Mizha Siddeeque & Anr. vs National Investigation Agency
2023 Latest Caselaw 680 Del

                                                                                    2023/DHC/001365


                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           %                                       Reserved on: 2nd December, 2022
                                                                   Decided on: 24th February, 2023
                           +                       CRL.A. 2/2022
                                MIZHA SIDDEEQUE & ANR.                     ..... Appellant
                                         Represented by: Mr. Ashok Aggarwal, Mr. Dhruv
                                                         Sharma and Ms.Aditi Saraswat,
                                                         Advocates.
                                              versus
                                NATIONAL INVESTIGATION AGENCY              ..... Respondent
                                         Represented by: Mr. Vikramjit Banerjee, ASG with
                                                         Mr. Akshai Malik, SPP, Mr. Khawar
                                                         Saleem and Ms.Prachi Nirwan,
                                                         Advocates with Inspector Ajay Singh,
                                                         NIA.

                           CORAM:
                           HON'BLE MS. JUSTICE MUKTA GUPTA
                           HON'BLE MR. JUSTICE ANISH DAYAL
                           MUKTA GUPTA, J.

1. For orders, see Crl.A. 405/2021.

2. Copy of the judgment be uploaded on the website of this Court.

(MUKTA GUPTA) JUDGE

(ANISH DAYAL) JUDGE FEBRUARY 24, 2023/akb

Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:24.02.2023 17:58:10