National Insurance Co. Ltd vs Md. Atikul Islam And Anr
2021 Latest Caselaw 3561 Gua

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GAHC010106252011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./15/2011

            NATIONAL INSURANCE CO. LTD.,
            HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT 3, MIDDLETON
            STREET KOLKTA AND ITS REGIONAL OFFICE AT G.S ROAD, BHANGARH,
            GUWAHATI AND REPRESENTED BY THE CHIEF REGIONAL MANAGER,
            GUWAHATI REGIONAL OFFICE G.S ROAD, BHANGAGARH, GUWAHATI



            VERSUS

            MD. ATIKUL ISLAM and ANR,
            S/O MD. ASAD ULLAH, HEDAYATPUR, P.S. LATASIL, GUWAHATI

            2:MD. AZHARUL ISLAM

             S/O MD. ASAD ULLAH
             HEDAYATPUR
             GUWAHATI OWNER OF VEHICLE NO. AS-01-L-843

Advocate for the Petitioner   : MR.R GOSWAMI

Advocate for the Respondent : MR.N DEBNATH

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BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI

20.12.2021

Heard argument for the appellant.

Heard Ms. J. Paul, learned counsel appearing on behalf of Mr. N. Debnath, learned counsel for the respondents submits that his senior is in bereavement and not ready to argue the case today.

It is seen that the case is pending for last 10(ten) years since, 2011, so without hearing the other side, the case is reserved for judgment.

JUDGE

Comparing Assistant