Pukhrihongam Prem Kumar Meiti @ Pk ... vs State (Nia)
2023 Latest Caselaw 3860 Del

                     *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     %                             Reserved on : 04th September, 2023
                                                   Pronounced on: 21st September, 2023

                     +    CRL.A. 452/2023 & CRL.M.A. 15400/2023.

                     PUKHRIHONGAM PREM KUMAR MEITI @ PK @ IBOMCHA
                                                                    ..... Appellant
                                      Through: Ms. Astha, Adv. (DHCLSC)
                                      versus
                     STATE (NIA)                              ..... Respondent
                                      Through: Mr. Gautam Narayan, SPP with
                                                Ms. Zeenat Malik, PP, Ms.
                                                Asmita Singh, Mr. Harshit Goel,
                                                Mr. Siddhant Singh, Advs. with
                                                Mr. R.K. Pandey, DSP-CIO.
                         CORAM:
                         HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                         HON'BLE MR. JUSTICE ANISH DAYAL

                                                 JUDGMENT

ANISH DAYAL, J.

1. See order/judgment in CRL.A.191/2023.

2. Order be uploaded on the website of this Court.

(ANISH DAYAL) JUDGE

(SIDDHARTH MRIDUL) JUDGE SEPTEMBER 21, 2023/RK Signature Not Verified Digitally Signed

Signing Date:21.09.2023 10:54:31