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Kendriya Vidyalaya Sangathan And ... vs G Prince Denness Christy
2025 Latest Caselaw 2319 Del

Citation : 2025 Latest Caselaw 2319 Del
Judgement Date : 18 February, 2025

Delhi High Court

Kendriya Vidyalaya Sangathan And ... vs G Prince Denness Christy on 18 February, 2025

Author: C. Hari Shankar
Bench: C. Hari Shankar
                    $~16 & 17
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      W.P.(C) 12169/2023

                           KENDRIYA VIDYALAYA SANGATHAN
                           AND ANOTHER                             .....Petitioner
                                        Through: Mr. N.K. Bhatnagar with Ms.
                                        Pratishtha Majumdar, Advs.

                                                        versus

                           G PRINCE DENNESS CHRISTY                       .....Respondent
                                        Through:

                    +      W.P.(C) 12289/2023

                           KENDRIYA VIDYALAYA SANGATHAN
                           AND ANR                                 .....Petitioner
                                        Through: Mr. N.K. Bhatnagar with Ms.
                                        Pratishtha Majumdar, Advs.

                                                        versus

                           DR. PRABHU NATH SINGH AND ANR.                .....Respondent
                                        Through:

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                  O R D E R (ORAL)

% 18.02.2025

1. Mr. Bhatnagar, learned Counsel for the petitioner in these petitions, submits that the petitioner has elected to comply with the judgment passed by the Central Administrative Tribunal under challenge in these petitions. He, therefore, seeks leave to withdraw these petitions.

W.P.(C) 12169/2023 & connected matter

KUMAR Signing Date:21.02.2025 19:06:40

2. The writ petitions are accordingly disposed of as withdrawn.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

FEBRUARY 18, 2025/yg

Click here to check corrigendum, if any

W.P.(C) 12169/2023 & connected matter

KUMAR Signing Date:21.02.2025 19:06:40

 
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