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Ivy Entertainment Private Limited vs Kajalben( Kinjalben) Naginbhai ...
2026 Latest Caselaw 294 Del

Citation : 2026 Latest Caselaw 294 Del
Judgement Date : 22 January, 2026

[Cites 0, Cited by 0]

Delhi High Court

Ivy Entertainment Private Limited vs Kajalben( Kinjalben) Naginbhai ... on 22 January, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                  $~4
                  *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +       FAO (COMM) 64/2025 & CM APPL. 12728/2025
                          IVY ENTERTAINMENT PRIVATE LIMITED .....Appellant
                                       Through: Mr. Puneet Singh Bindra, Mr.
                                       Sanampreet Singh, Ms. Shivani Sharma, Mr.
                                       Suraj Dhawan, Mr. Dhiraj Mhetre, Advs.

                                              versus

                          KAJALBEN( KINJALBEN) NAGINBHAI MAHERIYA
                          & ANR.                              .....Respondents
                                       Through: Ms. Shelly Khanna, Adv. for R-
                                       2

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                          HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

                                          ORDER (ORAL)
                  %                         22.01.2026

                  C. HARI SHANKAR, J.

1. Learned Counsel for the parties are ad idem that as CS(Comm) 447/2024 is listed for final hearing before the learned Commercial Court, instead of this Court endeavouring to enter into the correctness of the impugned order, the suit itself may be directed to be decided uninfluenced by any observations contained in the impugned order.

2. It is directed accordingly.

3. The appeal is disposed of in the aforesaid terms.

4. We make it clear that we have not expressed any opinion on the merits of the matter.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

JANUARY 22, 2026 dsn

 
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