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Sachin vs Union Of India And Ors
2023 Latest Caselaw 1737 Del

Citation : 2023 Latest Caselaw 1737 Del
Judgement Date : 17 April, 2023

Delhi High Court
Sachin vs Union Of India And Ors on 17 April, 2023
                                                Neutral Citation Number: 2023:DHC:2643-DB




                          $~33
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                                             Date of decision: 17th April, 2023
                          +      W.P.(C) 4733/2023 & CM APPL. 18273/2023
                                 SACHIN                                                    ..... Petitioner
                                                            Through:        Mr.   Shivanshu Bhardwaj,
                                                                            Advocate.
                                                            versus

                                 UNION OF INDIA AND ORS.                                  ..... Respondents
                                                   Through:                 Mr.    Harish     Vaidyanathan
                                                                            Shankar, CGSC with Mr. Srish
                                                                            Kumar Mishra, Mr. Sagar
                                                                            Mehlawat & Mr. Alexander
                                                                            Mathai Paikaday, Advocates
                                                                            for UOI.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                 HON'BLE MR. JUSTICE GAURANG KANTH
                                              J U D G M E N T (oral)

1. Vide the present petition, the petitioner seeks following reliefs:

"a.) To issue appropriate writ directing the Respondents to provide age relaxation to the Petitioner herein for the duration during which no selection to the post of Constable (Technical and Tradesmen) was held, i.e. more than 6 years; b.) To pass similar directions as were passed by this Hon'ble Court in the case of Sachin and Ors. v. Central Reserve Police Force and Anr., W.P.(C) 90/2023, and provide an age relaxation of 3 years over and above the Petitioner's prescribed upper age limit;

c.) To allow the present W.P. (C) with cost of the litigation."

2. Learned counsel on behalf of the petitioner submits that the present

Signature Not Verified Digitally Signed By:ROHIT KUMAR Signing Date:19.04.2023 18:38 Neutral Citation Number: 2023:DHC:2643-DB

case is fully covered by the judgment rendered by this Court in Santram Patel And Ors. vs. Central Reserve Police Force And Anr. W.P. (C) 4185/2023 and connected petitions decided on 06.04.2023.

3. Learned counsel on behalf of the petitioner further submits that if the benefits of the aforesaid judgment are given to the petitioner, the prayers sought in the present petition will stand satisfied.

4. Learned counsel on behalf of the respondents, on instructions, submits that the directions passed in the aforementioned judgment are applicable to the case of the petitioner.

5. Accordingly, we hereby dispose of the present petition directing the respondents to pass the necessary order on the lines of aforesaid judgment.

6. The present petition along with pending application is disposed of.

(SURESH KUMAR KAIT) JUDGE

(GAURANG KANTH) JUDGE

APRIL 17, 2023 S.Sharma

Signature Not Verified Digitally Signed By:ROHIT KUMAR Signing Date:19.04.2023 18:38

 
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