Mrs Krishna Tiwari vs General Manager North Frontier ...
2026 Latest Caselaw 2012 Del

Citation : 2026 Latest Caselaw 2012 Del
Judgement Date : 6 April, 2026

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Delhi High Court

Mrs Krishna Tiwari vs General Manager North Frontier ... on 6 April, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~19
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      W.P.(C) 1898/2024, CM APPL. 21299/2026
                           MRS KRISHNA TIWARI                                .....Petitioner
                                             Through:     Mr. Virendra Singh Tomar,
                                             Adv.

                                             versus

                           GENERAL MANAGER NORTH FRONTIER
                           RAILWAYS MALIGAON                   .....Respondent
                                        Through: Mr. Vedansh Anand, SPC with
                                        Mr. Kush Garg, Adv.
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                             ORDER (ORAL)

% 06.04.2026

C. HARI SHANKAR, J.

Mr. Tomar, learned Counsel for the petitioner seeks leave to withdraw the writ petition. The writ petition is accordingly dismissed as withdrawn.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

APRIL 6, 2026/aky

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