KUMAR PATHAK SUPERINTENDING ENGINEER O/O SUPERINTENDING ENGINEER SOUTHERN ASSAM W.R. CIRCLE CHANMARI GUWAHATI-781003 10:PRANAB KUMAR DAS SECRETARY ASSAM STATE BRAHMAPUTRA VALLEY FLOOD CONTROL BOARD (ASBVFCB) W.R. DEPTT. CHANDMARI GUWAHATI-781003 11:MUKUT KUMAR DEKA SUPERINTENDING ENGINEER Page No.# 51/79

O/O THE MUKALMUA PROTECTION W.R. CIRCLE CHANDMARI GUWAHATI-781003 12:GAUTAM BORA SUPERINTENDING ENGINEER O/O THE NORTHERN ASSAM W.R. CIRCLE CHANDMARI GUWAHATI-781003 13:MIHIR KUMAR BORAH SUPERINTENDING ENGINEER O/O MONITORING AND EVALUATION CHANDMARI GUWAHATI-781003 14:SANJIB SAIKIA DEPUTY CHIEF ENGINEER O/O DEPUTY CHIEF ENGINEER W.R. DEPTT. CHANDMARI GUWAHATI-781003 15:PRAYAGA NANDA DAS DIRECTOR DESIGN AND PLANNING (UAZ) O/O ADDITIONAL CHIEF ENGINEER UPPER ASSAM W.R. ZONE DIBRUGARH-786001 16:RANJIT KUMAR DEKA SUPERINTENDING ENGINEER O/O SUPERINTENDING ENGINEER PALASHBARI TOWN PROTECTION W.R. CIRCLE BHARALUMUKH GUWAHATI-781009

------------

Advocate for : MR. D R GOGOI Advocate for : SC. WATER RESOURCE DEPTT. appearing for THE STATE OF ASSAM AND 15 ORS.

Linked Case : I.A.(Civil)/2585/2019

ZAKIR HUSSAIN S/O INTAZ ALI SHEIKH R/O VILL. KALNOI FAKIRGANJ DIST. DHUBRI ASSAM PIN 783330

2: FAKHRUL ISLAM Page No.# 52/79

S/O ALHAZ FAIZUL ISLAM R/O F/4 BLOCK A PRESTIGE TOWER F.A. AHMED PATH SIX MILE GUWAHATI DIST. KAMRUP (M) ASSAM PIN 781037

3: NIRAML BAISHYA R/O JATIA KAHILIPARA GUWAHATI DIST. KAMRUP (M) ASSAM PIN 781019 VERSUS

THE STATE OF ASSAM and 9 ORS. REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISUR GUWAHATI 781006 DIST. KAMRUP (M) ASSAM.

2:THE PRINCIPAL SECY. HOME AND POLITICAL DEPTT. GOVT. OF ASSAM DISPUR GUWAHATI 781006 DIST. KAMRUP (M) ASSAM.

3:THE PRINCIPAL SECY.

GOVT. OF ASSAM PERSONNEL DEPTT. DISPUR GUWAHATI 781006 DIST. KAMRUP (M) ASSAM.

4:THE DIRECTOR GENERAL OF POLICE ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

Page No.# 53/79

5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

6:SURJEET SINGH PANESAR THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

7:BOLIN DEURI THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

8:INOM SAIKIA THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

9:LAMHAO DOUNGEL THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

10:JAGADISH DAS THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI 781001 DIST. KAMRUP (M) ASSAM.

------------

Page No.# 54/79

Advocate for : MR. P N GOSWAMI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM and 9 ORS.

Linked Case : I.A.(Civil)/1508/2020

ALL ASSAM TRIBAL SANGHA AND ANR. WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE PALTAN BAZAR GHY-8 KAMRUP(M) ASSAM

VERSUS

PRANAB KUMAR TURUNG AND 9 ORS. S/O-LATE LECHAM TURUNG ADDL CHIEF ENGINEER CACHAR AND HILLS WATER RESOURCESS DEPTT SILCHAR

GANDHAKOROI GAON P.O AND P.S- SARUPATHAR DIST- GOLAGHAT PIN- 785601 ASSAM

2:THE STATE OF ASSAM REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM DISPUR GUWAHATI- 781006 ASSAM 3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GHY- 06 ASSAM 4:THE ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM DEPTT OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GHY- 06 ASSAM 5:THE COMMISSIONER AND SECRETARY Page No.# 55/79

TO THE GOVT OF ASSAM PERSONNEL (B) DEPTT DISPUR GUWAHATI- 781006 6:THE LEGAL REMEMBRANCER ND SECRETARY TO THE GOVT OF ASSAM JUDICIAL DEPTT JUDICIAL BRANCH DISPUR GUWAHATI- 781006 7:THE SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GUWAHATI- 781006 8:IVY GOHAIN DAS GUPTA ADDL CHIEF ENGINEER

CHANDMARI WATER RESOURCES COLONY P.O- CHANDMARI GUWAHATI- 781003 9:THE MEMBER OF THE SELECTION BOARD WATER RESOURCES DEPTT FOR SELECTION TO THE POST OF CHIEF ENGINEER FOR THE YEAR 2020 REP. BY ITS CHAIRMAN AND OTHER MEMBER WATER RESOURCES DEPTT CHANDMARI GUWAHATI- 781003

------------

Advocate for : MR N DUTTA Advocate for : appearing for PRANAB KUMAR TURUNG AND 9 ORS.

Linked Case : I.A.(Civil)/1320/2020

TABURAM PEGU APS AND 2 ORS S/O- LT KHAGESWAR PEGU 2 i/c 6TH APBn KATHAL SILCHAR DIST- KACHAR PIN-788005 ASSAM

2: AMITABH BASUMATARY Page No.# 56/79

APS

S/O. LT. AMRITLAL BASUMATARY R/O. GOSSAONGAON WARD NO.4 DIST. KOKRAJHAR PIN-783360 BTAD ASSAM.

3: PANKAJ KUMAR KAKATI APS S/O. SATYA NATH KAKATI R/O. TOWN RAHA WARD NO.2 DIST. NAGAON ASSAM-782103.

VERSUS

THE STATE OF ASSAM and 30 ORS. REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM HAVING HIS OFFICE AT DISPUR GHY.-781006 DIST. KAMRUP M ASSAM.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006. 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006 DIST. KAMRUP M ASSAM.

4:THE DIRECTOR GENERAL OF POLICE ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM Page No.# 57/79

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM 6:SRI SURJEET SINGH PANESAR

7:SRI BOLIN DEURI

8:SRI INOM SAIKIA

9:SRI LAMHAO DOUNGEL

10:SRI JAGADISH DAS

service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

11:PRABIN KUMAR CHOUDHURY SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

12:RAFIQUR ZAMAN HAZARIKA

SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

13:RABIN KAKATI SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS Page No.# 58/79

ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

14:JAYANTA GUPTA SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

15:BIRAJ MOHAN BARUA SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

16:DIPALI BURAGOHAIN SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

17:ILA CHAKRAVARTY SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

18:SURAJIT THAKUR SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

19:ABTAB LASHKAR SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS Page No.# 59/79

ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

20:PURNA BARUA SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

21:JEHRUL HAUQ BHUYAN SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

22:DWIJESH KALITA SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

23:NARENDRA NATH DEKA SERVICE ON RESPONDENT TO BE SERVED THROUGH ADDL. DIRECTOR GENERAL OF POLICE (ADMN.) ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST. KAMRUP (M) ASSAM.

24:SARMISTHA BARUA D/O. LT. BIKASH KUMAR BARUA R/O. HOUSE NO.12 SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP (M) ASSAM-781038.

25:SANTANU KUMAR DUTTA S/O. LT. SURENDRA NATH DUTTA HOUSE NO.6 NEAR HOUSEFED COMPLEX Page No.# 60/79

BASISTHA ROAD DISPUR GUWAHATI DIST. KAMRUP (M) ASSAM-781006.

26:SYED ABDUL SAMAD HUSSAIN S/O. SYED SIRAJUL HUSSAIN VILL. KOKOJANDEWAN DIST. JORHAT ASSAM PIN-785107 ASSAM.

27:ZAKIR HUSSAIN S/O. INTAZ ALI SHEIKH VILL. KALNOI FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.

28:FAKHRUL ISLAM S/O. ALHAZ FAIZUL ISLAM R/O. F/4 BLOCK-A PRESTIGE TOWER F.A AHMED PATH SIX MILE GUWAHATI DIST. KAMRUP (M) ASSAM-781037.

29:NIRMAL BAISHYA R/O. JATIA KAHILIPARA GUWAHATI DIST. KAMRUP (M) ASSAM PIN-781019.

30:MRINAL DEKA VILL. BORGHAT TEZPUR DIST. SONITPUR ASSAM PIN-784025.

31:ABDUL QUADIR ARIEF S/O. LT. ANOWAR HUSSAIN VILL. AND P.O. RANIGANJ DIST. DHUBRI ASSAM PIN-783301.

------------

Advocate for : MR. D K DAS Page No.# 61/79

Advocate for : MR. P N GOSWAMI appearing for THE STATE OF ASSAM and 30 ORS.

Linked Case : WP(C)/5295/2013

BISWAJIT KUMAR NATH and 4 ORS S/O LT. K.N. NATH R/O NIRUPAM APARTMENT ABC GHY-5 DIST- KAMRUP METRO ASSAM

2: RUPAM DAS S/O LT. K.K. DAS R/O RAJGARH ROAD GUWAHATI DIST- KAMRUP METRO ASSAM

3: PURANJOY GOSWAMI S/O LT. RAM GOSWAMI R/O CHENIKUTHI GHY-3 DIST- KAMRUP METRO ASSAM

4: PRASANNAJIT SAIKIA S/O LT. P.C. SAIKIA R/O DHANNWA NAPAR TEZPUR DIST- SONITPUR ASSAM

5: PRATUL SARMA S/O SRI BASUDEV SARMA R/O JATIA KAHILIPARA ROAD GUWAHATI DIST- KAMRUP ASSAM VERSUS

THE STATE OF ASSAM AND 8 ORS REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM AGRICULTURE DEPARTMENT Page No.# 62/79

DISPUR GHY-6

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

AGRICULTURE DEPARTMENT DISPUR GHY-6 3:THE DIRECTOR OF AGRICULTURE ASSAM KHANAPARA GHY-22 4:THE PRINCIPAL SECRETARY PERSONNEL A DEPARTMENT GOVT. OF ASSAM DISPUR GHY-6 5:HIREN DAS PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER AGRICULTURE DEPARTMENT GUWAHATI DIST- KAMRUP ASSAM 6:HIREN BORO PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER AGRICULTURE DEPARTMENT GUWAHATI DIST- KAMRUP ASSAM 7:RANBIR KAKATY PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER AGRICULTURE DEPARTMENT GUWAHATI DIST- KAMRUP ASSAM 8:MADHAB DOLEY PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER AGRICULTURE DEPARTMENT GUWAHATI DIST- KAMRUP ASSAM 9:RAMSING HANSE PRESENTLY WORKING AS ASSTT. EXECUTIVE ENGINEER AGRICULTURE DEPARTMENT GUWAHATI DIST- KAMRUP ASSAM

------------

Page No.# 63/79

Advocate for : MR.A SARMA Advocate for : MR. D SARMAH (R5) appearing for THE STATE OF ASSAM AND 8 ORS

Linked Case : WP(C)/1006/2018

DILIP BORA DEPUTY CHIEF ADMINISTRATOR UPPER ASSAM CAD AUTHORITY NAGAON ASSAM PIN- 782001

VERSUS

THE STATE OF ASSAM AND 14 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM IRRIGATION DEPARTMENT DISPUR GUWAHATI-6 ASSAM

2:THE DEPUTY SECRETARY (E) GOVT OF ASSAM IRRIGATION DEPTT DISPUR GUWAHATI 3:THE CHIEF ENGINEER (MINOR) IRRIGATION DEPTT CHANDMARI GHY- 3 4:LOHIT CHANDRA PATHAK SECRETARY TO THE GOVT OF ASSAM IRRIGATION DEPTT DISPUR GUWAHATI-6 5:M M BORO CHIEF ENGINEER IRRIGATION DEPTT OFFICE OF THE CHIEF ENGINEER CHANDMARI GUWAHATI-3 6:BIMALA KANTA DOLEY ADDL C E Page No.# 64/79

ZONE-II JORHAT ASSAM 7:NAKUL CHANDRA BISWAS CSD (1) BTAD KOKRAJHAR 8:BROJEN MALAKAR CHAIRMAN CUM MD LOWER ASSAM CAD AUTHORITY GHY- 3 9:ACHYUT KUMAR DAS ADDL. CE ZONE I (1) BARPETA 10:DIMBA NATH MILI ADDL CE (I/C) ZONE-III TEZPUR 11:JOYBINAN LANGMAILAI DIRECTOR DESIGN O/O THE ADDL CE (1) DIPHU 12:GHANA SONOWAL SUPERINTENDING ENGINEER GOALPARA INVESTIGATION CIRCLE 13:DHIRAJ SAIKIA S/O- SRI BHABA TARANI SAIKIA R/O- H NO.1 CHITRABON PATH KALYANI NAGAR KAHILIPARA-19 DIST- KAMRUP(M) ASSAM 14:AJIT KUMAR SARKAR S/O- LATE NOBIN CHANDRA SARKAR

SATGAON ROAD BAGHORBARI GHY- 171 DIST- KAMRUP(M) ASSAM 15:JOGEN BAISHYA S/O- LATE ADIT BAISHYA R/O- SOBANCHAH P.O- KHETRIHARDIA P.S- HAJO GUWAHATI- 02 Page No.# 65/79

DIST- KAMRUP(R) ASSAM

------------

Advocate for : MR. S K GOSWAMI Advocate for : SC IRRIGATION appearing for THE STATE OF ASSAM AND 14 ORS.

Linked Case : WP(C)/623/2017

SMT. SARMISTHA BARUA and 7 ORS. D/O. LT. BIKASH KUMAR BARUA

SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP M ASSAM PIN-781038.

VERSUS

THE STATE OF ASSAM and 9 ORS. REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM HAVING HIS OFFICE AT DISPUR GHY.-781006 DIST. KAMRUP M ASSAM.

2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006. 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006 DIST. KAMRUP M ASSAM.

4:THE DIRECTOR GENERAL OF POLICE ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI Page No.# 66/79

GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

5:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM 6:SRI SURJEET SINGH PANESAR

7:SRI BOLIN DEURI

8:SRI INOM SAIKIA

9:SRI LAMHAO DOUNGEL

10:SRI JAGADISH DAS

service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

------------

Advocate for : MR.M P SHARMA Advocate for : MR R SENSUA appearing for THE STATE OF ASSAM and 9 ORS.

Linked Case : WP(C)/5005/2016

BHAGWAN PATOR S/O LT. AMAL CH. PATOR R/O VILL. and P.O. NELLIE DIST- MORIGAON

VERSUS Page No.# 67/79

THE STATE OF ASSAM AND 6 ORS REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM SECRETARY DISPUR GHY-6

2:THE SECY. TO THE GOVT. OF ASSAM WATER RESOURCES DEPTT. SECRETARIAT BLOCK-B THIRD FLOOR DISPUR GHY-6 3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT. DISPUR GHY-6 4:THE SECY. TO THE GOVT. OF ASSAM JUDICIAL DEPTT. DISPUR GHY-6 5:THE PRINCIPAL SECY. PERSONNEL B DEPTT. GOVT. OF ASSAM DISPUR GHY-6 6:SRI ANIL KUMAR JALAN

S/O PUSHKAR DUTTA JALAN R/O FLAT NO- 4C PROTECT VIEW HENGRABARI ROAD P.O- DISPUR GUWAHATI-781006 KAMRUP M ASSAM.

7:SRI SHANTANU DHAR

S/O LT SANTI RANJAN DHAR

HARBALA ROAD ULUBARI GUWAHATI-781007 KAMRUP M ASSAM.

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Page No.# 68/79

Advocate for : MRH BETALA Advocate for : MR.G BAISHYAR-6 and 7 appearing for THE STATE OF ASSAM AND 6 ORS

Linked Case : I.A.(Civil)/1511/2020

ALL ASSAM TRIBAL SANGHA AND ANR. WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE PALTAN BAZAR GHY-08 KAMRUP(M) ASSAM

VERSUS

HARI PRASAD MILI AND 16 ORS. S/O LT. MONESWAR MILI PERMANENT R/O STATION ROAD DHEMAJI KARICHUK

P.O. AND P.S. DHEMAJI DIST. DHEMAJI ASSAM PIN-787057 AND OFFICE ADDRESS AT OFFICE OF THE SUPERINTENDING ENGINEER NAGAON W/R CIRCLE NAGAON ASSAM 782001

2:THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6 3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6 4:THE SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR Page No.# 69/79

ASSAM GUWAHATI-6 5:THE DEPUTY SECRETARY TO THE GOVT OF ASSAM WATER RESOURCE DEPTT. DISPUR ASSAM GUWAHATI-6 6:RUDRESWAR SARMA THE DIRECTOR DESIGN O/O DIRECTOR DESIGN W.R. DEPTT. CHANDMARI GUWAHATI-781003 7:ARUPJYOTI BORTHAKUR SUPERINTENDING ENGINEER O/O THE SUPERINTENDING ENGINEER LAKHIMPUR W.R. CIRCLE LAKHIMPUR ASSAM-787001 8:PULIN CHANDRA DAS DIRECTOR PLANNING O/O THE DIRECTOR PLANNING W.R. DEPTT. CHANDMARI GUWAHATI-781003 9:PALASHJYOTI GOSWAMI DEPUTY SECRETARY (I) JANATA BHAWAN BLOCK B 3RD FLOOR DISPUR GUWAHATI-781006 10:SHANKAR KUMAR PATHAK SUPERINTENDING ENGINEER O/O SUPERINTENDING ENGINEER SOUTHERN ASSAM W.R. CIRCLE CHANMARI GUWAHATI-781003 11:PRANAB KUMAR DAS SECRETARY ASSAM STATE BRAHMAPUTRA VALLEY FLOOD CONTROL BOARD (ASBVFCB) W.R. DEPTT. CHANDMARI GUWAHATI-781003 12:MUKUT KUMAR DEKA SUPERINTENDING ENGINEER O/O THE MUKALMUA PROTECTION W.R. CIRCLE CHANDMARI GUWAHATI-781003 13:GAUTAM BORA Page No.# 70/79

SUPERINTENDING ENGINEER O/O THE NORTHERN ASSAM W.R. CIRCLE CHANDMARI GUWAHATI-781003 14:MIHIR KUMAR BORAH SUPERINTENDING ENGINEER O/O MONITORING AND EVALUATION CHANDMARI GUWAHATI-781003 15:SANJIB SAIKIA DEPUTY CHIEF ENGINEER O/O DEPUTY CHIEF ENGINEER W.R. DEPTT. CHANDMARI GUWAHATI-781003 16:PRAYAGA NANDA DAS DIRECTOR DESIGN AND PLANNING (UAZ) O/O ADDITIONAL CHIEF ENGINEER UPPER ASSAM W.R. ZONE DIBRUGARH-786001 17:RANJIT KUMAR DEKA SUPERINTENDING ENGINEER O/O SUPERINTENDING ENGINEER PALASHBARI TOWN PROTECTION W.R. CIRCLE BHARALUMUKH GUWAHATI-781009

------------

Advocate for : MR N DUTTA Advocate for : appearing for HARI PRASAD MILI AND 16 ORS.

Linked Case : MC/326/2013

MD. SHAKEEL SADULLAH and ANR.

VERSUS

PADMADHAR DAS and ORS.

------------

Advocate for : MR.B GOSWAMI Advocate for : MR.A CHETRY appearing for PADMADHAR DAS and ORS.

Page No.# 71/79

Linked Case : I.A.(Civil)/1509/2020

ALL ASSAM TRIBAL SANGHA AND ANR. WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE PALTAN BAZAR GHY-8 KAMRUP(M) ASSAM

VERSUS

SARMISTHA BARUA AND 11 ORS. D/O. LT. BIKASH KUMAR BARUA

SANKAR BHAWAN HATIGAON GUWAHATI DIST. KAMRUP M ASSAM PIN-781038.

2:THE STATE OF ASSAM REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM HAVING HIS OFFICE AT DISPUR GHY.-781006 DIST. KAMRUP M ASSAM.

3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM HOME AND POLITICAL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006. 4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PERSONNEL DEPTT. HAVING HIS OFFICE AT DISPUR GUWAHATI-781006 DIST. KAMRUP M ASSAM.

5:THE DIRECTOR GENERAL OF POLICE ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 Page No.# 72/79

DIST KAMRUP METRO ASSAM.

6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM

HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM 7:SRI SURJEET SINGH PANESAR

8:SRI BOLIN DEURI

9:SRI INOM SAIKIA

10:SRI LAMHAO DOUNGEL

11:SRI JAGADISH DAS

service on resp. nos. 6 to 10 through the resp. no. 5 i.e. the THE ADDITIONAL DIRECTOR GENERAL OF POLICE ADMINISTRATION ASSAM HAVING HIS OFFICE AT ASSAM POLICE HEAD QUARTERS ULUBARI GUWAHATI-781001 DIST KAMRUP METRO ASSAM.

------------

Advocate for : MR N DUTTA Advocate for : appearing for SARMISTHA BARUA AND 11 ORS.

Linked Case : I.A.(Civil)/1517/2020

BHAGWAN PATOR S/O LT. AMAL CH. PATOR R/O VILL. AND P.O. NELLIE DIST- MORIGAON ASSAM-781410

VERSUS Page No.# 73/79

THE STATE OF ASSAM AND 6 ORS REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-6 KAMRUP(M) ASSAM

2:THE SECY. TO THE GOVT. OF ASSAM WATER RESOURCES DEPTT. SECRETARIAT BLOCK-B THIRD FLOOR DISPUR GHY-6 3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT. DISPUR GHY-6 4:THE SECY. TO THE GOVT. OF ASSAM JUDICIAL DEPTT. DISPUR GHY-6 5:THE PRINCIPAL SECY. PERSONNEL B DEPTT. GOVT. OF ASSAM DISPUR GHY-6 6:SRI ANIL KUMAR JALAN

S/O PUSHKAR DUTTA JALAN R/O FLAT NO- 4C PROTECT VIEW HENGRABARI ROAD P.O- DISPUR GUWAHATI-781006 KAMRUP M ASSAM.

7:SRI SHANTANU DHAR

S/O LT SANTI RANJAN DHAR

HARBALA ROAD ULUBARI GUWAHATI-781007 KAMRUP M ASSAM.

Page No.# 74/79

------------

Advocate for : MR. D K DAS Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS

Linked Case : I.A.(Civil)/1506/2020

ALL ASSAM TRIBAL SANGHA AND ANR. WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE PALTAN BAZAR GHY-08 KAMRUP(M) ASSAM

2: ADITYA KHAKHLARI S/O. SHRI BALINDRANATH KHAKHLARI R/O. RATNAPUR P.O. PANIGAON P.S. SADAR NAGAON DIST. NAGAON ASSAM CURRENTLY SERVING AS SECY. GEN. ALL ASSAM TRIBAL SANGHA VERSUS

SANJAI KUMAR MAHANTA AND11 ORS. S/O LT. NRIPENDRA NATH MAHANTA R/O B-2 PARADISE APARTMENT A.K. SINHA PATH 5TH WEST BY LANE R.G. BARUAH ROAD GHY-3 DIST- KAMRUP METRO ASSAM

2:THE STATE OF ASSAM REP. BY THE SECY. TO THE GOVT. OF ASSAM IRRIGATION DEPTT. DISPUR GHY-06 DIST. KAMRUP(M) ASSAM 3:GHANA SONOWAL EXECUTIVE ENGINEER TINSUKIA DIVISION Page No.# 75/79

IRRIGATION TINSUKIA-786125 ASSAM 4:DIMBA NATH MILI EXECUTIVE ENGINEER T.C. NAGAON CIRCLE IRRIGATION NAGAON-782001 ASSAM 5:PABITRA KUMAR MEDAK EXECUTIVE ENGINEER T.C. DIBRUGARH CIRCLE IRRIGATION DIBRUGARH-01 ASSAM 6:SUMIT DAS EXECUTIVE ENGINEER DIPHU DIVISSION IRRIGATION DIPHU DIST- KARBI ANGLONG PIN-782460 ASSAM 7:JOYBINON LONGMAILAI EXECUTIVE ENGINEER T.C. CACHAR CIRCLE IRRIGATION SILCHAR-788001 ASSAM 8:BABUL CH. SONOWAL EXECUTIVE ENGINEER CHAMPAMATI DIVISION IRRIGATION DHALIGAON DIST- DIBRUGARH 9:HEMANTA KUMAR MILI EXECUTIVE ENGINEER IRRIGATION LOWER ASSAM CADA CHANDMARI GHY-3 ASSAM 10:MANORANJAN BRAHMA EXECUTIVE ENGINEER DHANSIRI CANAL- 2 DIVISION IRRIGATION UDALGURI Page No.# 76/79

DIST- UDALGURI PIN-784505 ASSAM 11:RUPAL BORA EXECUTIVE ENGINEER RANGIA DIVISION IRRIGATION RANGIA DIST- KAMRUP PIN-781354 ASSAM 12:MRIGEN BORO EXECUTIVE ENGINEER SUKLA DIVISION IRRIGATION GORESWAR DIST- BAKSA PIN-781366 ASSAM

------------

Advocate for : MR N DUTTA Advocate for : appearing for SANJAI KUMAR MAHANTA AND11 ORS.

Linked Case : WP(C)/3129/2020

PRANAB KUMAR TURUNG S/O-LATE LECHAM TURUNG ADDL CHIEF ENGINEER CACHAR AND HILLS WATER RESOURCESS DEPTT SILCHAR

GANDHAKOROI GAON P.O AND P.S- SARUPATHAR DIST- GOLAGHAT PIN- 785601 ASSAM

VERSUS

THE STATE OF ASSAM AND 7 ORS. REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM DISPUR GUWAHATI- 781006 ASSAM Page No.# 77/79

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GHY- 06 ASSAM 3:THE ADDL CHIEF SECRETARY TO THE GOVT OF ASSAM DEPTT OF WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES (WPT AND BC) DISPUR GHY- 06 ASSAM 4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PERSONNEL (B) DEPTT DISPUR GUWAHATI- 781006 5:THE LEGAL REMEMBRANCER ND SECRETARY TO THE GOVT OF ASSAM JUDICIAL DEPTT JUDICIAL BRANCH DISPUR GUWAHATI- 781006 6:THE SECRETARY TO THE GOVT OF ASSAM WATER RESOURCES DEPTT DISPUR GUWAHATI- 781006 7:IVY GOHAIN DAS GUPTA ADDL CHIEF ENGINEER

CHANDMARI WATER RESOURCES COLONY P.O- CHANDMARI GUWAHATI- 781003 8:THE MEMBER OF THE SELECTION BOARD WATER RESOURCES DEPTT FOR SELECTION TO THE POST OF CHIEF ENGINEER FOR THE YEAR 2020 REP. BY ITS CHAIRMAN AND OTHER MEMBER WATER RESOURCES DEPTT CHANDMARI GUWAHATI- 781003

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Advocate for : MR. D K DAS Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.

Page No.# 78/79

BEFORE HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

ORDER Date : 17.02.2021

Heard Mr. K.N. Choudhury, learned senior counsel for some of the writ petitioners as well as Mr. H. Betala, learned counsel for another set of writ petitioners taking a contrary stand as well as Mr. D. Mazumdar, learned senior counsel for the State authorities.

After a long hearing on the detailed deliberations presented by the learned counsel for either of the parties, we have arrived at a situation that the State authorities by the Office Memorandum dated 03.08.2016 had taken a decision that consequential seniority will not be available in such cases where the reserved category candidates were promoted under the law of reservation. The said provisions of the Office Memorandum has also been fortified by the State authorities by their affidavit filed on 01.10.2020

In view of such categorical stand taken by the State authorities that consequential seniority had not been provided by the State authorities in matter of promotion by reservation, we have to accept the factual situation that presently the Government of Assam has not provided for consequential seniority for the reserved category candidates who had availed the benefit of promotion under the law of reservation.

Although detailed arguments have been raised based on an earlier Office Memorandum of the year 2002 providing for consequential seniority, which again have been upheld by the Court in its earlier judgments, the factual situation in this present batch of petitions would be a little different to the extent that earlier the decision to provide for consequential seniority had been withdrawn as provided in the Office Memorandum of 03.08.2016 as well as the stated stand of the Government of Assam in the affidavit on 01.10.2020.

Mr. Betlala, learned counsel for some of the petitioners favouring consequential seniority in reservation tries to make out a case to interpret the Office Memorandum as well to interpret the stand taken by the State authorities.

But such contention sought to be raised by Mr. Betala would have to be looked from the view of the specific statement being made by Mr. D. Mazumdar, learned senior counsel for the State authorities that what the State had provided by the Office Memorandum of 03.08.2016 as well as in the affidavit filed on 01.10.2020 is that at present the State does not provide for consequential Page No.# 79/79

seniority to such persons who had availed the benefit of reservation in promotion. In the resultant situation, the question that remains for adjudication is whether the State having exercised its enabling power by providing for consequential seniority in promotion by reservation by invoking its power under Article 16 (4A) of the Constitution of India can subsequently take a contrary decision to not provide the consequential seniority.

In other words, it is required to be decided upon the enabling power having exercised whether any further power is retained by the State authorities to withdraw such benefit once given.

List again.

JUDGE

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