Union Of India Through Its Secretary & ... vs Mwo(Hfl) Shardendu ...
2025 Latest Caselaw 6217 Del

Delhi High Court

Union Of India Through Its Secretary & ... vs Mwo(Hfl) Shardendu ... on 5 December, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                   $~11
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      W.P.(C) 18503/2025, CM APPL. 76741/2025 & CM APPL.
                          76742/2025
                          UNION OF INDIA THROUGH ITS SECRETARY & ORS.
                                                                  .....Petitioners
                                        Through: Ms. M Theepa, SPC with Mr.
                                        Yogesh Kumar Dubey, Advocate.

                                              versus

                          MWO(HFL) SHARDENDU CHATTERJEE(RETD)(680013)
                                                          .....Respondent
                                       Through:

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                          HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                              ORDER (ORAL)

                   %                            05.12.2025
                   C. HARI SHANKAR, J.

1. Ms. M. Theepa, learned SPC who appears for the petitioners, acknowledges that this case, which challenges an order passed by the Armed Forces Tribunal granting disability pension to the respondent who suffers from Diabetes Mellitus Type-II, is covered by earlier judgments of this Court.

2. She, accordingly, does not contest this matter.

3. We express our appreciation for the extremely fair stance that she has adopted.

4. The writ petition is accordingly disposed of as not pressed.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

DECEMBER 5, 2025/pa