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M/S Books And Books And Anr vs M/S Viva Books Pvt Ltd
2026 Latest Caselaw 2013 Del

Citation : 2026 Latest Caselaw 2013 Del
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Delhi High Court

M/S Books And Books And Anr vs M/S Viva Books Pvt Ltd on 6 April, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                  $~6
                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +      RFA(COMM)        355/2025,     CM     APPL.     37771/2025        &
                         37774/2025

                         M/S BOOKS AND BOOKS AND ANR                     .....Appellants
                                            Through:     Mr. Viney Sharma, Advocate.
                                            versus

                         M/S VIVA BOOKS PVT LTD                          .....Respondent
                                      Through:

                         CORAM:
                         HON'BLE MR. JUSTICE C. HARI SHANKAR
                         HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                            ORDER(ORAL)

% 06.04.2026 C. HARI SHANKAR, J.

1. Mr. Viney Sharma appearing for the appellants seeks leave to withdraw the appeal.

2. The appeal is dismissed as withdrawn.

3. Court fees, if any deposited with the Registry of this Court shall be refunded on the appellants approaching the Registry of this Court.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J APRIL 6, 2026/pa

 
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