Bidhan Kumar Das vs The State Of Assam And 2 Ors
2021 Latest Caselaw 1796 Gua

                                                                      Page No.# 1/2

GAHC010107812021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3377/2021

            BIDHAN KUMAR DAS
            S/O. LT. GANA NATH DAS, R/O. AASTHA HEIGHTS, FLAT NO.3B, M R D
            ROAD, BAMUNIMAIDAN, GUWAHATI-781021.



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
            ENVIRONMENT AND FOREST DEPTT., DISPUR, PIN-781006.

            2:THE JOINT SECRETARY
            TO THE GOVT. OF ASSAM
             ENVIRONMENT AND FOREST DEPTT.
             DISPUR
             PIN-781006.

            3:THE CHAIRPERSON

             POLLUTION CONTROL BOARD ASSAM
             DEPTT. OF ENVIRONMENT AND FOREST
             GOVT. OF ASSAM
             BAMUNIMAIDAM
             GUWAHATI-781021

Advocate for the Petitioner   : MR N DUTTA

Advocate for the Respondent : SC, FOREST
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                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                    ORDER

Date : 06.08.2021

Heard Mr. P. Mahanta, learned counsel for the petitioner. Also heard Mr. P.N. Goswami, learned Additional Advocate General for the State assisted by Mr. S. Baruah, learned counsel for the respondents.

Arguments are concluded.

Judgment reserved.

JUDGE

Comparing Assistant