Biswa Kumar Baruah vs State Of Assam And Anr
2021 Latest Caselaw 1797 Gua

                                                                    Page No.# 1/2

GAHC010108872021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3405/2021

            BISWA KUMAR BARUAH
            S/O. LT. RAM KUMAR BARUAH, R/O. SONALI JAYANT NAGAR, NEAR ISBT,
            JORHAT-785001.



            VERSUS

            STATE OF ASSAM AND ANR
            REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
            ENVIRONMENT ANF FOREST DEPTT., H-BLOCK, 2ND FLOOR, JANATA
            BHAWAN, DISPUR, GUWAHATI-781006, KAMRUP (M), ASSAM.

            2:COMMISSIONER AND SECRETARY
            TO THE GOVT. OF ASSAM
             ENVIRONMENT AD FOREST DEPTT.
             H-BLOCK
             2ND FLOOR
             JANATA BHAWAN
             DISPUR
             GUWAHATI-781006
             KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR. R MAZUMDAR

Advocate for the Respondent : SC, FOREST
                                                                     Page No.# 2/2


                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                    ORDER

Date : 06.08.2021

Heard Mr. R. Mazumdar, learned counsel for the petitioner. Also heard Mr. P.N. Goswami, learned Additional Advocate General for the State assisted by Mr. S. Baruah, learned counsel for the respondents.

Arguments are concluded.

Judgment reserved.

JUDGE

Comparing Assistant