Gagandeep Singh Kochhar vs Majid Khan
2026 Latest Caselaw 583 Del

Citation : 2026 Latest Caselaw 583 Del
Judgement Date : 4 February, 2026

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Delhi High Court

Gagandeep Singh Kochhar vs Majid Khan on 4 February, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~13
                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +      RFA(COMM) 131/2025 & CM APPL. 13108/2025
                         GAGANDEEP SINGH KOCHHAR                  .....Appellant
                                      Through: Mr. Prince Jain, Adv.

                                           versus

                         MAJID KHAN                                     .....Respondent
                                           Through:     Mr. Sumit Arora, Adv.

                         CORAM:
                         HON'BLE MR. JUSTICE C. HARI SHANKAR
                         HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                         ORDER(ORAL)

% 04.02.2026

1. As the disputes between the parties stand amicably resolved, Mr. Prince Jain, learned Counsel for the appellant, seeks to withdraw the present appeal.

2. The appeal is disposed of as withdrawn.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J FEBRUARY 4, 2026/ss

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