Shoppers Stop Limited vs Dhanlaxmi Infrastructure Private ...
2023 Latest Caselaw 4626 Del

Delhi High Court

Shoppers Stop Limited vs Dhanlaxmi Infrastructure Private ... on 21 November, 2023

Author: C.Hari Shankar

Bench: C. Hari Shankar

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                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     O.M.P. (I) (COMM.) 305/2021
                          SHOPPERS STOP LIMITED                    ..... Petitioner
                                        Through: Mr. Pranaya Goyal, Mr.
                                        Chiranjivi Sharma and Mr. Vasu Gupta,
                                        Advs.
                                        versus
                          DHANLAXMI INFRASTRUCTURE
                          PRIVATE LIMITED                       ..... Respondent
                                        Through: Mr. Abhyudai Singh, Ms. Swati
                                        Sharma and Mr. Mukund Rawat, Advs.
                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                 JUDGMENT (ORAL)

                    %                                21.11.2023

                    I.A.          /2023 (to be numbered) & O.M.P. (I) (COMM.)

1. This matter is mentioned and taken up for hearing.

2. By this application, Mr. Pranaya Goyal, learned Counsel for the petitioner seeks leave to withdraw the petition as the disputes between the parties stand settled.

3. The application stands allowed.

4. Accordingly, OMP (I) (Comm) 305/2021 is disposed of as withdrawn.

C.HARI SHANKAR, J NOVEMBER 21, 2023/rb