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Association Of Clinical Biochemists ... vs National Medical Commission & Ors
2026 Latest Caselaw 1542 Del

Citation : 2026 Latest Caselaw 1542 Del
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Delhi High Court

Association Of Clinical Biochemists ... vs National Medical Commission & Ors on 17 March, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                  $~20, 21 & 24
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 1368/2022, CM APPL. 3982/2022 & CM APPL.
                            50999/2022

                            ASSOCIATION OF CLINICAL BIOCHEMISTS
                            AND MICROBIOLOGISTS- ACMB (REGD).   .....Petitioner
                                         Through:

                                                         versus

                            NATIONAL MEDICAL
                            COMMISSION & ORS.                      .....Respondents
                                        Through: Mr. T. Singhdev, SC with Ms.
                                        Yamini Singh, Mr. Abhijit Chakravarty, Mr.
                                        Tanishq Srivastava and Mr. Vedant Sood,
                                        Advs. for R-1
                                        Ms. Nidhi Raman, CGSC with Mr. Akash
                                        Mishra and Mr. Arnav Mittal, Advs. for UOI
                  21
                  +         W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL.
                            8761/2022

                            ALL INDIA PRE AND PARA CLINICAL
                            MEDICOS ASSOCIATION                     .....Petitioner
                                          Through: Mr. Mrinmoi Chatterjee, Adv.

                                                         versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. T. Singhdev, SC with Ms.
                                          Yamini Singh, Mr. Abhijit Chakravarty, Mr.
                                          Tanishq Srivastava and Mr. Vedant Sood,
                                          Advs. for NMC
                  24
                  +         W.P.(C) 7927/2022 & CM APPL. 25152/2022
                            CHAHAT CHOUDHARY                                            .....Petitioner
                                        Through:                     Mr. Vishal Kalra, Adv.

                                                         versus
Signature Not Verified
Digitally Signed By:AJIT
                     W.P.(C) 1368/2022 and other connected matters                             Page 1 of 2
KUMAR
Signing Date:19.03.2026
17:32:03
                             NATIONAL MEDICAL
                            COMMISSION AND ORS                    .....Respondents
                                        Through: Mr. T. Singhdev, SC with Ms.
                                        Yamini Singh, Mr. Abhijit Chakravarty, Mr.
                                        Tanishq Srivastava and Mr. Vedant Sood,
                                        Advs. for R-1

                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                         ORDER (ORAL)
                  %                                        17.03.2026

                  C. HARI SHANKAR, J.

1. Learned Counsel appearing on behalf of the petitioner submits that in view of amendment notification dated 2 July 2025, issued by the National Medical Commission, the grievance of the petitioners in these writ petitions stands satisfied.

2. They accordingly seek leave to withdraw these writ petitions in view of the issuance of the aforesaid notification.

3. Accordingly, the writ petitions stand disposed of as withdrawn.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J MARCH 17, 2026/AR

 
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