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Page No.# 1/5 vs The State Of Assam And Anr
2021 Latest Caselaw 3484 Gua

Citation : 2021 Latest Caselaw 3484 Gua
Judgement Date : 15 December, 2021

Gauhati High Court
Page No.# 1/5 vs The State Of Assam And Anr on 15 December, 2021
                                                               Page No.# 1/5

GAHC010123042016




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7422/2016

         SRI LACHU SAIKIA and 28 ORS
         S/O LT. KHARGESWAR SAIKIA R/O VILL- JAMKHALA P.S. BHOMARAGURI
         P.S. ULUWANI, DIST. NAGAON, ASSAM.

         2: MD. IMRAN RAHMAN

          S/O. MD. MAHBUR RAHMAN
          R/O. VILL. JOYANTIPUR
          P.O. KUWARITOL
          P.S. KALIABOR
          DIST. NAGAON
          ASSAM.

         3: SRI PABITRA BORAH

          S/O. LT. GOPAL BORAH
          R/O. VILL. GOMOTHAGAON
          P.O. KUWARITOL
          P.S. KALIABOR
          DIST. NAGAON
          ASSAM.

         4: SRI DIPAK BORAH
          S/O LT. BOLURAM BORAH VILL- DHARAMPUR
          P.O. BHOMARAGURI P.S. ULUWANI
          DIST. NAGAON
         ASSAM.

         5: SRI RAJU MONI SAIKIA
          S/O LT. KHARGESWAR SAIKIA VILL- GASPURIYA
          P.O. CHAKALAGHAT P.S. JAJARI
          DIST. NAGAON
         ASSAM.
                                                         Page No.# 2/5

6: SRI MOHI KT. BORAH
 S/O SRI THULESWAR BORAH VILL- UTTAR JAMKHALA
 P.O. BHOMARAGURI P.S. ULUWANI DIST. NAGAON
ASSAM.

7: SRI JITU BORTHAKUR
 S/O LT. DIMBESWAR BORTHAKUR VILL- DALGAON
 P.O. HATBOR P.S. JAKHALABANDHA
 DIST. NAGAON
ASSAM.

8: SRI PINKU BSUMATARI
 S/O SRI BAGAI BASUMATARI VILL- BESELIMARI
 P.O. SIBASTHAN P.S. ULUWANI DIST. NAGAON
ASSAM.

9: SRI THANKESWAR BHUYAN
 S/O SANI RAM BHUYAN VILL- ULUWANI GAON
 P.O. BEGENA ATI
 P.S. ULUWANI
 DIST. NAGAON
ASSAM.

10: SRI TILOK HAJARIKA
 S/OLT. RASESWAR KAJARIKA VILL- DHEKIAL
 P.O. JAKHALABANDHA P.S. JAKHALABANDHA DIST. NAGAON
ASSAM.

11: SRI PAPU KALITA
 S/O SRI DEBEN KALITA VILL- BURHAPATHAR P.O. BURHAPATHAR P.S.
KUTHARI
 DIST. NAGAON
ASSAM.

12: SRI ROBIN HANSEY
 S/O LT. DEBEN HANSERY VILL- SIKARIGAON BAMONI P.O.
JAKHALABANDHA P.S. JAKHALABANDHA DIST. NAGAON
 ASSAM.

13: SRI GOJEN BAAGLARI
 S/O LT. KAMALA BAGLARI R/O VILL- JATIA PATHAR
 P.O. SALANA P.S. SAMAGURI DIST. NAGAON
ASSAM.

14: SRI BHABEN BASUMATARY
 S/OLT. BHAKTA BASUMATARY R/O VILL- KAHANBASTI
 P.O. SALANA P.S. SAMAGURI DIST. NAGAON
ASSAM.
                                                       Page No.# 3/5


15: SRI LOVARAM TUDU
 SRI MOHINDR ATUDU R/O VILL- BORHULA
 P.O. BORJURI P.S. SAMAGURI
 DIST. NAGAON
ASSAM.

16: SRI MINTU RAUT
 SRI MAHENDRA RAUT VILL- BORJURI
 P.O. SALANA P.S. SAMAGURI DIST. NAGAON
ASSAM.

17: SRI SADESH DAS
 LT. SUDHIRANJAN DAS VILL- SOMONABASTI
 P.O. SALANA P.S. SAMAGURI DIST. NAGAON
ASSAM.

18: SRI KAMAL SAIKIA
 S/OLT. RUHIT SAIKIA VILL- SARISABARI
 P.O. SARIBASRI P.S. SAMAGURI
 DIST. NAGAON
ASSAM.

19: SRI RAJIB NEOG
 S/O LT. KHITESWAR NEOG
VILL- MADHATRI
 P.O. PUBTHARIA P.S. KALIABOR
 DIST. NAGAON
ASSAM.

20: SRI LAKHI KANTA BORUAH
 S/OLT. CHANIRAM BORUAH VILL- PURABHETI
 P.O. JAKHALABANDHA P.S. JAKHALABANDHA DIST. NAGAON
ASSAM.

21: SRI PRANAB KR. BORUAH
 S/O SRI DHARMESWAR BORUAH R/O VILL- PURABHETI
 P.O. JAKHALABANDHA P.S. JAKHALABANDHA DIST. NAGAON
ASSAM.

22: SRI MANUJ RAJBANSHI
 SRI AKAN RAJBANSHI VILL- KUWARITOL
 P.O. KUWARITOL P.S. KALIABOR
 DIST. NAGAON
ASSAM.

23: SRI DEBAJIT BHUYAN
 SRI PADUM BHUYAN R/O VILL- UPOR GAON ULUWANI P.O. BENGENAATI
                                                                       Page No.# 4/5

             P.S. ULUWANI DIST. NAGAON
             ASSAM.

            24: SRI KANDARPA KHAUD
             S/OLT NILA KT. KHAUD R/O IVLL- BORBHAKATI DIST. NAGAON
            ASSAM.P.O. JAKHALABANDA

            25: SRI JAYANTA KR. BORAH
             S/OLT. JOYRAM BORAH R/OVILL- BALIDOWAR
             P.O. SILGHAT P.S. KALIABOR
             DIST. NAGAON
            ASSAM.

            26: SRI BAKUL TERON
             S/O SRI DHANSING TERON VILL- MOUTHOUKHAT BUMUNI P.O.
            JAKHALABANDHA P.S. JAKHALABANDHA DIST. NAGAON
             ASSAM.

            27: SRI BUBULI NATH
             S/O LT. BALURAM NATH R/O VILL- DEWARI CHILABANDHA P.O.
            BHAMORAGURI DIST. NAGAON
            ASSAM.

            28: SRI PRADIP DAS
             S/O LT. BOGIRAM DAS R/O VILL- DHAKIAL
             P.O. JAKHALABANDHA DIST. NAGAON
            ASSAM.

            29: SRI DULUMONI DAS
             S/OLT. AMULYA DAS R/O VILL- SOUTH HOIBORGAON P.O. HOBORGAON
            ASSAM

            VERSUS

            THE STATE OF ASSAM and ANR
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
            HEALTH AND FAMILY WELFARE DEPARTMEMENT, DISPUR, GUWAHATI-6.

            2:THE DIRECTOR OF HEALTH SERVICES
             MALARIA
            ASSAM
             HENGRABARI
             GUWAHATI-6

Advocate for the Petitioner   : MR.N G KUNDU

Advocate for the Respondent :
                                                                        Page No.# 5/5




                                    BEFORE
            THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY

                                   ORDER

15.12.2021 Heard Mr. P. K. Roy Choudhury, the learned counsel for the petitioners. Also heard Mr. D. P. Borah, the learned Standing Counsel, Health and Family Welfare Department, Assam.

Mr. Borah submits that he will obtain the necessary instruction by the next date fixed, as per the order passed by this Court on 14.12.2016. In that view of the matter, the case is adjourned today for two weeks.

On the next date, Mr. Borah will definitely obtain the instruction whether the case of the petitioners can be considered in the light of Judgment and Order passed in WP(C) No. 2440/2007.

List the matter after two weeks in a date to be fixed by the Registry.

JUDGE

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