Gauhati High Court
Page No.# 1/5 vs P.K.Buragohain on 1 February, 2021
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GAHC010000862017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/11/2018
JUGESWAR NATH
S/O- LATE GUNARAM NATH, R/O- VILL- SONARI CHAPARI, P.O- KEKURI,
SUB DIVISION AND P.S- DHAKUAKHANA, DIST- LAKHIMPUR, ASSAM
2: RUHINI HAZARIKA
S/O- NAGEN HAZARIKA
R/O- VILL- NIDAN CHOWA
P.O- DHALPUR
P.S- BIHPURIA
DIST- LAKHIMPUR
ASSAM
3: KIRAN KUMAR PEGU
S/O- LATE DEOBAR PEGU
R/O- VILL- SONARI CHAPARI
P.O- KEKURI
SUB DIVISION AND P.S- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
4: JOGEN LIGIRA
S/O- LATE MUHIRAM LIGIRA
R/O- JORHATIA (GELEKI)
P.O- DHALPUR
P.S- BIHPURIA
DIST- LAKHIMPUR
ASSAM
5: CHANDAN JYOTI HAZARIKA
S/O- SRI DHARMESWAR HAZARIKA
R/O- SAWKURI
P.O- DIKRANG
P.S- BIHPURIA
DIST- LAKHIMPUR
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ASSAM
6: PRADIP HANDIQUE
S/O- SUKHIRAM HANDIQUE
R/O- JAMUGURI
P.O AND P.S- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
7: NIRON CHANDRA BORUAH
S/O- TONKESWAR BORUAH
R/O- VILL- NO.2
KOWADONGA
P.O- KOWADONGA
DIST- LAKHIMPUR
ASSAM
8: BALURAM GOGOI
S/O- LATE RANJIT GOGOI (DHARANI)
R/O- CHOWKHAMGHAT
P.O AND P.S- GHILAMARA
LAKHIMPUR
ASSAM
9: MONSUR ALI
S/O- LATE JOBAN ALI
R/O- DIKHOWMUKHIA
P.O- KHANAJAN
DIST- LAKHIMPUR
ASSAM
10: MANIKANTA MILI
S/O- SRI KOILANG MILI
R/O- MOMOKHUR
P.O- AHOMONI
DIST- LAKHIMPUR
ASSAM
11: DHARMENDRA SAIKIA
S/O- LATE DINA SAIKIA
R/O- PERABHARAI
P.O- NOWBOICHA
BONGALCHUK
LAKHIMPUR
ASSAM
12: PROMOD GOHAIN
S/O- LATE BOM NATH GOHAIN
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R/O- RAMPUR
DEORI
VILL- RAJGARH
KACHARI
DIST- LAKHIMPUR
ASSAM
13: THARKA BAHADUR MAGAR
S/O- LATE MANDHAJ MAGAR
R/O- GOPALPUR
P.O- SAGARPUR
P.S- LALUK
DIST- LAKHIMPUR
ASSAM
14: TILAK BORUAH
S/O- LATE SONESWAR BORUAH
R/O- NO.2
KOWADONGA
P.O- KOWADONGA
DIST- LAKHIMPUR
ASSA
VERSUS
P.K.BURAGOHAIN
THE PRINCIPAL COMMISSIONER AND SECRFTARY TO THE GOVT OF
ASSAM,PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, DISPUR,
GUWAHATI- 6, ASSAM
7:KHARGESWAR PEGU
THE DEPUTY SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
8:J B EKKA
THE COMMISSIONER AND PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI-22
ASSAM
Page No.# 4/5
9:PRASANTA PHUKAN
THE JOINT DIRECTOR FINANCE(ECONOMIC AFFAIRS) DEPARTMENT
DISPUR
GUWAHATI-6
10:INDRANI LASKAR
THE JOINT DIRECTOR
O/O THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI-22
ASSAM
11:PRADIP DOLEY
THE CEO
LAKHIMPUR ZILA PARISHAD
LAKHIMPUR
P.O AND P.S- LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN- 787001
12:DAISY DUTTA
THE LAKHIMPUR ZILLA PARISHAD
REP. BY ITS PRESIDENT
LAKHIMPUR
P.O AND P.S- LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN- 787001
13:RESPONDENT-6
RES.-
Advocate for the Petitioner : MR. P BOIRAGI
Advocate for the Respondent : MS. A VERMA
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
01.02.2021
Heard Ms. B. Chakraborty, learned counsel for the petitioner. Also heard Ms. A. Verma,
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learned counsel for the respondent Nos. 1 to 3 and Mr. P. Nayak, learned counsel for the
respondent No.4.
The counsel for the respondent Nos. 1 to 3 submits that a letter dated 20.01.2021 has
been written by the respondent Nos. 1 to 3 to the Commissioner & Secretary, Finance (EC-II)
Department for payment of minimum payscale in compliance with the Division Bench
Judgment dated 08.06.2017 passed by this Court in WA No.45/2014 ( State of Assam Vs.
Upen Das & Ors.).
Mr. P. Nayak, learned counsel for the respondent No.4 submits that he will obtain
instructions with regard to the above letter No. PDA.248/2016/pt./101 dated 20.01.2021
issued by the Joint Secretary to the Government of Assam, P & RD Department.
List this matter on 17.02.2021.
JUDGE
Comparing Assistant
