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Delhi Transport Corporation vs Ram Nath
2022 Latest Caselaw 2120 Del

Citation : 2022 Latest Caselaw 2120 Del
Judgement Date : 7 September, 2022

Delhi High Court
Delhi Transport Corporation vs Ram Nath on 7 September, 2022
                          $~8
                          *IN THE HIGH COURT OF DELHI AT NEW DELHI

                          %                                  Judgment delivered on: 07.09.2022

                          +     W.P.(C) 281/2017 & CM APPL. 1369/2017

                                DELHI TRANSPORT CORPORATION                   ..... Petitioner


                                                    versus

                                RAM NATH                                      ..... Respondent

                          Advocates who appeared in this case:
                          For the Petitioner : Mr. L.K. Passi, Advocate.
                          For the Respondent :      Mr. Vivek B. Saharya, Advocate.

                          CORAM:
                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

                                                    JUDGMENT

SANJEEV SACHDEVA, J. (ORAL)

1. Learned counsel for respondent submits that to put the entire controversy to rest, as the stand of the petitioner is that respondent is covered by the Employee Pension Scheme, 1995 ('EPF, 95'), he is willing to be covered under the same.

2. Learned counsel for the petitioner submits that they have no objection to considering the respondent under the EPF, 95 Scheme.

Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:09.09.2022 17:39:55

3. The statement is taken on record,

4. Accordingly, petitioners are directed to issue necessary orders under the EPF, 95 Scheme qua the respondent. The order be passed and necessary disbursal be made within a period of six weeks from today.

5. The petition is accordingly disposed of.

6. Compliance report be filed before this Court on the next date of hearing.

7. List on 31.10.2022.

8. Order Dasti under signatures of the Court Master.

SANJEEV SACHDEVA, J

TUSHAR RAO GEDELA, J

SEPTEMBER 07, 2022 nd

Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:09.09.2022 17:39:55

 
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