Delhi High Court
Advik Rayakawar Through His Next Friend ... vs Union Of India & Anr. on 27 September, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2(SB) to 106(SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 27th September, 2024
(3)
+ W.P.(C) 5315/2020 & CM APPL. 19189/2020, 4237/2023, 56264/2024
MASTER ARNESH SHAW ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates.
Mr. Asif Ahmed, Adv. (M:
9560995495)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs. (M:
6370344354) (IN ALL MATTERS)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr Anish Chawla, Ms. Priyanka
(appearing virtually), Mr. Dewan
Aehasas Puri & Ms. Adya Luthra,
Advs. for SAREPTA. (IN ALL
MATTERS)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Swarnendu Singha, (Under
Secretary, MoHFW) (IN ALL
MATTERS)
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar and Mr. Abhinav
Bhardwaj, Advs. for UOI
Mr. Sudarshan Rajan, Mr. Hitain Bajaj
and Mr. Mahesh Kumar, Advs. for R-3.
Mr. Neeraj, SPC along with Mr.
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
Mr. Tanveer Oberoi & Mr. Jaswinder
Singh, Advs. for (AIIMS).
(M:9958935556) & (M:9811232066)
(IN ALL MATTERS)
Dr. Madhulika Kabra, AIIMS
(appearing virtually) (IN ALL
MATTERS)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 1 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
(2) WITH
+ CONT.CAS(C) 415/2022 & CM APPL. 18280/2022
MASTER MEDHANSH JHAWAR @ MADHAV THROUGH HIS
NATURAL GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates.
versus
RAJESH BHUSHAN & ORS. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Divyam Nandrajog, Adv. GNCTD
with Mr. Mayank Kamra, Adv. for R-2.
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar and Mr. Abhinav
Bhardwaj, Advs. for UOI.
(4) WITH
+ W.P.(C) 11610/2017 & CM APPL.27637/2018
FSMA INDIA CHARITABLE TRUST ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC, GNCTD
and Mr. Vanshay Kaul, Adv. for R-2.
Mr. Vijay Joshi, Sr. Panel Counsel.
Mr. Anand Grover, Sr. Adv. with Mr.
Saurabh Chauhan, Mr. Varun Jain, Mr.
Rohin Bhatt, Ms. Reny Chauhan, Mr.
Sadeeq Ur Rahman, Advs.
(M:9971540730)
(5) WITH
+ W.P.(C) 2943/2020 & CM APPLs.10227/2020, 6633/2022, 7534/2023
ALISHBA KHAN ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC with Mr.
Siddhant Dutt, Adv. (M:9891363718).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 2 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(6) WITH
+ W.P.(C) 7756/2023 & CM APPL.29934/2023
MASTER PUSPENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PAWAN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(7) WITH
+ W.P.(C) 8200/2023 & CM APPL. 31454/2023
MASTER DRASHTANT JHALA THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. JAYDEEP SINGH JHALA.. Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(8) WITH
+ W.P.(C) 8947/2023 & CM APPL. 33930/2023
DIVYANSH KARNANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJESH KUMAR KARNANI.. Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(9) WITH
+ W.P.(C) 8948/2023 & CM APPL. 33931/2023
ARJUN SHARMA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SANJEEV SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 3 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(10) WITH
+ W.P.(C) 8973/2023 & CM APPL. 34025/2023
ADVIK RAYAKAWAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PIYUSH RAYAKAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Neeraj, SPC along with Mr.
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(11) WITH
+ W.P.(C) 8986/2023 & CM APPL. 34083/2023
LAKSHAY AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr Anurag Ahluwalia, CGSC with Mr
Tarveen Singh Nanda & Ms.
Hridyanshi Sharma, Adv. for R-1
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(12) WITH
+ W.P.(C) 8996/2023 & CM APPL. 34122/2023
ADARSH SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. VIJAY KUMAR SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Neeraj, SPC along with Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 4 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
Mr Abhishek Sharma, Miss Kritya
Sinha, Mr. Pranshul Kulshreshtha,
Advs. for R-5. (M: 8294621791)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(13) WITH
+ W.P.(C) 10782/2020 & CM APPL.33828/2020
AVIRAJ GARG, AGE 4 YEARS, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. ABHINAV GARG ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Amrita Prakash, CGSC & Mr.
Siddharth Khatana, Adv. (M:
9811132326)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(14) WITH
+ W.P.(C) 322/2021 & CM APPL. 812/2021
KESHAV SHARMA AGE 12 YEARS THROUGH HIS NEXT
FRIEND & NATURAL FATHER SANJEEV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ajay Digpaul and Ms. Ishita
Pathak, Mr. Kamal Digpaul with Ms.
Swati Kwatra, Advocates for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Ms. Arti Bansal & Ms. Akansha
Kumari, Advs. for UOI.
(15) WITH
+ W.P.(C) 1491/2021 & CM APPLs. 4291/2021, 8671/2022
MASTER MEDHANSH JHAWAR @ MADHAV ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 5 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(16) WITH
+ W.P.(C) 1511/2021 & CM APPLs. 4331/2021, 8616/2022
MASTER KENIT JHAWAR @ KESHAV ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rishabh Sahu, CGSC with Mr
Sameer Sharma, Adv. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ghanshyam Mishra, Adv. for R-1.
(17) WITH
+ W.P.(C) 1611/2021 & CM APPL. 4600/2021
LAKSHYA KUMAR GOYAL, 8 YRS OLD, THROUGH HIS NEXT
FRIEND & NATURAL FATHER SH. VIPIN KUMAR .... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocates
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Bharathi Raju, Sr. Panel Counsel,
for UOI. (M:9868895906)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(18) WITH
+ W.P.(C) 3662/2021 & CM APPLs.11103/2021, 25590/2021,
32504/2021
PAYEL BHATTACHARYA ..... Petitioner
Through: Mr. Aditya Chatterjee and Mr. Ishaan
Karki, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD,
with Mr. Siddhant Dutt Advs for R-2.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 6 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar and Mr. Abhinav
Bhardwaj, Advs. for UOI
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(19) WITH
+ W.P.(C) 3682/2021 & CM APPL.11153/2021
HARSHIT SONI, 16 YEARS OLD, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. TIKAM CHAND SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel for R-1 (M:9971579687).
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(20) WITH
+ W.P.(C) 3689/2021 & CM APPL.11179/2021
DHANANJAY BHARDWAJ, 11 YEARS OLD, THROUGH HIS
NEXT FRIEND & NATURAL FATHER SH. AMIT KR. ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Uniyal, Mr. Dhawal
Uniyal & Mr. Rahul Kumar, Advs for
R-1. (M:9560806614)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(21) WITH
+ W.P.(C) 3706/2021 & CM APPL. 11229/2021
KHUSHWANT BHARDWAJ, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. NIKHIL BHARDWAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjib Kumar Mohanty, Sr. Panel
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 7 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Counsel with Ms. Anushka Jakhodia &
Mr. Subesh K. Sahood, Advs. for R-1.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(22) WITH
+ W.P. (C) 3707/2021 & CM APPL. 11230/2021
AARAV GARG, 5 YEARS OLD, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. VIVEK ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Siddharth Khatana, Adv. for UOI.
(M:9811132326)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(23) WITH
+ W.P.(C) 3729/2021 & CM APPL.11269/2021
MANISH, 8 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PHOOL CHAND JAT & ANR.... Petitioners
Through: Mr. Ashok Agarwal Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Rajkumar Yadav, Adv. for UOI.
(24) WITH
+ W.P.(C) 3737/2021 & CM APPL. 11277/2021
SHOURYA MARU, 7 YEARS OLD, THROUGH HIS NEXT FRIEND
& NATURAL FATHER SH. KAMAL KUMAR MARU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ranvir Singh (CGSC) for R-1.
(M:9818071061)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(25) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 8 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
+ W.P.(C) 3859/2021 & CM APPL.11647/2021
SIDDHARTH SWARNKAR, 9 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. DINESH KUMAR SWARNKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC with Mr.
Yash Upadhyay, Mr. Siddhant Dutt,
Advs. for GNCTD. (M:9891363718).
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(26) WITH
+ W.P.(C) 4045/2021 & CM APPL. 12213/2021
UTKARSH INDRAJIT PAWAR, 10 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. INDRAJIT DAMAR
PAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Sabharwal, Sr. Panel
Counsel with Ms. Shweta, Adv.
Mr. Harish Kumar Garg and Ms. Palak
Gupta, Ms. Khushboo Sharma,
Advocates for UOI (M:9810150029).
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(27) WITH
+ W.P.(C) 4067/2021 & CM APPL. 12306/2021
ANSHU, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NARENDRA KUMAR YADAV... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(28) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 9 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
+ W.P.(C) 4259/2021 & CM APPL. 12948/2021
ISHAAN, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJVIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudam Bhardwaj, CGSC with
Mr. Vinod Tiwari, Adv. for R-1 & 3.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(29) WITH
+ W.P.(C) 4304/2021 & CM APPL. 13108/2021
TANAV HANDOO, 6 YEARS OLD, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. AMIT HANDOO ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Satya Ranjan, (Sr. Panal Counsel)
with Mr. Kautilya Birat, Advs for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(30) WITH
+ W.P.(C) 4551/2021 & CM APPL. 13949/2021
SHAURYA DAHIYA, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND & NATURAL FATHER SH. SATBIR DAHIYA..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Avnish Singh, SPC with Mr.
Mahendra Vikram Singh & Ms.
Kanchan Kumari, Advs
(M:8826437138)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Anurag Ahluwalia, CGSC.
(31) WITH
+ W.P.(C) 4812/2021 & CM APPL. 14844/2021
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 10 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
NIKHIL YOGENDERSINGH CHOUDARY, 17 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER SH.
YOGENDERSINGH P CHOUDARY ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ranvir Singh (CGSC) for R-1.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(32) WITH
+ W.P.(C) 5394/2021 & CM APPL. 16683/2021
UDAYVEER SINGH GULERIA, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. RAMESH GULERIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(33) WITH
+ W.P.(C) 5395/2021 & CM APPL. 16686/2021, 63399/2023
MASTER AYUSHMAN CHATURVEDI ..... Petitioner
Through: Mr. Anurag Ojha & Mr. Deepak
Somani, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Niraj Kumar, Sr. CGSC with Mr.
Chaityana Kumar, Adv. for UOI.
Mr. Parth Goyal, Adv. for Mr. Jawahar
Raja, ASC(C) GNCTD.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(34) WITH
+ W.P.(C) 9684/2021
AADHYAN JAISWAL 11 YEARS OLD THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH ANIL KUMAR
JAISWAL ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 11 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Divyam Nandrajog, Panel Counsel,
GNCTD with Mr. Mayank Kamra,
Adv. for R-2.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(35) WITH
+ W.P.(C) 14317/2021 & CM APPLs. 45148/2021, 14521/2023
SHREYANSH AARAV, 11 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SMT. KANCHAN
KAMINI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar and Mr. Abhinav
Bhardwaj, Advs. for UOI
Mr. Rajkumar Yadav, Adv. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(36) WITH
+ W.P.(C) 1182/2022 & CM APPL. 3442/2022
INSHA MINOR THROUGH HER NEXT FRIEND AND NATURAL
FATHER SH IRSHAD AHMAD SOFI..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sanjeev Uniyal, Mr. Dhawal
Uniyal & Mr. Rahul Kumar, Advs for
R-1. (M:9560806614)
Mr. Rishikesh Kumar ASC with Mr
Aditya Raj, Mr. Muhammad Zaid, Mr.
Sheenu Priya, Mr. Sudhir Kumar
Shukla & Mr Sumit Choudhary, Advs.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 12 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Ali Noor & Ms. Vidhi Jain, Advs.
(37) WITH
+ W.P.(C) 1054/2023 and CM APPL. 4164/2023
MASTER TUSHAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. JAI PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Hardik Bedi, GP for UOI.
(38) WITH
+ W.P.(C) 1079/2023 and CM APPL. 4248/2023
MASTER RUDRA PAWAR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. ANU VISHNOI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Adv.
(39) WITH
+ W.P.(C) 2614/2023
KARAN, 14 YEARS OLD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VIJAY KUMAR ..... Petitioner
Through: Ms. Sonia Sharma, Ms. Purva Chugh &
Ms. Neha Chugh, Advs. (M-
9582228856)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Nitinjya Chaudhry, Sr Panel
Counsel with Mr. Abhishek, GP, Mr.
Rahul Mourya, Adv. (M-9810103680).
Mr. Abhishek Khanna, Adv. for R-1.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 13 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
(40) WITH
+ W.P.(C) 4495/2023 & CM APPL.17190/2023
PARAS JAIN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SANDEEP JAIN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar, Advocate, SPC, UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(41) WITH
+ W.P.(C) 4502/2023 & CM APPL.17238/2023
SHREYANSH VERMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ KANT VERMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar Yadav, Ms. Nitya
Sharma, Ms. Jasmine Sheikh, Adv. for
UOI. (M:9818836222)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(42) WITH
+ W.P.(C) 4526/2023 & CM APPL.17321/2023
MASTER LAKSHYAVED KALISHARAN THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SHILPA RAMESH..Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Virender Pratap Singh Charak and
Ms. Shubhra Parashar Adv.s for UOI.
Ms. Shubhra Parashar, Mr. Yash Hari
Dixit, Mr. Akshay Kumar, Mr.
Pushpender Singh Charak, Ms. Pinky
Yadav, Advs. (M: 9958458448)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 14 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
(43) WITH
+ W.P.(C) 4535/2023 & CM APPL.17331/2023
MASTER CHINMAY BARUPAL THROUGH
HIS NEXT FRIEND AND NATURAL
FATHER SH. ASHOK KUMAR BARUPAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Ms Monika Arora (CGSC) & Ms. Jyoti
Tiwari, Adv. for UOI.
(44) WITH
+ W.P.(C) 4536/2023 & CM APPL.17333/2023
MADHAV SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sushil Raaja, SPC, UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(45) WITH
+ W.P.(C) 4538/2023 & CM APPL.17337/2023
SANDEEP KALIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Mukul Singh CGSC with Ms. Ira
Singh, Adv. for R-1. (M: 9971359513)
(46) WITH
+ W.P.(C) 4539/2023 & CM APPL.17340/2023
RAJVEER SRIVASTAVA THROUGH HIS
NEXT FRIEND AND NATURAL FATHER
SH. RAJESH KUMAR SRIVASTAVA ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 15 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
(47) WITH
+ W.P.(C) 4591/2023 & CM APPL. 17548/2023
VANSH THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. VIPIN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Ms Monika Arora (CGSC), Mr. Kushal
Mr. Subhrodeep Saha Mr Yash Tyagi
& Mr Subhrodeep, Adv.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
(48) WITH
+ W.P.(C) 5102/2023 & CM APPL.19968/2023
PRANSHU NAMDAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARIXIT NAMDHAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Ritu Reniwal (SPC UOI).
Ms Prerna Dhall & Mr Ripu Dhiman,
Advocates (M- 8920466138)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(49) WITH
+ W.P.(C) 5726/2023 & CM APPL. 22436/2023
MASTER HARENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SUNDER SINGH & ANR. ..... Petitioners
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 16 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Neeraj, SPC along with Mr.
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
Mr. Sudarshan Rajan, Mr. Hitain Bajaj
and Mr. Mahesh Kumar, Advs. for R-4.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(50) WITH
+ W.P.(C) 5753/2023 & CM APPL. 22528/2023
VINAY THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. MEHAR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Atul Sai Krishna Sr. Panel Counsel,
Mr Hardik Bedi GP. (M: 8010414123)
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Sudarshan Rajan, Mr. Hitain Bajaj
and Mr. Mahesh Kumar, Advs. for R-2.
Mr Atul Krishna, SPC with Mr Hardik
Bedi, GP for R1
(51) WITH
+ W.P.(C) 6089/2023 & CM APPL. 23902/2023
MASTER SAIANSH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AVTAR SINGH MALHOTRA. Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr Atul Sai Krishna Senior Panel
Counsel, Mr Hardik Bedi GP.
(52) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 17 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
+ W.P.(C) 7549/2023 and CM APPL. 29273/2023
MASTER CHUNNU YADAV THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SANJEEV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar, Mr. Gokul
Sharma (GP), Adv. (M- 9045885304)
(53) WITH
+ W.P.(C) 7553/2023 and CM APPL. 29299/2023
MASTER HARSHIT PAWAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PRAVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(54) WITH
+ W.P.(C) 7644/2023 and CM APPLS. 29628-29/2023
MASTER SATYAKI ADAK THROUGH HIS NATURAL
GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra & Mr. Kaustubh
Punj, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar & Mr. Abhinav
Bhardwaj, Advs. for UOI. Mr. Ankit
Verma, Advocate.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(55) WITH
+ W.P.(C) 10031/2023 and CM APPL. 38666/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 18 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
ADITYA KUMAR YADAV THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PREM SHANKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Mr. Rahul Malhotra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar, and Mr. Abhinav
Bhardwaj, Advs. for UOI.
(56) WITH
+ W.P.(C) 10063/2023 and CM APPL. 38727/2023
SUMIT KUMAR SINGH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AMARJIT SINGH ..... Petitioner
Through: Mr. Ashok Agarwal & Mr. Manoj
Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar, Mr Vedansh
Anand, Advs. for UOI.
Mr. Neeraj, SPC along with Mr.
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
(57) WITH
+ W.P.(C) 10064/2023 and CM APPL. 38728/2023
ADITYA SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MUKESH KUMAR SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Ripudaman Bhardwaj, CGSC with
Mr. Kushagra Kumar, and Mr. Abhinav
Bhardwaj, Advs. for UOI.
(58) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 19 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
+ W.P.(C) 10606/2023 & CM APPL. 41165/2023
UMANAND KUMAR SONI THROUGH HIS NEXT FRIEND AND
NATURAL GRANDFATHER SH. NANDU PRASAD
SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vineet Dhanda, CGSC
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(59) WITH
+ W.P.(C) 10867/2023 & CM APPL. 42110/2023
PARTH KAMBOJ THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PARDEEP KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(60) WITH
+ W.P.(C) 10870/2023 & CM APPL. 42114/2023
PARV INSAN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. WAZIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(61) WITH
+ W.P.(C) 12222/2023 & CM APPL. 48011/2023
SAKSHAM JANGLA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 20 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Ali Noor & Ms. Vidhi Jain, Advs.
(62) WITH
+ W.P.(C) 13172/2023 & CM APPL. 52098/2023
TANUJ THROUGH HIS NEXT FRIEND AND NATURAL FATHER
MR. SUDHIR KUMAR & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(63) WITH
+ W.P.(C) 13173/2023 & CM APPL. 52099/2023
AMAN MEENA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SAMAY SINGH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(64) WITH
+ W.P.(C) 13174/2023 & CM APPL. 52100/2023
HARSHIT RAJPUT THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. MEENA RAJPUT ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(65) WITH
+ W.P.(C) 13175/2023 & CM APPL. 52102/2023
PARMARTH KAPOOR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER MS. SURABHI BHARDWAJ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 21 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(66) WITH
+ W.P.(C) 13179/2023 & CM APPL. 52133/2023
MANVIK KHANGWAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(67) WITH
+ W.P.(C) 13180/2023 & CM APPL. 52134/2023
GAURAV KAPOOR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
(68) WITH
+ W.P.(C) 13186/2023 & CM APPL. 52141/2023
SOUMYA MISHRA THROUGH HIS NEXT FRIEND & NATURAL
FATHER SH. VINOD KUMAR MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(69) WITH
+ W.P.(C) 13187/2023 & CM APPL. 52142/2023
SUMIT VERMA THROUGH HIS NEXT FRIEND AND NATURAL
MOTHER SMT. KRISHNA DEVI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 22 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(70) WITH
+ W.P.(C) 13188/2023 & CM APPL. 52145/2023
VIKASH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(71) WITH
+ W.P.(C) 13190/2023 & CM APPL. 52148/2023
REHAN THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. VINAY KAMAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(72) WITH
+ W.P.(C) 13191/2023 & CM APPL. 52149/2023
YASH THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. MONU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(73) WITH
+ W.P.(C) 13192/2023 & CM APPL. 52152/2023
AARUSH PRITHWANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. BHISHAM PRITHWANI ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 23 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(74) WITH
+ W.P.(C) 13193/2023 & CM APPL. 52153/2023
MANAV PALSANIA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AJAY KUMAR PALSANIA..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. N. Ganpathy, Sr. Advocate & Mr.
Manpreet Lamba, Adv. for R-2.
(75) WITH
+ W.P.(C) 13196/2023 & CM APPL. 52158/2023
HIMANSHU SHARAMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VISHAL SHARAMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(76) WITH
+ W.P.(C) 13197/2023 & CM APPL. 52159/2023
MRADUL MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 24 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(77) WITH
+ W.P.(C) 13236/2023 & CM APPL. 52311/2023
YASH RAJ SINGH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHARMENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(78) WITH
+ W.P.(C) 13237/2023 & CM APPL. 52314/2023
PARMEET SINGH THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. KULDEEP SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(79) WITH
+ W.P.(C) 13239/2023 & CM APPL. 52319/2023
MOHIT THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. SURENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(80) WITH
+ W.P.(C) 13240/2023 & CM APPL. 52321/2023
MOHAMMAD ARSHAD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MOHAMMAD HANIF ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 25 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(81) WITH
+ W.P.(C) 13259/2023 & CM APPL. 52378/2023
SAHIL THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. MAHESH YADAV ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(82) WITH
+ W.P.(C) 13260/2023 & CM APPL. 52379/2023
VISHWAS GOYAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MANGLESH GOYAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
(83) WITH
+ W.P.(C) 13304/2023 & CM APPL. 52496/2023
VIHAAN GUPTA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. GAURAV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(84) WITH
+ W.P.(C) 13379/2023 & CM APPL. 52805/2023
SAMEER LAMBA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. HANSRAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 26 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(85) WITH
+ W.P.(C) 13389/2023 & CM APPL. 52855/2023
SALMAN KHAN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. HUSAIN ALI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Shubham Prasad, G.P. for UOI.
Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(86) WITH
+ W.P.(C) 13417/2023 & CM APPL. 53006/2023
HENIL PATEL THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PANKAJ KUMAR PATEL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar, Adv. & Mr.
Shubham Prasad, G.P. for UOI.
(87) WITH
+ W.P.(C) 13449/2023 & CM APPL. 53114/2023
HENILKUMAR PRAJAPATI THROUGH HIS NEXT FRIEND &
NATURAL FATHER SH. KANAIYALAL PRAJAPATI ... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Shashank Garg, CGSC with Mr.
Vanshul Pali, Adv. (M: 9711552649)
(88) WITH
+ W.P.(C) 13453/2023 & CM APPL. 53123/2023
TIRTH RAVI KHAIRNAR THROUGH HIS NEXT FRIEND AND
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 27 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
NATURALFATHER SH. KHAINAR RAVI BHAI..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(89) WITH
+ W.P.(C) 13456/2023 & CM APPL. 53134/2023
RUDRA KIRTI KUMAR PATEL THROUGH HIS NEXT FRIEND
AND NATURALFATHER SH. KIRTI KUMAR HIRABHAI PATEL
..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(90) WITH
+ W.P.(C) 13469/2023 & CM APPL. 53236/2023
JEET GOSAI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PRAGNESHGIRI PRAVINGIRI GOSAI.... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(91) WITH
+ W.P.(C) 13475/2023
ANUJ KUMAR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
Mr. Shashank Garg, CGSC with Mr.
Vanshul Pali & Ms Seema Singh,
Advs. for UOI. (M: 8588871365)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 28 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
(92) WITH
+ W.P.(C) 14141/2023 & CM APPL. 55947/2023
TAKSH KAUSHIK THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH VED PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Neeraj, SPC along with Mr.
Vedansh Anand and Mr. Mahesh
Kumar Rathore, Advs. UOI.
(93) WITH
+ W.P.(C) 15263/2023 & CM APPL. 61134/2023
MOHAMMAD AYAAN SHEIKH THROUGH HIS NEXT FRIEND
AND NATURAL MOTHER MRS. AYESHA SHEIKH..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(94) WITH
+ W.P.(C) 15301/2023 & CM APPL. 61316/2023
SHRESHTH SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
(95) WITH
+ W.P.(C) 15302/2023 & CM APPL. 61317/2023
SHIVAM THROUGH HIS NEXT FRIEND AND NATURAL
MOTHER SMT. SWATI LOHIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 29 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Mr. Kushagra Kumar Adv. for UOI.
(96) WITH
+ W.P.(C) 15315/2023 & CM APPL. 61386/2023
NIKUNJ GUPTA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. ASHWANI GUPTA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
(97) WITH
+ W.P.(C) 15334/2023 & CM APPL. 61502/2023
DEVANSH AGARWAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. CHANDRAPRAKASH
AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj & Mr.
Anurag Ahluwalia, CGSCs with Mr.
Kushagra Kumar Adv. for UOI.
(98) WITH
+ W.P.(C) 15336/2023 & CM APPL. 61505/2023
RAHUL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr Anurag Ahluwalia, CGSC with Mr
Tarveen Singh Nanda & Ms.
Hridyanshi Sharma, Adv. for R-1
Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Adv. Ms. Purva
Chugh & Ms. Pooja Arora, Advs.
(99) WITH
+ W.P.(C) 15618/2023 & CM APPL. 62576/2023
KULDEEP SINGH NARUKA & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 30 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Pratima N Lakra CGSC with
Vanya Bajaj, Advs. (M. 9968324260)
(100) WITH
+ W.P.(C) 15639/2023 & CM APPL. 62620/2023
KARAN SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. JUGAL KISHOR SONI AND ANR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Ms. Pratima N Lakra CGSC with Ms
Kashish G Baweja, Advocate.
(101) WITH
+ W.P.(C) 14150/2023 & CM APPL. 55962/2023
TANVEER SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DEEPAK SHARMA ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr Vedansh Anand, Adv. for UOI.
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Neeraj, SPC along with Mr.
Vedansh Anand (GP) and Mr.
Soumyadip Chakraborty, Advs. UOI.
(102) WITH
+ W.P.(C) 16267/2023 & CM APPL. 65509/2023
PRINCE PAREEK THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PANKAJ PAREEK ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 31 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Ali Noor & Ms. Vidhi Jain, Advs.
(103) WITH
+ W.P.(C) 16361/2023 & CM APPL. 65805/2023
SARANSH KUMAR THROUGH HIS NEXT FRIEND & NATURAL
FATHER SH. SATISH KUMAR MANDAL ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(104) WITH
+ W.P.(C) 55/2024 & CM APPL. 187/2024
BUSHRA KHAN THROUGH HER NEXT FRIEND AND NATURAL
FATHER SH. ASHRAT ALI KHAN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
(105) WITH
+ W.P.(C) 436/2024 & CM APPL. 2013/2024
VIKASH KUMAR THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SANDEEP ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI
(106) AND
+ W.P.(C) 479/2024 & CM APPL. 2128/2024
PARTH SAH THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. RAMANAND ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 32 of 39
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:28.09.2024
18:00:11
Through: Mr. Kirtiman Singh, CGSC, Mr. Waize
Ali Noor & Ms. Vidhi Jain, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
Prathiba M. Singh, J. (ORAL)
1. This hearing has been done through hybrid mode.
2. The present batch of petitions have been filed by the Petitioners who
are children suffering from rare diseases. These matters have been heard by
the Court from time to time and various directions have been issued for
enabling treatment and making medicines available to the Petitioners. Oral
submissions in these matters concluded on 31st August, 2024.
CM APPL.56264/2024 (for recall of order dated 13th September, 2024)
3. This is an application seeking recall of the impugned order dated 13 th
September, 2024, by which the Union of India was directed to release a sum
of Rs.10 crores to AIIMS, Delhi to continue the treatment of 18 patients
suffering from DMD, Gaucher's disease and MPS. These children have
already been administered medicines under the National Policy for Rare
Diseases (hereinafter, 'NPRD, 2021'). The relevant portion of the said order
dated 13th September, 2024, reads as follows:
"Directions qua doses for the 14 patients.
13. On 9th September, 2024, the ld. Amicus
apprised the Court that the doses for 14 patients had not
been procured, though AIIMS had communicated
regarding the release of funds for the said purpose to the
Ministry of Health and Family Welfare ('MoHFW'). In
respect of the same, this Court directed as follows on 9th
September, 2024:
"6. Ld. Amicus has pointed out that the next doses
for the 14 patients have not been procured,
though, AIIMS, has written to the Ministry of
Health and Family Welfare ('MoHFW').
7. On behalf of AIIMS, ld. Counsel Mr. Tanveer
Oberoi submitted that a letter dated 28th August,
2024 was received from MoHFW, stating that the
funding would only be provided in terms of the
National Rare Diseases' Policy, and the amount
required for an additional three months of
treatment is substantial. Regarding four other
patients, it is the stand of AIIMS that the MoHFW
has not released further funds.
8. Let Mr. Swarnendu Singha (Under Secretary,
MoHFW) explain this to the Court by way of an
affidavit, and he shall remain present in Court on
the next date of hearing."
14. Today, Mr. Swarnendu Singha, Under
Secretary, Ministry of Health and Family Welfare
(hereinafter 'MoHFW'), is present in Court. According
to Mr. Singha, the budget allocated for payments in
terms of the National Rare Diseases' Policy has been
exhausted.
15. In the opinion of this Court, since treatment of
the 14 patients has already commenced, it is directed
that the MoHFW shall grant approval to AIIMS to place
orders on M/s. Sarepta for the supply of the necessary
medicines and release the corresponding funds, based on
the price last quoted by M/s. Sarepta to the National
Rare Diseases' Committee ('NRDC'). The said approval
shall be granted by 19th September, 2024, failing which
action for contempt would be liable to be taken.
16. Upon receiving the approval, AIIMS shall place
the order on the designated distributor, whose details
shall be communicated by Mr. Anish Chawla, ld. Counsel
appearing for M/s. Sarepta to Mr. Tanveer Oberoi, ld.
Counsel appearing for AIIMS.
17. The concerned distributor of M/s. Sarepta, who
would be taking responsibility for supplying the
medicines, shall remain present in Court on the next date
of hearing.
Directions qua doses patients suffering from Gaucher's
and MPS.
18. It is submitted that further doses for four
patients i.e., two patients suffering from Gaucher's
disease and two patients suffering from MPS have not
been provided.
19. This Court is of the opinion that the medicines
for these four patients ought not to be discontinued. The
same is being directed after considering the following
facts:
• that, as per affidavit dated 19th July, 2024, filed by the
Union of India, the budget for expenditure under the
National Rare Diseases' Policy, 2021 since FY 2022-
2023, has, in fact, been reduced from previous years,
and,
• that these four patients have already been administered
the medicines.
20. Let the MoHFW release a sum of Rs.10 crores
to AIIMS by the next date of hearing, so that even the
non-DMD patients may be provided the requisite
treatment(s) till the final judgment of this Court in these
batch matters. It is made clear that the said
approval/release of funds shall be subject to the final
outcome in these batch matters.
21. Let a comprehensive status report in respect of
all the directions contained in the present order be filed
by the next date of hearing, by the respective parties, in
respect of whom the directions have been issued."
4. In this application, the stand of the Union of India is that the budgeted
amount for AIIMS has already been exhausted, and there are other Centres
of Excellence (hereinafter, 'CoEs'), who have requested for release of
funds.
5. In the context of rare diseases, this Court has recognised, from time to
time, that AIIMS, Delhi is one of the nodal Centres of Excellence, actively
administering treatment for patients suffering from rare diseases. Eighteen
patients have already commenced treatment, and discontinuation of
treatment would have a negative repercussion on their health. Moreover, the
negotiated price with M/s. Sarepta, has been significantly reduced, as per the
last quotation given to the National Rare Diseases' Committee (hereinafter,
'NRDC').
6. Under such circumstances, withholding the treatment of these 18
patients would be completely unjust and contrary to law, as the same would
have a debilitating effect on their general living condition and health. Since
the treatment of these children has already begun, the amount as directed
shall be released within next three working days, failing which Ms. Latha
Ganapathy, Joint Secretary, Ministry of Health and Family Welfare, shall
remain present in Court on the next date of hearing.
7. It is alleged by Mr. Kirtiman Singh, ld. CGSC that out of the allocated
amount of Rs.34 crores, AIIMS has spent only Rs.9 crores as yet. Dr.
Madhulika Kabra, appearing virtually, has clarified that the total spent
amount on the procurement of medicines for patients suffering from rare
diseases would be reflected only after the medicines have been procured.
There are a number of patients for whom orders have already been placed
and the amount has to be utilized for the said patients. Accordingly, she
submits that the continuation of the treatment would not be possible without
further allocation of money. In support of this submission, the affidavit
dated 21st July, 2024 is referred to and relied upon. In the said affidavit,
AIIMS stated that approximately 227 children were allocated funds NPRD,
2021, and it further provided a detailed chart indicating the type of disorder,
nature of treatment, funds allocated, expenditure incurred, and other
relevant/important information pertaining to such cases.
8. Be that as it may, considering that the amount is being directed to be
paid to AIIMS, Delhi, which is fully accountable for all the money spent, let
the amounts in terms of order dated 13th September, 2024 be released by the
UOI.
9. CM APPL.56264/2024 is dismissed in the above terms.
Directions qua Sarepta
10. In terms of the order dated 13th September, 2024, Mr. Anish Chawla,
ld. Counsel appearing for M/s. Sarepta Therapeutics handed over to the
Court an affidavit dated 19th September, 2024, and the same has been
placed on record. Ms. Priyanka has appeared virtually today.
11. It is seen from the affidavit filed by M/s. Sarepta that the process for
procurement currently proposed is as under:
"4. It is humbly submitted that currently the
medicines are not being produced in India by Sarepta.
Sarepta has appointed a global distributor, Impatients
("myTomorrows"), to supply drugs on a named
patient/early access basis, and myTomorrows has
engaged a service provider in India to assist with the
supply of Sarepta's products to named patients.
5. It is humbly submitted that, as of the date of this
document, the prices offered in India for the medicinal
products eteplirsen, golodirsen, and casimersen are the
lowest globally provided to any national healthcare
system.
6. It is humbly submitted that for the purchase and
supply process to be smooth, the following particulars of
the patient should be provided at the time of placing the
purchase order by the concerned Ordering Health
Institute / Centre for Excellence and/or Rare Disease
Committee:
a. Name of patient
b. Name of the medicinal product
c. Weight
d. Height
e. Quantity / vials
f. Gender
g. Year of birth
h. Relevant medical information and condition
A Confidential Disclosure Agreement (CDA) will be
executed by myTomorrows and the Ordering Health
Institute / Centre for Excellence and/or Rare Disease
Committee before sharing the aforementioned patient
details.
7. The concerned Ordering Health Institute / Centre
for Excellence and/or Rare Disease Committee shall
also provide the following documents along with the
email for purchase of the medicines:
a) Signed Confidential Disclosure Agreement (CDA)
b) Custom duty and IGST exemption certificate,
preferably simultaneously, in order to expedite the
supply
c) Application Form 12A and the corresponding Permit
Form 12B
d) Institute/hospital name, address, and contact details
e) Treating physician name
f) Pharmacist name
g) Signed and/or stamped Physician statement/Doctor's
declaration on unmet medical need
h) Physician license
i) Pharmacy license
8. Upon receipt of the purchase order and the patient
particulars with the above information (mentioned in
Points 6 and 7), the patient will be enrolled within 48
hours, and the order will be forwarded to myTomorrows
for processing.
9. Within 24 hours of receipt of the purchase order and
the above-mentioned documents, the Finance Team of
myTomorrows will share the Invoice containing the
instructions for Pre-Payment with the Ordering Health
Institute. Once the pre-payment is received by
myTomorrows, the order will be processed within 24
hours.
10. Once customs clearance is obtained, shipping
to the Ordering Institute will take approximately 5
business days.
11. The tentative overall timeline for the delivery of
the medicinal products will be about 11 days from the
date of receipt of the purchase order and documents via
the designated email."
12. The above process is extremely cumbersome and long-drawn as an
agreement is contemplated for each patient. Customs waivers have to be
obtained for each patient. The proposed process is completely unrealistic in
terms of efficiency of procurement and administration.
13. Thus, M/s. Sarepta shall place on record the general process for
procurement of medicines on a bulk basis and not on a patient-to-patient
basis so that upon orders being placed the same can be supplied without
delay, in India itself. Let the same be done by the next date of hearing.
14. In addition, M/s. Sarepta Therapeutics is also directed to place on
record a chart containing the details of all its granted patents and patent
applications filed in India, along with the updated Form 3 as required by
Section 8 of the Patents Act, 1970, in respect of the medicines currently
being used for DMD patients, by the next date of hearing.
15. Let Ms. Priyanka be present in Court on the next date of hearing as
well.
16. List on 3rd October, 2024.
17. These are part-heard matters.
PRATHIBA M. SINGH
JUDGE
SEPTEMBER 27, 2024/dk/dn
