Piccadily Hotels Private Limited vs Rajiv Goel The Sole Proprietor Of M/S ...
2026 Latest Caselaw 795 Del

Delhi High Court

Piccadily Hotels Private Limited vs Rajiv Goel The Sole Proprietor Of M/S ... on 11 February, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~11
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      RFA(COMM) 481/2025 & CM APPL. 51394/2025
                           PICCADILY HOTELS PRIVATE LIMITED               .....Appellant
                                              Through:     Mr. Navin Kumar, Advocate

                                              versus

                           RAJIV GOEL THE SOLE PROPRIETOR
                           OF M/S GOEL FOODS                             .....Respondent
                                         Through:

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                              ORDER(ORAL)

% 11.02.2026

1. Mr. Navin Kumar, learned counsel for the appellant, on instructions, seeks leave to withdraw the appeal.

2. The appeal is dismissed as withdrawn.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J FEBRUARY 11, 2026/yg