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Momi Bora vs The State Of Assam And Anr
2021 Latest Caselaw 1850 Gua

Citation : 2021 Latest Caselaw 1850 Gua
Judgement Date : 13 August, 2021

Gauhati High Court
Momi Bora vs The State Of Assam And Anr on 13 August, 2021
                                                                 Page No.# 1/2

GAHC010104362018




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



           Case : I.A.(Crl.)/36/2021

           MOMI BORA
           W/O. LATE DEBEN BORA
           R/O.VILL. DAHIKHUR DULAKAKHORIA GAON
           P.S. JORHAT
           DIST. JORHAT
           ASSAM


            VERSUS

           THE STATE OF ASSAM AND ANR.
           REP. BY P.P.
           ASSAM


           ------------
           Advocate for : MR. M K DAS
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                     BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 13-08-2021

Suman Shyam, J Page No.# 2/2

In view of the judgment and order dated 13-08-2021 passed in Crl. A. (J) No.

60/2018, this I.A. stands closed.

                          JUDGE                 JUDGE
GS




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