Union Of India Anr Ors vs Gp Capt Appini Chakradharam (22375) ...
2025 Latest Caselaw 6332 Del

Delhi High Court

Union Of India Anr Ors vs Gp Capt Appini Chakradharam (22375) ... on 15 December, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~71
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    W.P.(C) 18967/2025, CM APPL. 78972/2025 & CM APPL.
                       78973/2025
                            UNION OF INDIA ANR ORS                  .....Petitioners
                                          Through: Ms. Seema Gulati, Adv.

                                           versus
                            GP CAPT APPINI CHAKRADHARAM
                            (22375) (RETD)                            .....Respondent
                                           Through: Mr. Baljeet Singh, Ms. Deepika
                                           Sheoran and Mr. Abhishek Gahlyan, Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                           ORDER (ORAL)

% 15.12.2025 C. HARI SHANKAR, J.

1. Ms. Seema Gulati, learned Counsel for the petitioner, fairly points out that this case is covered by the judgment of this Bench in UOI v. Ex Sub Gawas Anil Madso1.

2. Accordingly, the writ petition is dismissed following the said decision.

3. Compliance with the impugned judgment of the AFT, if not already ensured, be ensured within a period of 12 weeks from today.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

DECEMBER 15, 2025/AR 1 318 (2025) DLT 711

W.P.(C) 18967/2025

KUMAR Signing Date:17.12.2025 18:38:01