Dr. Rahees Rarsheed vs National Investigating Agency
2023 Latest Caselaw 674 Del

                                                                                    2023/DHC/001371


                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           %                                       Reserved on: 2nd December, 2022
                                                                   Decided on: 24th February, 2023
                           +                       CRL.M.C. 1479/2021
                                DR. RAHEES RASHEED                                 ..... Petitioner
                                         Represented by:       Md. Irshad Hanif, Mr. Mohit Kumar
                                                               and Mr. Rizwan Ahmad, Advocates.
                                              versus
                               NATIONAL INVESTIGATING AGENCY               ..... Respondent
                                         Represented by: Mr. Vikramjit Banerjee, ASG with
                                                         Mr. Akshai Malik, SPP, Mr. Khawar
                                                         Saleem and Ms.Prachi Nirwan,
                                                         Advocates with Inspector Ajay Singh,
                                                         NIA.
                           CORAM:
                           HON'BLE MS. JUSTICE MUKTA GUPTA
                           HON'BLE MR. JUSTICE ANISH DAYAL
                           MUKTA GUPTA, J.

1. For orders, see Crl.A. 405/2021.

2. Copy of the judgment be uploaded on the website of this Court.

(MUKTA GUPTA) JUDGE

(ANISH DAYAL) JUDGE FEBRUARY 24, 2023/akb

Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:24.02.2023 17:58:10