Commissioner Of Police And Ors vs Manju Devi
2024 Latest Caselaw 6819 Del

Delhi High Court

Commissioner Of Police And Ors vs Manju Devi on 16 October, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar, Sudhir Kumar Jain

                  $~93
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 9588/2024 & CM APPL. 39363/2024

                            COMMISSIONER OF POLICE AND ORS          .....Petitioners
                                        Through: Mr. Abdul Sayed, CGSC
                                        ASI Mahender Singh, Pension Cell/SWD.

                                                versus

                            MANJU DEVI                                   .....Respondent
                                                Through: Mr. Yashpal Rangi, Adv. with
                                                Mr. Harshit Joshi, Advs.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                               ORDER (ORAL)

% 16.10.2024

1. Learned Counsel for the petitioners does not press this writ petition in view of the recent judgment of this Bench in Usha Devi v UOI1.

2. The petition is accordingly disposed of as not pressed.

3. The judgment in Usha Devi shall apply mutatis mutandis to the present case.

C. HARI SHANKAR, J.

DR. SUDHIR KUMAR JAIN, J.

OCTOBER 16, 2024/dsn Click here to check corrigendum, if any

2024 SCC OnLine Del 7116