M/S Surya Sanitary Traders vs Rekha Rohatgi
2026 Latest Caselaw 1544 Del

Citation : 2026 Latest Caselaw 1544 Del
Judgement Date : 17 March, 2026

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Delhi High Court

M/S Surya Sanitary Traders vs Rekha Rohatgi on 17 March, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~12
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      RFA(COMM) 94/2025, CM APPL. 9677/2025 & CM APPL.
                           58507/2025

                           M/S SURYA SANITARY TRADERS            .....Appellant
                                        Through: Mr. Pawan Kapoor, Adv.

                                             versus

                           REKHA ROHATGI                         .....Respondent
                                        Through: Mr. Siddhant Prakash Malik,
                                        Ms. Chhavi Jain and Mrs. Seema Malik,
                                        Advs.
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                        ORDER (ORAL)

% 17.03.2026 C. HARI SHANKAR, J.

1. There has been no appearance on behalf of the appellant on 16 September 2025, 15 January 2026 and today. We are also informed that the decretal amount has not been deposited.

2. Prima facie, it appears that the appellant is not interested in prosecuting the appeal. The appeal is dismissed for default and non- prosecution.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J MARCH 17, 2026/AR