Dr. Dharmendra Singh vs Commissioner, Kendriya Vidyalaya ...
2026 Latest Caselaw 1951 Del

Delhi High Court

Dr. Dharmendra Singh vs Commissioner, Kendriya Vidyalaya ... on 2 April, 2026

Author: C.Hari Shankar

Bench: C.Hari Shankar

                  $~13
                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +      W.P.(C) 13174/2019
                         DR. DHARMENDRA SINGH                         .....Petitioner
                                     Through: Ms. Mudrakshi, Amicus Curiae
                                     along with Petitioner in person.

                                             versus

                         COMMISSIONER,       KENDRIYA     VIDYALAYA
                         SANGATHAN (H.Q.)                 .....Respondent
                                      Through:
                         CORAM:
                         HON'BLE MR. JUSTICE C.HARI SHANKAR
                         HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

                                             ORDER(ORAL)

% 02.04.2026 C.HARI SHANKAR, J.

1. Ms. Mudrakshi, on instructions from the petitioner, seeks leave to withdraw this writ petition with liberty to take appropriate action as available in law.

2. Leave and liberty is granted as aforesaid.

3. The writ petition is disposed of.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

APRIL 2, 2026/gunn