Staff Selection Commission & Anr. vs Mohit Kumar
2025 Latest Caselaw 2425 Del

Delhi High Court

Staff Selection Commission & Anr. vs Mohit Kumar on 21 February, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~26
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      W.P.(C) 2268/2025, CM APPLs. 10700/2025, 10701/2025 &
                           10702/2025
                           STAFF SELECTION COMMISSION & ANR. .....Petitioners
                                         Through: Ms. Radhika Bishwajit Dubey,
                                         CGSC

                                                      versus

                           MOHIT KUMAR                                           .....Respondent
                                                      Through: Ms. Esha Mazumdar, Mr. Setu
                                                      Niket and Ms. Unni Maya S, Advs.

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                   JUDGMENT (ORAL)

                    %                                 21.02.2025

                    C. HARI SHANKAR, J.

1. The facts of this case are similar to those in SSC v Ashish Sharma1.

2. Following the said decision, this writ petition is disposed of by modifying the order passed by the Tribunal. The direction for having the respondent re-examined by a fresh medical board is set aside. However, the petitioners would take a decision as to whether the deformity in the little finger of the left hand of the respondent impedes in any way in functioning as a Constable in the Delhi Police or renders

1 Judgment dated 14 February 2025 in WP (C) 1910/2025

him unfit for appointment on that ground.

3. Subject to the aforesaid observation, this writ petition is disposed of.

C.HARI SHANKAR, J.

AJAY DIGPAUL, J.

FEBRUARY 21, 2025 dsn Click here to check corrigendum, if any