Zamin Adil Bhat vs National Investigation Agency
2023 Latest Caselaw 677 Del

                                                                                    2023/DHC/001369


                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           %                                       Reserved on: 2nd December, 2022
                                                                   Decided on: 24th February, 2023
                           +                       CRL.A. 80/2022
                                ZAMIN ADIL BHAT                                  ..... Appellant
                                         Represented by:       Ms. Tara Narula, Ms. Tamanna
                                                               Pankaj, Ms. Priya V. and Ms.Priya
                                                               Sahil, Advocates.
                                              versus
                               NATIONAL INVESTIGATION AGENCY              ..... Respondent
                                         Represented by: Sh. Gautam Narayan, SPP with Ms.
                                                         Asmita Singh, Advocate for NIA.
                           CORAM:
                           HON'BLE MS. JUSTICE MUKTA GUPTA
                           HON'BLE MR. JUSTICE ANISH DAYAL
                           MUKTA GUPTA, J.

1. For orders, see Crl.A. 405/2021.

2. Copy of the judgment be uploaded on the website of this Court.

(MUKTA GUPTA) JUDGE

(ANISH DAYAL) JUDGE FEBRUARY 24, 2023/akb

Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:24.02.2023 17:58:10