Subhash Chandra Tripathi vs Smt Pooja Bhandari & Anr.
2023 Latest Caselaw 285 Del

Citation : 2023 Latest Caselaw 285 Del
Judgement Date : 20 January, 2023

Delhi High Court

Subhash Chandra Tripathi vs Smt Pooja Bhandari & Anr. on 20 January, 2023

                                                 Neutral Citation Number 2023/DHC/000477




                          $~13
                          * IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                                  Judgment delivered on: 20.01.2023
                          +         CM(M) 1311/2022 & CM APPL. 51096/2022
                                    SUBHASH CHANDRA TRIPATHI                               ..... Petitioner
                                                            versus
                                    SMT POOJA BHANDARI & ANR.                              ..... Respondents

                          Advocates who appeared in this case:
                          For the Petitioner  : Ms. Sunanda Tulsyan and Mr. Akhil
                                                  Sainar, Advocates.

                          For the Respondents           :      None.

                          CORAM:
                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                            JUDGMENT

TUSHAR RAO GEDELA, J. (ORAL) [ The proceeding has been conducted through Hybrid mode ]

1. Learned counsel appearing for the petitioner hands over a copy of the order dated 05.12.2022 passed by the learned Trial Court in compliance of the order dated 28.11.2022 passed by this Court, whereby the learned Trial Court has passed an ad-interim injunction till such time that the application under Order 39 Rules 1 and 2 of the CPC, 1908, is heard and decided by it on merits.

2. The order dated 05.12.2022 passed by the learned Trial Court is taken on record.

3. In view of the above, no further orders are required from this Court.

Signature Not Verified Digitally Signed By:VINOD KUMAR

15:50:23 Neutral Citation Number 2023/DHC/000477

4. The aforesaid petition is disposed of accordingly.

TUSHAR RAO GEDELA, J .

JANUARY 20, 2023/nd

Signature Not Verified Digitally Signed By:VINOD KUMAR

15:50:23