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Global Carrying India vs Union Of India & Ors
2026 Latest Caselaw 979 Del

Citation : 2026 Latest Caselaw 979 Del
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Delhi High Court

Global Carrying India vs Union Of India & Ors on 18 February, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                  $~6
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         LPA 716/2018
                            GLOBAL CARRYING INDIA                             .....Appellant
                                        Through: None
                                               versus

                            UNION OF INDIA & ORS                .....Respondents
                                          Through: Mr. Vijay Joshi, CGSC with
                                          Mr. Bajrang, CMI/FR
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                               O R D E R (ORAL)

% 18.02.2026

1. There was no appearance on behalf of the appellant in this matter on the last date of hearing despite the matter having been called out twice.

2. Today again, the matter has been called out twice and the appellant is absent.

3. Apparently, the appellant is not serious about prosecuting the appeal.

4. The appeal is dismissed for default and non-prosecution.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

FEBRUARY 18, 2026/dsn

KUMAR Signing Date:19.02.2026 19:37:03

 
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