Narinder Kumar Trading As M/S Kundan ... vs Kyoto Tool Co. Ltd. & Ors
2026 Latest Caselaw 710 Del

Delhi High Court

Narinder Kumar Trading As M/S Kundan ... vs Kyoto Tool Co. Ltd. & Ors on 9 February, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~1
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      FAO (COMM) 25/2026, CM APPLs. 5453/2026, 5454/2026 &
                           5455/2026

                           NARINDER KUMAR TRADING AS M/S KUNDAN
                           TRADING COMPANY (PROP FIRM).           .....Appellant
                                       Through: Mr. Arvind Singh, Adv.

                                              versus

                           KYOTO TOOL CO. LTD. & ORS.               .....Respondents
                                        Through: Mr. Manish Biala and Mr.
                                        Devesh Ratan, Advs. for R-1
                                        Ms. Devanshi Pokhriyal, Adv. for R-2
                                        Mr. Rohan Ahuja, Ms. Shruttima Ehersa and
                                        Mr. Ankit Tripathi, Advs. for R-3
                                        Mr. Abhishek Kumar, Adv. for R-4
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                        ORDER (ORAL)

% 09.02.2026

C. HARI SHANKAR, J.

1. After some hearing, Mr. Arvind Singh, learned Counsel for the appellant seeks leave to withdraw this appeal submitting that he would avail appropriate remedies as available in law.

2. Accordingly, the appeal is disposed of as withdrawn.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

FEBRUARY 9, 2026/aky