Suresh @ Hanumant vs State
2022 Latest Caselaw 2535 Del

                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          %                                    Reserved on: 17th August, 2022
                                                               Pronounced on: 12th October, 2022


                          CRL.A. 307/2019

                          SURESH @ HANUMANT                                             ..... Appellant
                                  Represented by:              Ms. Rebecca John, Sr. Advocate with
                                                               Ms. Aishwarya Rao (DHCLSC), Ms.
                                                               Praavita Kashyap, Mr. Pravir Singh &
                                                               Mr. Chinmay Kanojia, Advocates.

                                                      versus
                          STATE                                                        ..... Respondent
                                           Represented by:     Ms. Shubhi Gupta, APP for
                                                               State with Inspector Rajiv Kumar, P.S.
                                                               Mangolpuri.

                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                             JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in CRL. A. 85/2019.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE

OCTOBER 12, 2022/sm Signature Not Verified Digitally Signed By:MANISH KUMAR CRL.A.307/2019 Page 1 Signing Date:13.10.2022 10:56:55