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Staff Selection Commission Through Its ... vs Ravina Meena
2024 Latest Caselaw 7556 Del

Citation : 2024 Latest Caselaw 7556 Del
Judgement Date : 25 November, 2024

Delhi High Court

Staff Selection Commission Through Its ... vs Ravina Meena on 25 November, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar, Anoop Kumar Mendiratta

                  $~59
                  *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +        W.P.(C) 13877/2024, CM APPL. 58081/2024 & CM APPL.
                           58082/2024

                           STAFF SELECTION COMMISSION
                           THROUGH ITS CHAIRMAN & ORS.             .....Petitioners
                                         Through: Mr. Piyush Gupta, CGSC with
                                         Mr. Prateek Gupta and Mr. Amit Sharma,
                                         Advs.

                                               versus
                           RAVINA MEENA                              .....Respondent
                                               Through: Ms. Esha Mazumdar and Ms.
                                               Unni Maya, S. Advs.
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                         O R D E R (ORAL)
                  %                           25.11.2024

                  C. HARI SHANKAR, J.


1. As we have laid down the principles applicable in such cases in our judgments in Staff Selection Commission v Aman Singh1 and Staff Selection Commission v Amit Goswami2, and the impugned order makes no reference to the individual facts of this case, the order is quashed and set aside with consent of parties and the OA is remanded for de novo adjudication keeping in mind the principles laid down in Aman Singh and Amit Goswami.

2. Both parties are directed to appear before the Tribunal on 9

2024 SCC OnLine Del 7600

2024 SCC OnLine Del 7985

December 2024.

3. Writ Petition stands disposed of accordingly.

C. HARI SHANKAR, J

ANOOP KUMAR MENDIRATTA, J NOVEMBER 25, 2024/ar/p Click here to check corrigendum, if any

 
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